High Courts29 Jul 2008
Shiv Prasad Sahu Vs State of Orissa
Orissa High Court · (2008) 106 CLT 672 : (2008) 2 OLR 626 : (2009) 19 VST 417
ORISSA SALES TAX ACT, 1947 — Section 12(4), 2(j)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 782 of 1,624
High Courts29 Jul 2008Dismissed
Subash Ch. Sahu Vs Smt. Sakuntala Sahu and Others
Orissa High Court · (2008) CLT 799 Supp
Court Fees Act, 1870 — Section 17A
High Courts29 Jul 2008Dismissed
Smt. Padmashree Das Vs State Bank of India and Others
Orissa High Court · (2008) 07 OHC CK 0009
Constitution of India, 1950 — Article 14Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21
High Courts29 Jul 2008
Md. Zamilur Rahaman Vs State of Orissa and Others
Orissa High Court · (2008) 07 OHC CK 0003
High Courts28 Jul 2008Dismissed
Bipin Bihari Panigrahi Vs Ramnarayan Panigrahi and Others
Orissa High Court · (2008) CLT 661 Supp : (2008) 2 OLR 863 Supp : (2008) OLR 661 Supp
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 7(4)
High Courts28 Jul 2008Allowed
Renubala Jena Vs State of Orissa and Others
Orissa High Court · (2008) 07 OHC CK 0090
High Courts28 Jul 2008Allowed
Sri Radha Krishna Agrawalla Vs Sri Braja Mohan Lal Agrawalla and Others
Orissa High Court · (2008) 2 OLR 844
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 8 Rule 6A
High Courts28 Jul 2008Allowed
Ramahari Behera and Another and Birendra Kumar Pathak and Another Vs Union of India (UOI)
Orissa High Court · (2008) 106 CLT 888 : (2008) 2 OLR 817
Civil Procedure Code, 1908 (CPC) — Section 34Railway Claims Tribunal Act, 1987 — Section 23
High Courts28 Jul 2008Dismissed
S.B. Overseas Ltd. Vs Konark Jute Ltd. and Others
Orissa High Court · (2008) 146 CompCas 143
Constitution of India, 1950 — Article 226
High Courts28 Jul 2008Dismissed
S.B. Overseas Ltd. Vs Konark Jute Limited and Others
Orissa High Court · (2008) 106 CLT 685 : (2008) 2 OLR 854 Supp : (2009) 94 SCL 279
Constitution of India, 1950 — Article 226
High Courts28 Jul 2008Allowed
Pradeep Kumar Kar Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 521
High Courts28 Jul 2008Allowed
Gobinda Chandra Mallik and Others Vs State of Orissa
Orissa High Court · (2008) 2 OLR 578
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 188
High Courts28 Jul 2008Allowed
Prahallad Chandra Das Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 848
High Courts28 Jul 2008Dismissed
Union of India (UOI) and Another Vs Trilochan Nayak and Others etc.
Orissa High Court · AIR 2009 Ori 91 : (2008) CLT 666 Supp
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 2(a)
High Courts28 Jul 2008Dismissed
Hero Soap and Chemicals and Another Vs State of Orissa and Others
Orissa High Court · (2008) CLT 417 Supp : (2009) 26 VST 268
High Courts28 Jul 2008Dismissed
Ramji Singh and eight Ors. Vs State of Orissa and Others
Orissa High Court · (2008) 07 OHC CK 0008
Constitution of India, 1950 — Article 226
High Courts25 Jul 2008Dismissed
Sudra alias Sudarsan Behera Vs State of Orissa
Orissa High Court · (2008) 41 OCR 720
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 307Criminal Procedure Code, 1973 (CrPC) — Section 164, 433A
High Courts25 Jul 2008Dismissed
Forest Organisation Proprietors- Orient Paper and Industries Ltd. and Another Vs Labour Commissioner and Specified Authority under the Industrial Disputes Act and Others
Orissa High Court · (2008) CLT 708 Supp
Industrial Disputes Act, 1947 — Section 2, 25M(1)Orissa Shops and Commercial Establishments Act, 1956 — Section 14(4)
High Courts25 Jul 2008Allowed
Narayan Behera Vs Member, Board of Revenue and Others and Lochana Behera and Another
Orissa High Court · (2008) 2 OLR 377
ORISSA SURVEY AND SETTLEMENT ACT, 1958 — Section 32
High Courts25 Jul 2008
Jagannath Muduli Vs Nirupama Behera
Orissa High Court · AIR 2009 Ori 59 : (2009) 2 CivCC 784 : (2008) 2 OLR 387
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12, 5