High Courts22 Jul 2008
Fakirmohan Das and Others Vs Government of Orissa and Others etc. etc.
Orissa High Court · (2008) 106 CLT 416 : (2008) 2 OLR 530
Constitution of India, 1950 — Article 226, 243, 243C, 243G, 243O
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 784 of 1,624
High Courts22 Jul 2008Dismissed
Smt. Aratibala Dash and Another Vs State of Orissa and Others
Orissa High Court · (2008) CLT 37 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts21 Jul 2008
Bauribandhu Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2008) CLT 632 Supp
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 6, 8(3), 8(4), 9
High Courts18 Jul 2008Allowed
Khetrabasi Srichandan and Others Vs Gopinath Srichandan
Orissa High Court · (2008) 106 CLT 407
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 6 Rule 15, Order 9 Rule 13, 115, 151Constitution of India, 1950 — Article 227
High Courts18 Jul 2008
Bhabagrahi Roul after his death his L.Rs. Nabakishore Roul and Others Vs The Land Reforms Commissioner and Others
Orissa High Court · (2008) 106 CLT 744 : (2008) 2 OLR 816 Supp
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 22, 44
High Courts18 Jul 2008Allowed
Tuna Prusty Vs State of Orissa
Orissa High Court · (2008) CLT 1235 (Suppl Crl) : (2008) 2 OLR 714 : (2008) OLR 1235 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2008Allowed
Dr. Sarbanarayan Mishra Vs Orissa University of Agriculture and Technology and Others
Orissa High Court · (2008) CLT 372 Supp
High Courts17 Jul 2008Dismissed
Sri. Pabitra Mohan Pattnaik Vs State of Orissa and Others
Orissa High Court · (2008) 07 OHC CK 0107
High Courts16 Jul 2008Dismissed
State of Orissa Vs Bandhu Behera
Orissa High Court · (2008) CLT 1127 (Suppl Crl) : (2008) 2 OLR 222 Supp : (2008) OLR 1127 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 456, 457
High Courts16 Jul 2008Dismissed
Mrutunjaya Nayak Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 857 : (2008) 2 OLR 314
Constitution of India, 1950 — Article 15, 16, 335
High Courts15 Jul 2008Dismissed
Loman Francis and Others Vs Union of India (UOI) and Others
Orissa High Court · (2008) CLT 5 Supp
High Courts15 Jul 2008Dismissed
Safi Akhtar Khan Vs Union of India (UOI) and Others
Orissa High Court · (2008) 2 OLR 814 Supp
High Courts15 Jul 2008
Doctors' Association of Acharya Harihar Regional Cancer Centre and Others Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 738 : (2008) 119 FLR 519 : (2008) 2 OLR 956 Supp
High Courts15 Jul 2008Dismissed
Alekha Kumar Jena Vs Akshaya @ Akshaya Kumar Jena and Others
Orissa High Court · (2008) 106 CLT 742 : (2008) 2 OLR 960 Supp
Orissa Panchayat Samiti (Amendment) Act, 1969 — Section 45
High Courts15 Jul 2008Dismissed
Khageswar Bisoi Vs Aruna Bisoi and Others
Orissa High Court · (2008) 2 OLR 426
Hindu Marriage Act, 1955 — Section 13, 28
High Courts15 Jul 2008
Maguni Charan Parida and Others Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 305
High Courts15 Jul 2008Dismissed
Sri Joginath Panda Vs State of Orissa
Orissa High Court · (2008) CLT 495 Supp
Orissa General Financial Rules, 1959 — Rule 65, 66
High Courts14 Jul 2008Allowed
Sri Dilipraj Pradhan Vs State of Oirssa and Others
Orissa High Court · (2008) 106 CLT 411
Orissa Education Service (Higher Secondary Branch) Method of Recruitment and Condition of Service Rules, 1991 — Rule 4(2)
High Courts14 Jul 2008
Dr. Bijaya Nanda Naik Vs F.M. University and Others
Orissa High Court · (2008) 2 OLR 427
Constitution of India, 1950 — Article 311
High Courts14 Jul 2008
Sri Narana Nayak Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 806
ORISSA GOVERNMENT LAND SETTLEMENT ACT, 1962 — Section 3B