High Courts11 Aug 2010Allowed
Iswar Bisoi Vs State of Orissa
Orissa High Court · (2011) 1 OLR 70
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 690 of 1,624
High Courts11 Aug 2010Allowed
Agarwal Strips Pvt. Ltd. Vs Deputy General Manager (Elct.) CESCO and Others
Orissa High Court · (2010) 2 ILR (Ori) 366
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8(6)State Financial Corporations Act, 1951 — Section 29, 43
High Courts11 Aug 2010Allowed
Agarwal Strips Pvt. Ltd. Vs Deputy General Manager (Elct.) CESCO, Angul Electrical Division, Angul and Others
Orissa High Court · AIR 2011 Ori 42 : (2010) 110 CLT 736
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)State Financial Corporations Act, 1951 — Section 29, 43
High Courts11 Aug 2010
P.M.P. Herbs and Pharmaceuticals Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 2011 Ori 71 : (2011) 3 BC 504 : (2011) 112 CLT 138 : (2011) 1 OLR 945
State Financial Corporations Act, 1951 — Section 29
High Courts11 Aug 2010
Siddharth Dixit Vs Smt. Sujata Dixit
Orissa High Court · (2010) 2 ILR (Ori) 296
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13 , 25
High Courts10 Aug 2010Allowed
Harihar Mishra Vs Republic of India
Orissa High Court · (2011) CriLJ 2360 : (2010) OLR 87 Supp
Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 120, 407
High Courts09 Aug 2010
Chautara alias Chatura Suna alias Nag Vs Sub-Collector
Orissa High Court · (2010) 110 CLT 385 : (2010) 2 OLR 408
Miscellaneous Certificate Rules, 1984 — Rule 4, 6, 7, 8
High Courts06 Aug 2010Dismissed
Rama Ch. Mohapatra Vs Narayan Ch. Pradhan and Others
Orissa High Court · (2011) 111 CLT 237
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 80Specific Relief Act, 1963 — Section 34
High Courts06 Aug 2010Allowed
Sashi Bhusan Rath Vs Uco Bank and Others
Orissa High Court · (2011) 2 CivCC 764 : (2011) 111 CLT 195 : (2010) 2 OLR 994
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 2, Order 8 Rule 1
High Courts05 Aug 2010Dismissed
Odisha Short and Documentary Filmmaker Association and Another Vs Orissa Remote Sensing Application Centre and Others
Orissa High Court · (2010) 110 CLT 387
High Courts05 Aug 2010Allowed
Pradyumna Kumar Acharya Vs State of Orissa
Orissa High Court · (2010) 08 OHC CK 0045
Bihar and Orissa Excise Act, 1915 — Section 47, 66, 66(1), 66(2), 67Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts05 Aug 2010
Union of India (UOI) and Others Vs Sri Purna Chandra Nayak
Orissa High Court · (2010) 110 CLT 908 : (2010) 2 ILR (Ori) 316
Administrative Tribunals Act, 1985 — Section 19
High Courts05 Aug 2010Allowed
Sri Batakrushna Palai Vs State of Orissa and others
Orissa High Court · (2010) 08 OHC CK 0034
High Courts05 Aug 2010
Bibhuti @ Bibhuti Bhusan Rana and Others Vs State of Orissa and Another
Orissa High Court · (2010) 110 CLT 906 : (2011) 1 Crimes 87 : (2011) 1 DMC 395 : (2010) 2 OLR 728 : (2011) 8 RCR(Criminal) 2976
Constitution of India, 1950 — Article 227, 235, 309Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4
High Courts05 Aug 2010Dismissed
Paradip Port and Dock Mazdoor Union and Others Vs Union of India (UOI) and Another
Orissa High Court · (2011) 1 OLR 676 Supp
Major Port Trusts Act, 1963 — Section 3
High Courts05 Aug 2010Dismissed
Union of India (UOI) and Others Vs Sri Gangadhar Mohanty
Orissa High Court · (2010) 110 CLT 626 : (2010) 2 OLR 414
High Courts05 Aug 2010Allowed
Raghunath Paper Mill Pvt. Ltd. Vs Official Liquidator and Others
Orissa High Court · AIR 2011 Ori 45 : (2010) 110 CLT 800 : (2011) 1 OLR 104 Supp
State Financial Corporations Act, 1951 — Section 19, 43
High Courts04 Aug 2010Dismissed
State of Orissa Vs Indramani Saraf and Others
Orissa High Court · (2011) CriLJ 33
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts04 Aug 2010
Lendu Paraja Vs State Of Orissa
Orissa High Court · (2010) 2 ILR (Ori) 307
Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Aug 2010
Trishakti Stone Crushing Unit and Others Vs State of Orissa and Others
Orissa High Court · (2010) 2 ILR (Ori) 414 : (2010) 2 OLR 703
Air (Prevention and Control of Pollution) Act, 1981 — Section 19Industrial Disputes Act, 1947 — Section 25(B), 25(F)(B)