High Courts04 Aug 2008Dismissed
Pradeep Kumar Parija Vs State of Orissa and Others
Orissa High Court · (2009) CriLJ 280 : (2008) 41 OCR 297 : (2008) 2 OLR 679
Evidence Act, 1872 — Section 32, 35
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 781 of 1,624
High Courts04 Aug 2008
Smt. Manorama Das Vs Hari ' Hrusikesh Sethi
Orissa High Court · (2008) 2 OLR 649
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 6
High Courts04 Aug 2008Allowed
Purna Chandra Mishra Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 655
ORISSA LAND REFORMS ACT, 1960 — Section 9(1)(A)
High Courts04 Aug 2008Dismissed
Dr. (Smt.) Urmimala Pradhan Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 891
Constitution of India, 1950 — Article 226
High Courts04 Aug 2008
Radhamohan Gouda Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 887 Supp
Orissa Grama Panchayat Rules, 1968 — Rule 212, 216Penal Code, 1860 (IPC) — Section 409
High Courts31 Jul 2008Allowed
Sri Rabindranath Routray Vs Sanjukta Swain and Others
Orissa High Court · (2008) 07 OHC CK 0103
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 144(1)Evidence Act, 1872 — Section 44
High Courts31 Jul 2008Dismissed
The Stone Crusher Association Vs Union of India (UOI) and Others
Orissa High Court · (2008) 106 CLT 668 : (2008) 2 OLR 881 Supp
Air (Prevention and Control of Pollution) Act, 1981 — Section 19Registration Act, 1908 — Section 7
High Courts31 Jul 2008
Barbati Gas Vs Regional Provident Fund Commissioner
Orissa High Court · (2008) CLT 325 Supp : (2008) 119 FLR 175 : (2009) 1 LLJ 349 : (2008) OLR 325 Supp
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 7A, 7B
High Courts31 Jul 2008Dismissed
State of Orissa Vs Athiti Bihar Restaurant
Orissa High Court · (2008) 106 CLT 669 : (2008) 2 OLR 639 Supp : (2009) 25 VST 87
Constitution of India, 1950 — Article 366
High Courts31 Jul 2008Allowed
Saman alias Somanath Rout Vs State of Orissa
Orissa High Court · (2009) CriLJ 418 : (2008) 41 OCR 300 : (2008) 2 OLR 230 Supp
Penal Code, 1860 (IPC) — Section 324, 326
High Courts31 Jul 2008
Nilamani Pradhan and Others Vs Narottam Pradhan
Orissa High Court · AIR 2008 Ori 185 : (2008) CLT 322 Supp : (2008) 2 OLR 877 Supp
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47Registration of Births and Deaths Act, 1969 — Section 13
High Courts31 Jul 2008Dismissed
Nrusingh Charan Mohanty Vs State of Orissa and Others
Orissa High Court · (2008) 07 OHC CK 0011
High Courts30 Jul 2008Dismissed
Pratap Rudra Das Vs Chairman-cum-Managing Director, IDC of Orissa Ltd. and Others
Orissa High Court · (2008) 07 OHC CK 0109
Constitution of India, 1950 — Article 12
High Courts30 Jul 2008Dismissed
Singhal Converter (P) Ltd. Vs Additional Commissioner of Sales Tax , Northern Zone and Others
Orissa High Court · (2008) 106 CLT 678 : (2008) 2 OLR 868 Supp : (2008) 18 VST 165
Constitution of India, 1950 — Article 19, 301, 304
High Courts30 Jul 2008
Labanya Kumar Mahanta Vs Collector and Another
Orissa High Court · (2008) 2 OLR 495
High Courts30 Jul 2008
Pawan Kumar Singh Vs State of Orissa
Orissa High Court · (2008) CLT 1124 (Suppl Crl)
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 392, 395
High Courts30 Jul 2008Dismissed
Debi Dayal Sharma and Others Vs Ramesh Kumar Agarwalla and Others
Orissa High Court · AIR 2009 Ori 19 : (2008) CLT 468 Supp : (2008) 2 OLR 865 Supp : (2008) OLR 468 Supp
Transfer of Property Act, 1882 — Section 106, 114(9)
High Courts30 Jul 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Anjali Padhy and Others
Orissa High Court · (2008) 07 OHC CK 0010
Motor Vehicles Act, 1939 — Section 95
High Courts29 Jul 2008Dismissed
B. Parvatisam Subudhi Vs Berhampur Development Authority and Others
Orissa High Court · (2008) 07 OHC CK 0110
Motor Vehicles Act, 1939 — Section 47(1)
High Courts29 Jul 2008Dismissed
Gobinda Chandra Rout and Others Vs Managing Director, Industrial Infrastructure Devl. Corporation, Bbsr and Others
Orissa High Court · (2008) CLT 662 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151