High Courts01 Jul 2008Allowed
Managing Committee of Sri Raghunath Swami Girl's High School Vs State of Orisssa and Others
Orissa High Court · (2008) 2 OLR 783 Supp
Orissa Secondary Education Regulations, 1953 — Regulation 14, 15
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 786 of 1,624
High Courts01 Jul 2008Dismissed
Harihar Panda and Another Vs State of Orissa
Orissa High Court · (2008) 41 OCR 332
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Jul 2008Allowed
Dushasan Sahoo and Another Vs Geetarani Mohanty and Others
Orissa High Court · (2008) CLT 73 Supp
Arbitration Act, 1940 — Section 24Arbitration and Conciliation Act, 1996 — Section 11, 17, 2, 37, 37(1)Contract Act, 1872 — Section 23
High Courts01 Jul 2008Allowed
Kabiraj Sethi Vs State of Orissa
Orissa High Court · (2008) 2 OLR 579
Bihar and Orissa Excise Act, 1915 — Section 47(f)
High Courts01 Jul 2008Allowed
Ananta Kishore Pandit and Others Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 307
Orissa Home Guards Act, 1961 — Section 3Orissa Home Guards Rules, 1962 — Rule 3, 8, 9
High Courts30 Jun 2008Allowed
Narendra Kumar Mohapatra Vs Joint Commissioner, Settlement and Consolidation and Others
Orissa High Court · (2008) CLT 61 Supp : (2008) 2 OLR 779 Supp : (2008) OLR 61 Supp
Orissa Survey and Settlement Act, 1958 — Section 12B, 15, 16, 42
High Courts30 Jun 2008Allowed
Nirmal Kumar Panigrahi and Another Vs Ramakanta Panigrahi
Orissa High Court · (2008) 2 OLR 560
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts30 Jun 2008Allowed
Sri Jayasingh Mohapatra and Others Vs Sri Saroj Kumar Mohapatra and Others
Orissa High Court · (2008) CLT 717 Supp
Land Acquisition Act, 1894 — Section 30Orissa Land Reforms Act, 1960 — Section 19
High Courts30 Jun 2008Allowed
Yogaraj Paul Vs Union of India (UOI) and Others
Orissa High Court · (2008) CLT 720 Supp
Arbitration Act, 1940 — Section 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contract Act, 1872 — Section 26
High Courts30 Jun 2008Allowed
Sk. Abdul Zabar Vs Sk. Abdul Razak and Others
Orissa High Court · (2008) CLT 712 Supp
Limitation Act, 1963 — Article 59
High Courts27 Jun 2008
Kamlesh Manjari Devi Vs Satyanarayan Aich (dead) and eleven Ors.
Orissa High Court · (2008) 2 OLR 383
Constitution of India, 1950 — Article 227
High Courts27 Jun 2008Dismissed
Smt. Santi Devi Agrawalla Vs Mangtalal Agarwalla
Orissa High Court · (2008) 06 OHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts27 Jun 2008
Narahari Lenka and Others Vs State of Orissa
Orissa High Court · (2008) 40 OCR 822
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 323, 34, 436
High Courts25 Jun 2008
National Insurance Company Ltd. Vs Sri Manoranjan Pattnaik
Orissa High Court · (2008) CLT 710 Supp
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts25 Jun 2008
Jayaram Bhuyan Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 438
ORISSA EDUCATION ACT, 1969 — Section 24B, 24C, 7
High Courts25 Jun 2008
Bhagaban Kar and Others Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 838
ORISSA ESTATES ABOLITION ACT, 1951 — Section 8(1), 8A
High Courts25 Jun 2008Dismissed
Mangal Singh Majhi and Others Vs State of Orissa
Orissa High Court · (2008) CLT 1248 (Suppl Crl) : (2008) 2 OLR 350 Supp : (2008) OLR 1248 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts25 Jun 2008Dismissed
Sri Gunduchi Rout Vs Orissa State Handloom Weaver's Co-operative Society Ltd. and Others
Orissa High Court · (2008) 106 CLT 397
High Courts25 Jun 2008
Bimal Kumar Acharya Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 415 : (2008) 2 OLR 756 Supp
Constitution of India, 1950 — Article 226
High Courts25 Jun 2008Dismissed
Kishore Chandra Padhi Vs Union of India (UOI) and Others
Orissa High Court · (2008) 106 CLT 403 : (2008) 2 OLR 759 Supp