High Courts05 Sept 2008
Smt. Amita Pani @ Kar Vs Kedarnath Kar
Orissa High Court · (2008) CLT 492 Supp
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 773 of 1,624
High Courts05 Sept 2008Dismissed
Sri Jagabandhu Gonda Vs State of Orissa and Others
Orissa High Court · (2009) 1 CLR 52
Criminal Procedure Code, 1973 (CrPC) — Section 144Orissa Land Reforms Act, 1960 — Section 22, 23, 23A
High Courts05 Sept 2008Dismissed
Kailash Chand Jain Vs State of Orissa and Others
Orissa High Court · (2008) 09 OHC CK 0109
Registration Act, 1908 — Section 17, 49State Financial Corporations Act, 1951 — Section 29Transfer of Property Act, 1882 — Section 53A
High Courts05 Sept 2008Allowed
Jogi Sahu Vs Union of India (UOI) and Others
Orissa High Court · (2009) 1 OLR 475 Supp
Army Orders — Order 146, Order 77Defence Services Regulations — Regulation 143
High Courts05 Sept 2008Allowed
Colonel Narendra Kumar Vs Union of India (UOI) and Others
Orissa High Court · (2008) 2 OLR 773
Army Act, 1950 — Section 27
High Courts05 Sept 2008Allowed
Smt. Pratimarani Jena Vs State of Orissa and Others
Orissa High Court · (2008) CLT 891 Supp
Orissa Aided Educational Institutions Employees Retirement Benefits Rules, 1981 — Rule 3, 8(2)
High Courts05 Sept 2008
Orissa State Cashew Development Corporation Ltd. Vs Presiding Officer and Another
Orissa High Court · (2009) 107 CLT 142 : (2009) 120 FLR 671 : (2009) 2 LLJ 356 : (2008) 2 OLR 939
Industrial Disputes Act, 1947 — Section 33C
High Courts05 Sept 2008Dismissed
State of Orissa and Others Vs Subal Chandra Bhuyan
Orissa High Court · (2008) CLT 824 Supp
High Courts05 Sept 2008
Shri Arjuna Charan Ojha Vs Union of India (UOI) and Others
Orissa High Court · (2009) 1 OLR 553 Supp
High Courts05 Sept 2008Dismissed
Akhaya Kumar Swain Vs Gandhia Mallik and Another
Orissa High Court · (2008) 41 OCR 651
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 307, 34, 341, 379
High Courts05 Sept 2008Dismissed
Shaikh Saffiqueuddin and Others Vs Gulei ' Golap Samal and Others
Orissa High Court · (2008) 09 OHC CK 0034
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1)Orissa Hindu Religious Endowments Act, 1951 — Section 19, 25, 51, 69Orissa Land Reforms Act, 1960 — Section 19, 22, 23
High Courts04 Sept 2008Dismissed
Padma Lochan Das and Others Vs State of Orissa
Orissa High Court · (2009) CLT 287 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 309(2), 41, 42, 43Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 354
High Courts04 Sept 2008Allowed
Shri Rabindranath Dash and Another Vs Shri Birendranath Dash and Others
Orissa High Court · (2008) CLT 877 Supp
High Courts04 Sept 2008
Basudev Dandasena Vs State of Orissa and Others
Orissa High Court · (2009) 1 CLR 278 : (2010) 1 OLR 909
Orissa Grama Panchayat Act, 1964 — Section 115(2)
High Courts04 Sept 2008Dismissed
Hemanta Kumar Truipathy and Others Vs Malati Dibya (since dead) and Others
Orissa High Court · (2009) 1 CLR 83
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 9
High Courts02 Sept 2008Dismissed
M. Somanathan Vs M. Kustu Patra and Others
Orissa High Court · (2008) 41 OCR 731
Penal Code, 1860 (IPC) — Section 148, 149, 302, 401
High Courts02 Sept 2008Dismissed
Muralidhar Nayak and Others Vs Dinabandhu Samantaray and Another
Orissa High Court · (2009) CriLJ 496 : (2008) 41 OCR 655 : (2008) 2 OLR 285 Supp
Probation of Offenders Act, 1958 — Section 3Penal Code, 1860 (IPC) — Section 34, 379
High Courts02 Sept 2008Dismissed
Sr. Divisional Manager New India Assurance Company Ltd. Vs Divisional Manager Boudh Commercial Division Orissa Forest Development Company Ltd. and Others
Orissa High Court · (2008) 09 OHC CK 0067
High Courts02 Sept 2008Allowed
Sk. Aisnullah ' Sk. Ahesnullah and Others Vs Hasrtun Khatun and Others
Orissa High Court · (2008) 09 OHC CK 0063
High Courts02 Sept 2008Allowed
Umakanta Dwibedi and Others Vs Somanath Dwibedi and Others
Orissa High Court · (2008) 09 OHC CK 0062
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 21, Order 6 Rule 17