High Courts14 Jul 2008Allowed
Mahendra Prasad Sahu Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 756
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 785 of 1,624
High Courts14 Jul 2008Allowed
Arjoon Charan Dash Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 747 : (2008) 2 OLR 630 Supp
High Courts11 Jul 2008Dismissed
Smt. Geetarani Mohanty Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 751 : (2008) 2 OLR 803 Supp
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 11, 47, 9Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2008
Bijaya Kumar Swain Vs Harekrushna Nayak
Orissa High Court · (2008) 106 CLT 749 : (2008) 2 OLR 800 Supp
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts11 Jul 2008Allowed
Shri D.C. Mishra and Others Vs Union of India (UOI) and Others
Orissa High Court · (2008) 2 OLR 287
High Courts11 Jul 2008Allowed
Shri. D.C. Mishra and Others Vs Union of India (UOI) and Others
Orissa High Court · (2008) 2 OLR 287
High Courts11 Jul 2008Dismissed
Ravi Shanker M. Vs Maharana Pratap University of Agriculture and Technology and others
Orissa High Court · (2009) 120 FLR 370
Constitution of India, 1950 — Article 226
High Courts10 Jul 2008
Pramod Kumar Nayak Vs Pratap Kumar Mallick and Another
Orissa High Court · (2008) 2 OLR 492
Contempt of Courts Act, 1971 — Section 12
High Courts09 Jul 2008Allowed
Balaram Sahoo Vs Sub-Collector-cum-Executive Officer and Others
Orissa High Court · (2008) 106 CLT 507 : (2008) 2 OLR 794 Supp
High Courts08 Jul 2008Allowed
Dr. Rupananda Brined Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 855 : (2008) 2 OLR 357
ORISSA RESERVATION OF VACANCIES IN POSTS AND SERVICES (FOR SCHEDULED CASTES AND SCHEDULED TRIBES) ACT, 1975 — Section 3(d)
High Courts08 Jul 2008Allowed
Laxmikanta Sahoo Vs State of Orissa
Orissa High Court · (2008) CLT 1059 (Suppl Crl) : (2008) 2 OLR 523
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 161Prevention of Corruption Act, 1988 — Section 11, 12, 13, 20, 4
High Courts07 Jul 2008
Surendranath Panda Vs State of Orissa
Orissa High Court · (2008) 2 OLR 267
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts07 Jul 2008Allowed
A. Satish Rao alias A. Satish Kumar Vs State of Orissa
Orissa High Court · (2008) CLT 1050 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts07 Jul 2008Allowed
Suhasini Padhi Vs Chairman, Joint Entrance Examination and Others
Orissa High Court · (2008) 106 CLT 841 : (2008) 2 OLR 786 Supp
High Courts03 Jul 2008Allowed
Sricharan Swain Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 834
ORISSA ESTATES ABOLITION ACT, 1951 — Section 8(1), 9ORISSA TENANCY ACT, 1913 — Section 23
High Courts03 Jul 2008Dismissed
Sarita Arya Vs District Judge-cum-Election Tribunal and Another
Orissa High Court · (2008) 106 CLT 424 : (2008) 2 OLR 237
High Courts03 Jul 2008Allowed
Heramba Chandra Dani and Others Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 295
High Courts02 Jul 2008
Sri Prabalakanti Jana Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 760 : (2008) 2 OLR 1000 Supp
High Courts02 Jul 2008Allowed
Jagannath Traders Vs Chakradhar Barik, Marketing Inspector
Orissa High Court · (2008) 2 OLR 688
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts02 Jul 2008Dismissed
Krushna Ch. Das Vs Union of India (UOI) and Others
Orissa High Court · (2008) 106 CLT 846