COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 789 of 1,624

High Courts16 May 2008Dismissed

Indian Oil Corporation Limited Vs State of Orissa and Others

Orissa High Court · (2008) 106 CLT 545 : (2008) 2 OLR 523 Supp : (2008) 15 VST 497

Central Sales Tax Act, 1956 — Section 3, 9COMPANIES ACT, 1956 — Section 617Income Tax Act, 1961 — Section 154

Read judgment

High Courts16 May 2008Dismissed

State of Orissa Vs Manoj Kumar Nayak

Orissa High Court · (2008) CLT 899 (Suppl Crl) : (2009) CriLJ 23

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 56

Read judgment

High Courts16 May 2008Dismissed

Orissa Minerals Development Company Ltd. Vs State of Orissa and Others

Orissa High Court · (2008) CLT 354 Supp : (2008) 2 OLR 609 Supp : (2008) OLR 354 Supp

Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 24A(6), 33(2), 37(1), 55, 55(5)Mineral Conservation and Development Rules, 1988 — Rule 33(2)

Read judgment

High Courts16 May 2008Allowed

State of Orissa and Another Vs Rajkishore Dash and Others

Orissa High Court · (2008) CLT 298 Supp

All India Services (Conduct) Rules, 1968 — Rule 3All India Services (Discipline and Appeal) Rules, 1969 — Rule 8

Read judgment

High Courts16 May 2008Dismissed

Upendranath Jena and Others Vs Soumendranath Banarjee and Others

Orissa High Court · (2008) 106 CLT 233 : (2008) 2 OLR 1120 Supp

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts16 May 2008

Smt. Sabitri Pradhan Vs State of Orissa and Others

Orissa High Court · (2008) 106 CLT 347 : (2008) 119 FLR 147 : (2009) 1 OLR 471 Supp

Read judgment

High Courts16 May 2008Allowed

Variety Entertainment (Pvt.) Ltd. Vs State of Orissa and Another

Orissa High Court · AIR 2008 Ori 172 : (2008) CLT 636 Supp : (2008) 2 OLR 580 Supp

Constitution of India, 1950 — Article 14, 19, 21Electricity Act, 2003 — Section 51Income Tax Act, 1961 — Section 4

Read judgment

High Courts16 May 2008

Servants of People Society Vs Sri Pyarimohan Mohapatra

Orissa High Court · (2008) CLT 1014 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 248, 313, 401Penal Code, 1860 (IPC) — Section 34, 469, 471, 500, 501

Read judgment

High Courts16 May 2008Allowed

MESCO Steels Limited Vs State of Orissa and Others

Orissa High Court · (2008) CLT 344 Supp : (2008) 2 OLR 566 Supp : (2008) OLR 344 Supp

Constitution of India, 1950 — Article 226Forest (Conservation) Act, 1980 — Section 2Mineral Concession Rules, 1960 — Rule 22, 27, 27(3), 27(5), 31

Read judgment

High Courts16 May 2008Allowed

Centre for Development Education and Communication and Another Vs State of Orissa and Others

Orissa High Court · (2008) CLT 336 Supp : (2008) 2 OLR 606 Supp : (2008) OLR 336 Supp

Read judgment

High Courts16 May 2008

Durga Charan Sarangi Vs State of Orissa

Orissa High Court · (2008) 2 OLR 310

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173(8), 439, 82Penal Code, 1860 (IPC) — Section 120B, 34, 406, 408, 420

Read judgment

High Courts16 May 2008

National Institute of Social Work and Social Science and Another Vs State of Orissa and Another

Orissa High Court · (2008) 2 OLR 344

Orissa Government Land Settlement Act, 1962 — Section 3B

Read judgment

High Courts15 May 2008

Kedarnath Biswal and Others Vs Budhanath Jena and Others

Orissa High Court · (2008) 106 CLT 595

Read judgment

High Courts15 May 2008Dismissed

Ruhiya Murmu Vs State of Orissa

Orissa High Court · (2008) 2 OLR 129 Supp

Arms Act, 1959 — Section 25(1)(A)Penal Code, 1860 (IPC) — Section 302, 34, 394, 397

Read judgment

High Courts15 May 2008

Smt. Sabitri Behera and Others Vs Secretary, Board of Secondary Education and Another

Orissa High Court · (2008) 106 CLT 51 : (2008) 2 OLR 516 Supp

Motor Vehicles Act, 1988 — Section 166, 168

Read judgment

High Courts15 May 2008Allowed

Manguram Agarwal @ Agarwalla (dead) and Others Vs Sri Pyaralal (dead) and after him L.Rs. Budhi Dei and Others

Orissa High Court · (2008) 106 CLT 351 : (2008) 2 OLR 269

Transfer of Property Act, 1882 — Section 106, 53

Read judgment

High Courts15 May 2008Allowed

Reliance Industries Ltd. Vs Asst. Commissioner of Sales Tax and Others

Orissa High Court · (2008) 106 CLT 245 : (2008) 1 OLR 1101 Supp : (2008) 15 VST 228

Constitution of India, 1950 — Article 226, 366

Read judgment

High Courts15 May 2008Dismissed

Krishna Chandra Pati Vs Hemanta Kumar Pati and Others

Orissa High Court · (2008) 106 CLT 502

Constitution of India, 1950 — Article 339

Read judgment

High Courts15 May 2008

Padmashree Krutarth Acharya Institute of Engineering and Technology Vs Chief Commissioner of Income Tax

Orissa High Court · (2009) 222 CTR 516 : (2009) 309 ITR 13

Income Tax Act, 1961 — Section 10

Read judgment

High Courts15 May 2008

Dharmesh Nayak Vs State of Orissa and Others

Orissa High Court · (2008) 106 CLT 8 : (2008) 2 OLR 1

Constitution of India, 1950 — Article 226, 227

Read judgment