High Courts22 Aug 2008
Smt. Annapurna Ray ' Alia Jena Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0119
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 776 of 1,624
High Courts22 Aug 2008
Airport Taxi Drivers Union, Biju Patnaik Airport Vs Airport Authority of India and Others
Orissa High Court · (2008) 106 CLT 725
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Aug 2008Allowed
Ganeswar Kanhar Vs State of Orissa
Orissa High Court · (2008) 2 OLR 577
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13
High Courts22 Aug 2008Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Anjan Pentho Behera and Others
Orissa High Court · AIR 2009 Ori 10 : (2008) CLT 787 Supp : (2008) 2 OLR 1065 Supp
Motor Vehicles Act, 1988 — Section 149, 170, 173, 96
High Courts22 Aug 2008Dismissed
Amulya Kumar Jena Vs Chief General Manager, State Bank of India and Others
Orissa High Court · (2009) 1 OLR 259
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts22 Aug 2008
Alekha Naik Vs State of Orissa
Orissa High Court · (2008) 2 OLR 261 Supp
Penal Code, 1860 (IPC) — Section 109, 302, 304
High Courts22 Aug 2008
Shri Jagannath Mahapravu Bije Vs State of Orissa and Others
Orissa High Court · (2008) CLT 777 Supp
Constitution of India, 1950 — Article 227
High Courts21 Aug 2008
Subas Institute of Technology Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0148
All India Council for Technical Education Act, 1987 — Section 10, 11, 23(1)
High Courts21 Aug 2008
Prasanta Kumar Mallick, Pradeep Das @ Chagala, Santosh Kumar Dixit and Rabindra Kumar Mohanty Vs State of Orissa
Orissa High Court · (2008) CLT 1017 (Suppl Crl) : (2008) 2 OLR 684 : (2008) OLR 1017 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts21 Aug 2008Dismissed
Utkal Petroleum Dealers Association Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0089
Constitution of India, 1950 — Article 226, 309
High Courts21 Aug 2008Dismissed
Smt. Sumati Mishra and Another Vs Basantimani Pati and Others
Orissa High Court · (2009) 108 CLT 907
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1Succession Act, 1925 — Section 276
High Courts21 Aug 2008Dismissed
Smt. Margaret Palai and Another Vs Smt. Savitri Palai and Others
Orissa High Court · AIR 2010 Ori 45 : (2009) 108 CLT 911
Hindu Marriage Act, 1955 — Section 5(1)
High Courts21 Aug 2008Dismissed
Manoj Kumar Padhi Vs State of Orissa
Orissa High Court · (2008) 08 OHC CK 0026
Evidence Act, 1872 — Section 27, 8, 9Penal Code, 1860 (IPC) — Section 302, 34, 359, 361, 364
High Courts21 Aug 2008Dismissed
Rita Swain Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0006
Constitution of India, 1950 — Article 14, 16(1)
High Courts20 Aug 2008Allowed
Jasobant Narayan Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · (2008) CLT 1181 (Suppl Crl) : (2009) CriLJ 1043 : (2008) 2 OLR 661
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 107, 108, 109, 110, 111Prevention of Corruption Act, 1988 — Section 11, 12, 13, 19, 7
High Courts20 Aug 2008
Subrat Kumar Naik Vs State of Orissa and Others
Orissa High Court · (2009) CriLJ 538 : (2008) 41 OCR 224 : (2008) 2 OLR 390 Supp
National Security Act, 1980 — Section 3(2)
High Courts20 Aug 2008
Ude Naik Vs State of Orissa
Orissa High Court · (2008) 41 OCR 479
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Aug 2008Dismissed
State of Orissa Vs Rabindra Kumar Sahu
Orissa High Court · (2008) CLT 1214 (Suppl Crl) : (2008) 2 OLR 254 Supp : (2008) OLR 1214 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts19 Aug 2008Allowed
Kalia @ Harikrushna Sahu and Others Vs State of Orissa
Orissa High Court · (2008) CLT 1196 (Suppl Crl) : (2008) 2 OLR 704 : (2008) OLR 1196 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts19 Aug 2008Dismissed
Orissa Binders' Welfare Society Vs State of Orissa and Others
Orissa High Court · (2008) CLT 455 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 173