High Courts20 Jun 2008Dismissed
Swami Shree Dutta Yogeshwar Dev Tirtha Maharaj Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 187 : (2008) 2 OLR 719 Supp
Constitution of India, 1950 — Article 19, 25, 26
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 788 of 1,624
High Courts20 Jun 2008
Sarbeswar Parida and Others Vs State of Orissa
Orissa High Court · (2008) 2 OLR 165 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 304, 34, 498A
High Courts19 Jun 2008
Dibakar Bhoi Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 935
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts19 Jun 2008Dismissed
Prasanta Kumar Chhotray Vs State of Orissa
Orissa High Court · (2008) CriLJ 4268 : (2008) 41 OCR 319 : (2008) 2 OLR 150 Supp
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 379
High Courts19 Jun 2008
Ananta Kumar Sethi Vs Collector and Others
Orissa High Court · (2008) 2 OLR 970
High Courts19 Jun 2008
Kanhu Charan Muduli Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 565 : (2008) 2 OLR 705 Supp
High Courts18 Jun 2008Allowed
Gajendra Kumar Naik Vs Durja Naik and Others
Orissa High Court · (2008) 106 CLT 571 : (2008) 2 OLR 702 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts18 Jun 2008Allowed
Sri Krushna, Chandra Patnaik Vs Commissioner, Consolidation and Others
Orissa High Court · (2008) 106 CLT 568 : (2008) 2 OLR 695 Supp
Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 53, 54
High Courts18 Jun 2008Allowed
Jasobanta Seth Vs Collector-cum-District
Orissa High Court · (2008) CLT 1274 (Suppl Crl) : (2008) 2 OLR 699 Supp : (2008) OLR 1274 (Suppl Crl)
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts18 Jun 2008
Executive Director and General Manager, NALCO Vs Somanath Garanaik and Others
Orissa High Court · (2008) 106 CLT 346 : (2008) 2 OLR 701 Supp
Land Acquisition Act, 1894 — Section 18, 4
High Courts18 Jun 2008
Union of India (UOI) and Others Vs O.C.C. Ltd. and Others
Orissa High Court · (2008) 106 CLT 561
Arbitration Act, 1940 — Section 20
High Courts18 Jun 2008Dismissed
Dijabara Mallik and Others Vs Baidhar Mallik and Others
Orissa High Court · (2008) 106 CLT 586 : (2008) 2 OLR 1119 Supp
High Courts17 Jun 2008Allowed
Shyam Sundar Sahoo (dead) and after him, Parbati Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 278
Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 54
High Courts17 Jun 2008Allowed
Ram Binay Sharma Vs Chairman, Coal India Ltd. and Others
Orissa High Court · (2008) 2 OLR 327
Discipline and Appeals Rules, 1978 — Rule 31
High Courts17 Jun 2008Allowed
Krushna Nanda Mohanty and Another Vs State of Orissa and Others
Orissa High Court · (2008) 06 OHC CK 0004
Constitution of India, 1950 — Article 243R, 243TOrissa Municipal (Delimitation of Wards, Reservation of Seats and Conduct of Elections) Rules, 1994 — Rule 3Orissa Municipal Act, 1950 — Section 11, 12, 12(3)
High Courts17 Jun 2008Allowed
Ram Binay Sharma Vs Chairman Coal India Ltd. and Others
Orissa High Court · (2008) 2 OLR 327
Coal India Executives Conduct Discipline and Appeal Rules, 1978 — Rule 31
High Courts28 May 2008Allowed
Prahallad Chandra Das Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 359
High Courts16 May 2008Dismissed
Bibhudutta Das Vs State of Orissa and Another
Orissa High Court · (2008) CLT 1009 (Suppl Crl) : (2008) CriLJ 4185 : (2008) 2 OLR 134 Supp
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 161, 482Penal Code, 1860 (IPC) — Section 294, 34, 383, 384, 504
High Courts16 May 2008
Bikash Chandra Dash Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 337 : (2008) 2 OLR 562 Supp
Orissa Education Act, 1969 — Section 3(b)
High Courts16 May 2008
Hindustan Petroleum Corporation Ltd. Vs State of Orissa and Others
Orissa High Court · (2008) CLT 42 Supp : (2008) 2 OLR 544 Supp : (2008) 15 VST 522
Central Sales Tax Act, 1956 — Section 3, 5