High Courts08 Aug 2008Dismissed
Rohit Badu Vs Radhaballav Singh and Others
Orissa High Court · (2008) CLT 675 Supp
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115 , 151Legal Services Authorities Act, 1987 — Section 19, 20, 21, 22
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 779 of 1,624
High Courts08 Aug 2008Allowed
Santosh Bangola Vs State of Orissa
Orissa High Court · (2008) CLT 1024 (Suppl Crl) : (2008) 2 OLR 846 : (2008) OLR 1024 (Suppl Crl)
Bihar and Orissa Excise Act, 1915 — Section 47(f)
High Courts08 Aug 2008
Saira Mirza Vs State of Orissa
Orissa High Court · (2008) 2 OLR 602
HAJ COMMITTEE ACT, 2002 — Section 29
High Courts08 Aug 2008Dismissed
Secretary, Sakhigopal Regulated Market Committee Vs Jatadhari Mishra
Orissa High Court · (2008) CLT 404 Supp : (2008) 2 OLR 241 Supp : (2008) OLR 404 Supp
Orissa Agricultural Produce Markets Act, 1956 — Section 18, 21, 21, 4(3)
High Courts08 Aug 2008Allowed
Rasmikanta Satpathy Vs Union of India (UOI) and Others
Orissa High Court · (2008) 106 CLT 870 : (2008) 2 OLR 719
Constitution of India, 1950 — Article 309
High Courts08 Aug 2008Dismissed
The State Vs Rabi @ Rabindra Nayak
Orissa High Court · (2008) 41 OCR 443 : (2008) 2 OLR 375 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2), 511
High Courts08 Aug 2008Dismissed
Kanaka Rana Vs State of Orissa and Others
Orissa High Court · (2008) CLT 426 Supp
High Courts08 Aug 2008Dismissed
Dr. Rashika Bhardwaj Vs State of Orissa and Others
Orissa High Court · (2008) 08 OHC CK 0014
High Courts07 Aug 2008Dismissed
Sudarsan Konhar and Others Vs State of Orissa
Orissa High Court · (2008) 08 OHC CK 0146
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Aug 2008
Jyotiranjan Samantaray Vs State of Orissa
Orissa High Court · (2008) 41 OCR 94
Criminal Procedure Code, 1973 (CrPC) — Section 243Penal Code, 1860 (IPC) — Section 323, 324, 34, 427, 448
High Courts07 Aug 2008Allowed
Parikhita Das Vs Commissioner Consolidation and Another
Orissa High Court · (2008) 2 OLR 385
ORISSA SURVEY AND SETTLEMENT ACT, 1958 — Section 15(b), 42
High Courts07 Aug 2008Allowed
Dr. Bhuban Mohan Pradhan Vs State of Orissa
Orissa High Court · (2008) 41 OCR 508 : (2008) 2 OLR 674
Criminal Law (Amendment) Act, 2005 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 326
High Courts07 Aug 2008Dismissed
Executive Engineer (CESCO/CESU), Kendrapara Electrical Division-1 and Another Vs Grievances Redressal Forum and Another
Orissa High Court · (2008) CLT 429 Supp
High Courts07 Aug 2008Dismissed
Saheed Sporting Club and Another Vs Kalyan Ray Choudhury
Orissa High Court · (2008) CLT 338 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Societies Registration Act, 1860 — Section 4, 4A, 4B, 4CSpecific Relief Act, 1963 — Section 41
High Courts06 Aug 2008Dismissed
Bijaya Kumar Panda and Others Vs State of Orissa
Orissa High Court · (2008) 41 OCR 382 : (2008) 2 OLR 233 Supp
Explosives Act, 1884 — Section 3B, 9BPenal Code, 1860 (IPC) — Section 300, 302, 304, 396
High Courts06 Aug 2008Dismissed
Union of India (UOI) Vs Smt. Ahalya Prusti and Another
Orissa High Court · AIR 2009 Ori 68 : (2008) CLT 419 Supp
Railway Claims Tribunal Act, 1987 — Section 13(i)(a)Railways (Amendment) Act, 1994 — Section 123(c), 124A
High Courts06 Aug 2008Dismissed
Sri Dharma Bahaji Bairi Vs Smt. B. Rajeswari and Another
Orissa High Court · (2008) 41 OCR 498
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts06 Aug 2008
Satyam Construction Vs Sales Tax Officer
Orissa High Court · (2008) 106 CLT 652 : (2008) 2 OLR 905 Supp : (2008) 17 VST 42
Orissa Sales Tax Act, 1947 — Section 42Orissa Value Added Tax Act, 2004 — Section 25, 25, 9, 9(a), 9(b)
High Courts06 Aug 2008Dismissed
Sabitri Mishra Vs Purna Chandra Mohanty
Orissa High Court · (2008) 2 OLR 763
Specific Relief Act, 1963 — Section 16, 20
High Courts06 Aug 2008Dismissed
Santosh Kumar Jagat Vs State of Orissa
Orissa High Court · (2008) CLT 1239 (Suppl Crl) : (2008) 2 OLR 368 Supp : (2008) OLR 1239 (Suppl Crl)
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 394, 397