High Courts14 Aug 2008
Pawan Kumar Agarwal and Another Vs Union of India (UOI) and Others
Orissa High Court · (2008) CLT 894 Supp
Constitution of India, 1950 — Article 14, 226Food Corporations Act, 1964 — Section 13
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 778 of 1,624
High Courts14 Aug 2008Dismissed
Ambarish Das Vs State of Orissa
Orissa High Court · (2008) CLT 1030 (Suppl Crl)
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 375, 376, 376A, 376B, 376C
High Courts14 Aug 2008Allowed
State of Orissa Vs Rama Chandra Aich and Another
Orissa High Court · (2008) CLT 1264 (Suppl Crl) : (2008) 2 OLR 251 Supp : (2008) OLR 1264 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts14 Aug 2008
Pua @ Mangulei Tarai Vs State of Orissa
Orissa High Court · (2008) 2 OLR 617
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Aug 2008Dismissed
Guru Charan Patnaik Vs The Consolidation Commissioner and Others
Orissa High Court · (2008) 08 OHC CK 0151
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 9(3)
High Courts13 Aug 2008
Premraj Barik Vs State of Orissa
Orissa High Court · (2008) CLT 1257 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 394B, 498A
High Courts12 Aug 2008Allowed
Sri Bikash Chandra Deb Vs State of Orissa and Another
Orissa High Court · (2008) 41 OCR 493 : (2008) 2 OLR 555
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts12 Aug 2008
Chowhan Machinery Mart Vs State of Orissa and Others
Orissa High Court · (2008) CLT 327 Supp : (2008) 2 OLR 942 Supp : (2009) 19 VST 178
Central Sales Tax Act, 1956 — Section 10, 8
High Courts12 Aug 2008Allowed
Agrani Export Private Limited Vs State of Orissa
Orissa High Court · (2008) CLT 1208 (Suppl Crl) : (2008) 2 OLR 888 : (2008) OLR 1208 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 102, 482
High Courts12 Aug 2008Allowed
Umakanta Samal and Another Vs Sakuntala Sahoo and Others
Orissa High Court · (2008) 106 CLT 874 : (2008) 2 OLR 742
Constitution of India, 1950 — Article 14, 21
High Courts11 Aug 2008Allowed
Gurupada Mohanty Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0010
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4Orissa Aided Educational Institutions (Appointment of Teachers Validation) Act, 1989 — Section 3
High Courts08 Aug 2008
Agani Charan Das and Others Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0149
Constitution of India, 1950 — Article 14(4), 16, 16(4), 162, 226Orissa Ministerial Service O.M.S. (Method of Recruitment or Junior Assistants in the Office of Heads of Departments) Rules, 1975 — Rule 14Orissa Ministerial Service Rules, 1951 — Rule 3, 30
High Courts08 Aug 2008
Sri Jaiprakash Pandey and Others Vs State of Orissa
Orissa High Court · (2008) CLT 1259 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 7A(2), 92Orissa Factories Rules, 1950 — Rule 62(0)
High Courts08 Aug 2008Allowed
Shakti Bricks Vs The Collector, Bhadrak and Others
Orissa High Court · (2008) 41 OCR 290
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Orissa Minor Minerals Concession Rules, 1990 — Rule 24(1), 3Penal Code, 1860 (IPC) — Section 143, 149, 294, 342, 353
High Courts08 Aug 2008Allowed
Shakti Bricks Vs The Collector and Others
Orissa High Court · (2009) CriLJ 545 : (2008) 2 OLR 690
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 19, 21Penal Code, 1860 (IPC) — Section 143, 149, 294, 342, 353
High Courts08 Aug 2008Allowed
Aarasada Surya Mouli Vs Union of India (UOI) and Others
Orissa High Court · (2008) 2 OLR 646
Constitution of India, 1950 — Article 311
High Courts08 Aug 2008Allowed
Tapan Kumar Mallick Vs State of Orissa and Others
Orissa High Court · (2008) CLT 681 Supp
Constitution of India, 1950 — Article 14
High Courts08 Aug 2008Allowed
State of Orissa and Others Vs Sakuntala Biswal
Orissa High Court · (2008) CLT 457 Supp : (2008) 2 OLR 653 Supp : (2008) OLR 457 Supp
High Courts08 Aug 2008
Priyambada Pani @ Pani Vs Saroj Kumar Pani Saroj Kumar Pani Vs Smt. Priyambada Pani @ Pani
Orissa High Court · (2008) CLT 683 Supp : (2008) 2 OLR 1023 Supp : (2008) OLR 683 Supp
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Hindu Marriage Act, 1955 — Section 13