High Courts06 Aug 2008Dismissed
Niyati Sarangi and Others Vs Urabi Ladies Club of Jamuhata and Others
Orissa High Court · (2008) 08 OHC CK 0016
Hindu Succession Act, 1956 — Section 4, 5
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 780 of 1,624
High Courts06 Aug 2008Dismissed
Priyaranjan Patra Vs State of Orissa and Another
Orissa High Court · (2008) 08 OHC CK 0013
Administrative Tribunals Act, 1985 — Section 15Constitution of India, 1950 — Article 226, 323A
High Courts05 Aug 2008
State of Orissa and Others Vs Akshaya Kumar Pati
Orissa High Court · (2008) 08 OHC CK 0150
High Courts05 Aug 2008Dismissed
Union of India (UOI) and Others Vs Radhashyam Sahoo and Another
Orissa High Court · (2008) CLT 320 Supp : (2008) 119 FLR 177 : (2008) OLR 320 Supp
High Courts05 Aug 2008Dismissed
Sushant Kumar Mishra Vs Smt. Subhransubala Mishra
Orissa High Court · AIR 2009 Ori 88 : (2008) CLT 433 Supp : (2008) 2 OLR 893 Supp : (2008) OLR 433 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Aug 2008
Kasinath Panda, after him Manorama Patra and Another Vs Silla Satyabadi Patra, after him Silla Sundari Patra and Others
Orissa High Court · (2008) 106 CLT 663 : (2008) 2 OLR 642 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts05 Aug 2008Allowed
Rabinarayan Sahu Vs Forest Range Officer of Soroda Range and Others
Orissa High Court · (2008) 106 CLT 482 : (2008) CriLJ 4271 : (2008) 2 OLR 592
Orissa Forest Act, 1972 — Section 56(2c)
High Courts05 Aug 2008
B. Engineers and Builders Ltd. Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 798
Central Sales Tax Act, 1956 — Section 3, 4, 5Constitution of India, 1950 — Article 226, 227
High Courts05 Aug 2008Allowed
Narendra Kumar Mishra Vs Smt. Binapani Sarangi
Orissa High Court · (2008) 2 OLR 857
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts05 Aug 2008Dismissed
Bidulata Maharana Vs Bank of India and Others
Orissa High Court · AIR 2009 Ori 108 : (2008) 106 CLT 814 : (2008) 2 OLR 890 Supp
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts05 Aug 2008
Poonam Mehta alias Poonam Prasad Vs Naresh Prasad
Orissa High Court · (2008) 2 OLR 985
Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 13, 15, 25
High Courts05 Aug 2008
State of Orissa and Another Vs Krushna Chandra Dash
Orissa High Court · (2008) 106 CLT 661 : (2008) 2 OLR 899 Supp
High Courts05 Aug 2008Dismissed
Nikunja Kishore Das Vs State of Orissa and Others
Orissa High Court · (2008) CLT 318 Supp : (2008) 119 FLR 255
High Courts05 Aug 2008
Junior Engineer (Electrical) and Others Vs Balukishore Barik and Others
Orissa High Court · (2008) CLT 692 Supp : (2008) 119 FLR 755
Workmens Compensation Act, 1923 — Section 12(1), 4(a), 4(b), 4A(3)
High Courts05 Aug 2008Allowed
Miss Pritilata Nanda Vs Union of India (UOI) and Others
Orissa High Court · (2008) CLT 696 Supp : (2009) 1 ILR (Ori) 84 : (2008) 2 OLR 648 Supp
High Courts05 Aug 2008
Sankarshan Sethi Vs State of Orissa and Others
Orissa High Court · (2008) CLT 431 Supp
High Courts05 Aug 2008Dismissed
Jitendra Kumar Das Vs Union of India and Others
Orissa High Court · (2008) CLT 448 Supp
High Courts04 Aug 2008
The New India Assurance Company Ltd. Vs Makadama Sahoo and Others
Orissa High Court · (2008) 41 OCR 96
Motor Vehicles Act, 1988 — Section 173
High Courts04 Aug 2008
The New India Assurance Company Ltd. Vs Narayan Dash and Others
Orissa High Court · (2008) 41 OCR 91
Motor Vehicles Act, 1988 — Section 173
High Courts04 Aug 2008
President, Kanan Vihar Development Society Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 677