Criminal Procedure Code, 1973 (CrPC) — Section 457Orissa Forest Act, 1972 — Section 56Orissa Timber and Other Forest Produce Transit Rules, 1980 — Rule 12, 14, 4

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High Courts27 Aug 2010Dismissed

Sri Chandradhawja Mishra Vs Kautuka Chhatria

Orissa High Court · (2011) CriLJ 503 : (2010) 2 ILR (Ori) 807 : (2010) 2 OLR 929 : (2011) 7 RCR(Criminal) 1548

Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2)Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts27 Aug 2010Allowed

Dhaneswar Paikray and Another Vs State of Orissa

Orissa High Court · (2010) 2 ILR (Ori) 1150

Penal Code, 1860 (IPC) — Section 34A, 409, 477, 477APrevention of Corruption Act, 1947 — Section 13, 5

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High Courts27 Aug 2010Allowed

Maheswari Sethi and Others Vs Venkateswar Rao and Others

Orissa High Court · (2011) 1 ILR (Ori) 120 : (2011) 1 OLR 725 Supp

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High Courts27 Aug 2010Allowed

Niranjan Parija Vs Republic of India

Orissa High Court · (2010) 08 OHC CK 0014

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

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High Courts27 Aug 2010Dismissed

Ananda Ch. Mohanty and Others Vs Union of India (UOI) and Others

Orissa High Court · (2011) 1 ILR (Ori) 266

Constitution of India, 1950 — Article 226, 227, 300AElectricity (Supply) Act, 1948 — Section 29Telegraph Act, 1885 — Section 10, 16

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High Courts26 Aug 2010

Aska Central Multipurpose Co-operative Society Ltd. Vs Their Workmen represented by the Secretary, the Aska Regional Employees and Workers Federation and Another

Orissa High Court · (2010) 08 OHC CK 0065

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High Courts26 Aug 2010

Padmalaya Satpathy Vs Vice-Chancellor, Sambalpur University and Another

Orissa High Court · (2011) 111 CLT 618 : (2011) 1 OLR 716 Supp

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High Courts25 Aug 2010

State of Orissa Vs Arjun Teli

Orissa High Court · (2011) CriLJ 798 : (2010) 7 RCR(Criminal) 1589

Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 376, 511

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High Courts23 Aug 2010Allowed

Pradipta Kumar Choudhury Vs Bhagaban Sahoo

Orissa High Court · (2011) 2 Crimes 137 : (2011) 1 OLR 99

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 397, 401Penal Code, 1860 (IPC) — Section 294, 323, 341, 376, 379

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High Courts23 Aug 2010Allowed

Sri Prafulla Kumar Rath Vs State of Orissa and Others

Orissa High Court · (2010) 110 CLT 717

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High Courts23 Aug 2010Allowed

Prafulla Kumar Rath Vs State of Orissa and Others

Orissa High Court · (2010) 110 CLT 717

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High Courts20 Aug 2010Allowed

Arup Kumar Das and Another Vs State of Orissa and Others

Orissa High Court · AIR 2011 Ori 21 : (2011) 111 CLT 2 : (2010) 2 ILR (Ori) 690 : (2010) 2 OLR 837

Transplantation of Human Organs and Tissues Act, 1994 — Section 17, 9, 9(4)(B)Transplantation of Human Organs Rules, 1995 — Rule 4

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High Courts20 Aug 2010Dismissed

Esskay Machinery Pvt. Ltd. Vs Industrial Promotion and Investment Corporation of Orissa Ltd. and Others

Orissa High Court · AIR 2011 Ori 69 : (2011) 4 BC 283

State Financial Corporations Act, 1951 — Section 29

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