High Courts24 Sept 2008Dismissed
Boroj Pradhan Vs Radhika Pradhan
Orissa High Court · (2008) CLT 528 Supp
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 770 of 1,624
High Courts24 Sept 2008Dismissed
Krushna Mohan Das and Others Vs State of Orissa and Others
Orissa High Court · (2008) CLT 925 Supp
Constitution of India, 1950 — Article 309Orissa Service Code, 1939 — Rule 52
High Courts23 Sept 2008Dismissed
Chittaranjan Sahu and Others Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 637 : (2008) 2 OLR 1076 Supp
High Courts23 Sept 2008
Kayal Coal Enterprises, Zenith Steels Vs State of Orissa
Orissa High Court · (2008) 106 CLT 627 : (2008) 2 OLR 1079 Supp
Orissa Sales Tax Act, 1947 — Section 5(1)(v)
High Courts23 Sept 2008
Smt. Dayamayee Panda Vs Union of India (UOI) and Others
Orissa High Court · (2008) 09 OHC CK 0071
Constitution of India, 1950 — Article 19(1)Petroleum Act, 1934 — Section 4Petroleum Rules, 1976 — Rule 117
High Courts23 Sept 2008Allowed
Sanyas Biswal Vs Officer-in-charge and Others
Orissa High Court · (2009) CLT 133 (Suppl Crl) : (2009) OLR 133 (Suppl Crl) : (2008) 2 OLR 883
High Courts23 Sept 2008Dismissed
Sri Sarat Chandra Acharya Vs Bank of India and Others
Orissa High Court · (2008) 09 OHC CK 0022
Contract Act, 1872 — Section 128Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(4), 17, 18
High Courts22 Sept 2008Dismissed
Sri. Sadananda Senapati Vs Regional Transport Officer, Rayagada and Others
Orissa High Court · (2008) 09 OHC CK 0116
Orissa Motor Vehicles Taxation Act, 1975 — Section 10, 10(3), 3
High Courts22 Sept 2008
Shree Ganesh Women Self Help Group Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 781
High Courts22 Sept 2008
State of Orissa and Others Vs Kantilata Sarangi
Orissa High Court · (2008) 2 OLR 942
Limitation Act, 1963 — Section 5
High Courts19 Sept 2008
Benudhar Mohapatra Vs Union of India (UOI) and Others
Orissa High Court · (2008) 2 OLR 809
High Courts19 Sept 2008Allowed
Sri. Siba Sankar Patra Vs The Central Administrative Tribunal, Cuttack Bench, Cuttack and Others
Orissa High Court · (2008) CLT 484 Supp
Constitution of India, 1950 — Article 309
High Courts19 Sept 2008Dismissed
Satyabadi Pradhan and Others Vs Dayanidhi Pradhan and Others
Orissa High Court · (2008) CLT 873 Supp
Land Acquisition Act, 1894 — Section 28A, 3(6), 30Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 7, 7(1)
High Courts18 Sept 2008Dismissed
Basanta Kumar Barik and Others Vs State of Orissa and Others
Orissa High Court · (2008) 09 OHC CK 0117
High Courts18 Sept 2008Dismissed
Mangulu Muduli Vs State of Orissa
Orissa High Court · (2009) CLT 12 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts18 Sept 2008
Jute Marketing Cooperative Society Ltd. Vs Presiding Officer, Labour Court and Others
Orissa High Court · (2008) 09 OHC CK 0031
Civil Procedure Code, 1908 (CPC) — Section 48Industrial Disputes Act, 1947 — Section 17 , 33C(2)Limitation Act, 1963 — Article 137
High Courts18 Sept 2008
Smt. Dukhi Singh Vs State of Orissa and Others
Orissa High Court · (2008) 09 OHC CK 0028
Orissa Grama Panchayat Act, 1964 — Section 25, 26, 30
High Courts17 Sept 2008Dismissed
Roland Educational and Charitable Trust Vs Chief Commissioner of Income Tax and Others
Orissa High Court · (2008) CLT 521 Supp : (2009) 221 CTR 88 : (2009) 309 ITR 50
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 119, 12A, 246A, 249
High Courts17 Sept 2008Allowed
Bijay Kumar Jally Vs Member, Board of Revenue and Others
Orissa High Court · (2008) 2 OLR 972
Constitution of India, 1950 — Article 227, 341, 361
High Courts17 Sept 2008
Lingaraj Rout and Others Vs State of Orissa and Another
Orissa High Court · (2008) 2 OLR 949
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13