High Courts02 Sept 2008
National Insurance Co. Ltd. Vs Smt. Kuni Panigrahi and Another
Orissa High Court · (2008) CLT 481 Supp : (2008) 119 FLR 953 : (2008) OLR 481 Supp
Workmens Compensation Act, 1923 — Section 30
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 774 of 1,624
High Courts02 Sept 2008Dismissed
Smt. Rashmi Rekha Pattnayak Vs Smt. Ranjan Patra
Orissa High Court · (2009) 1 ILR (Ori) 201
Constitution of India, 1950 — Article 226Orissa Grama Panchayat Act, 1964 — Section 25, 25(1), 9(2)Orissa Grama Panchayat Election Rules, 1965 — Rule 28, 4
High Courts02 Sept 2008Dismissed
Maa Sarala Distributor Vs Hindustan Cocacola Beverages Pvt. Ltd.
Orissa High Court · (2008) 09 OHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A, 151, 91
High Courts29 Aug 2008
D.M. Oriental Insurance Co. Ltd. Vs Smt. Geeta Pareek and Others
Orissa High Court · (2009) 2 OLR 26
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Motor Vehicles Act, 1988 — Section 168(2), 168(3)
High Courts29 Aug 2008Allowed
Haramohan Mallik Vs Dandapani Mudull and seven Ors.
Orissa High Court · (2008) 2 OLR 618
Criminal Procedure Code, 1973 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 294, 34, 354, 447Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 — Section 3
High Courts29 Aug 2008
Surya News Print and Papers Private Ltd. Ghantasala and Others Vs Branch Manager, State Bank of India
Orissa High Court · (2008) 08 OHC CK 0094
Arbitration and Conciliation Act, 1996 — Section 42, 5, 7, 8, 8(1)Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 20
High Courts29 Aug 2008Dismissed
Basudev Lenka and Others Vs Shyama Sundar Sahoo and Others
Orissa High Court · (2008) 08 OHC CK 0092
Constitution of India, 1950 — Article 226Land Encroachment Act, 1972 — Section 12(1), 12(2), 12(3), 6, 7(2)
High Courts29 Aug 2008Dismissed
Surendra Kumar Dhal Vs Union of India (UOI) and Others
Orissa High Court · (2008) CLT 809 Supp
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 8
High Courts29 Aug 2008Dismissed
Union of India (UOI) and Others Vs Somanath Mishra
Orissa High Court · (2008) 2 OLR 866
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts29 Aug 2008
Smt. Sudha Das and Others Vs Collector and Others
Orissa High Court · (2009) 1 OLR 44
Hindu Marriage Act, 1955 — Section 11, 12, 16
High Courts29 Aug 2008Allowed
Dillip Kumar Sahoo Vs Suresh Sanu
Orissa High Court · (2009) 108 CLT 892 : (2009) 2 ILR (Ori) 443
Orissa Municipal Act, 1950 — Section 16(xii)Probation of Offenders Act, 1958 — Section 4(1), 4(3)
High Courts29 Aug 2008Dismissed
Haripada Bhuyan and Others Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0012
High Courts29 Aug 2008
Bidyadhar Mallick Vs Housing and Urban Development Corporation Limited and Others
Orissa High Court · (2008) 08 OHC CK 0003
High Courts28 Aug 2008Allowed
Phiroja Vinimoy Pvt. Ltd. Vs Western Electricity Supply Company of Orisa Ltd. (WESCO) and Others
Orissa High Court · AIR 2009 Ori 63 : (2008) CLT 897 Supp
State Financial Corporations Act, 1951 — Section 29(1)
High Courts28 Aug 2008Dismissed
Kanduri Charan Behera Vs Chairman Guru Kelucharan Mohapatra Odissi Research Centre and Others
Orissa High Court · (2008) 08 OHC CK 0118
High Courts28 Aug 2008Allowed
Krishna Chlorate Pvt. Ltd. Vs North Eastern Electricity Supply Company of Orissa Ltd. (NESCO) and Others
Orissa High Court · (2008) CLT 903 Supp : (2009) 1 OLR 472 Supp : (2008) OLR 903 Supp
Constitution of India, 1950 — Article 226
High Courts28 Aug 2008
Shailendra Nath Mahanta and Others Vs Orissa Administrative Tribunal and Others
Orissa High Court · (2008) 2 OLR 849
Administrative Tribunals Act, 1985 — Section 9Constitution of India, 1950 — Article 16
High Courts28 Aug 2008Dismissed
Sri Raj Kishore Dash Vs Sri Ramaniranjan Das
Orissa High Court · (2008) 106 CLT 721 : (2008) 2 OLR 1115 Supp
Evidence Act, 1872 — Section 45, 47, 73
High Courts28 Aug 2008Dismissed
Braja Sundar Pattnaik Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2008) 106 CLT 716
Constitution of India, 1950 — Article 14, 16, 39Industrial Disputes Act, 1947 — Section 10, 12
High Courts28 Aug 2008
Sarita Dash Vs National Co-operative Union of India and Others
Orissa High Court · (2008) 106 CLT 736