COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 772 of 1,624

High Courts11 Sept 2008Dismissed

Biranjan Panda and Another Vs Bank of India and Others

Orissa High Court · AIR 2009 Ori 6 : (2009) 1 CLR 30

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17

Read judgment

High Courts11 Sept 2008Allowed

Nayak Variety Store Vs Commissioner of Sales Tax

Orissa High Court · (2008) CLT 398 Supp : (2008) 2 OLR 988 Supp : (2008) 18 VST 500

Orissa Value Added Tax Act, 2004 — Section 41, 42, 43Orissa Value Added Tax Rules, 2005 — Rule 44(2), 49

Read judgment

High Courts11 Sept 2008Allowed

B.P. Enterprises Vs State of Orissa and Others

Orissa High Court · (2008) 18 VST 405

Civil Procedure Code, 1908 (CPC) — Section 21ORISSA VALUE ADDED TAX ACT, 2004 — Section 33, 42, 77

Read judgment

High Courts11 Sept 2008Allowed

Balamukunda Dash Vs Orissa State Financial Corporation

Orissa High Court · (2009) 1 CLR 328

Orissa State Financial Corporation (Payment of Gratuity to Employees) Regulations, 1968 — Regulation 4, 5

Read judgment

High Courts11 Sept 2008Dismissed

Omfed Bazar Sangha Vs State of Orissa and Another

Orissa High Court · (2008) 09 OHC CK 0008

Constitution of India, 1950 — Article 162Indore City Municipal Act, 1909 — Section 135, 135(2), 233(1)

Read judgment

High Courts10 Sept 2008Allowed

Veer Singh Kothari Vs State Bank of India and Others

Orissa High Court · (2008) 09 OHC CK 0112

Banks and Financial Institutions Act, 1993 — Section 22Banks and Financial Institutions Rules 1993 — Rule 18Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, 22

Read judgment

High Courts10 Sept 2008

Modern Mineral Processing Company (P) Ltd. Vs Managing Director, Orissa State Financial Corporation and Others

Orissa High Court · (2008) 09 OHC CK 0110

Orissa State Financial Corporation Act, 1951 — Section 29, 34, 36(3)Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 8

Read judgment

High Courts10 Sept 2008

State of Orissa Vs Khageswar ' Santosh Behera Khageswar ' Santosh Behera Vs State of Orissa

Orissa High Court · (2009) CLT 39 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 354(3), 376

Read judgment

High Courts10 Sept 2008Dismissed

Jami Sivasai Vs Official Liquidator, Orissa High Court and Others

Orissa High Court · (2008) 106 CLT 639 : (2008) 2 OLR 1072 Supp

Read judgment

High Courts10 Sept 2008

State Election Commission Vs State of Orissa and Others

Orissa High Court · (2008) 106 CLT 805 : (2008) 2 OLR 1011 Supp

Constitution of India, 1950 — Article 243K, 243U, 243ZA, 324

Read judgment

High Courts10 Sept 2008Dismissed

Menaka Mohanty Vs State of Orissa and Others

Orissa High Court · (2009) CriLJ 1414 : (2008) 41 OCR 726 : (2008) 2 OLR 301 Supp

Explosives Act, 1884 — Section 9(b)Penal Code, 1860 (IPC) — Section 395

Read judgment

High Courts10 Sept 2008

Sri Rajkishore Das @ Baidhar Vs State of Orissa

Orissa High Court · (2008) CLT 1260 (Suppl Crl)

Bihar and Orissa Excise Act, 1915 — Section 47, 66, 67, 68, 69Criminal Procedure Code, 1973 (CrPC) — Section 457

Read judgment

High Courts10 Sept 2008Allowed

B.K. Food Products (P) Ltd. and Another Vs Union of India (UOI) and Another

Orissa High Court · (2008) CLT 89 Supp

Read judgment

High Courts09 Sept 2008

Rabindranath Panda Vs Secretary, Board of Secondary Education

Orissa High Court · (2008) 106 CLT 863 : (2008) 2 OLR 702

Read judgment

High Courts09 Sept 2008Allowed

Smt. Gouripriya Paraja Vs Domai Naik and Another

Orissa High Court · (2009) 1 OLR 483 Supp

Evidence Act, 1872 — Section 101

Read judgment

High Courts09 Sept 2008Dismissed

Sabana Bibi Vs State of Orissa and Others

Orissa High Court · (2008) 09 OHC CK 0064

Read judgment

High Courts09 Sept 2008Dismissed

Debaraj Basantia and Another Vs State of Orissa

Orissa High Court · (2008) 09 OHC CK 0018

Penal Code, 1860 (IPC) — Section 300, 302, 304, 31, 323

Read judgment

High Courts09 Sept 2008

Sudhanidhi Mishra Vs Union of India (UOI) and Others

Orissa High Court · (2008) 09 OHC CK 0011

Constitution of India, 1950 — Article 226

Read judgment

High Courts08 Sept 2008Dismissed

Orissa Agro Industries Corporation Ltd. Vs The Presiding Officer Labour Court and Another

Orissa High Court · (2008) 09 OHC CK 0006

Industrial Disputes Act, 1947 — Section 17B, 2

Read judgment

High Courts06 Sept 2008Dismissed

Rout Crusher Vs The State Pollution Control Board

Orissa High Court · (2008) 2 OLR 777

Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 31

Read judgment