COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 687 of 1,624

High Courts16 Sept 2010Allowed

Nutan Kumar Rout Vs State of Orissa and Others

Orissa High Court · (2011) 111 CLT 345 : (2010) 2 ILR (Ori) 1125 : (2011) 1 OLR 91

Criminal Procedure Code, 1973 (CrPC) — Section 110Orissa Grama Panchayat Act, 1964 — Section 115(1), 115(2), 115(3), 25, 25(1)

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High Courts15 Sept 2010Allowed

Sidhe Bariha and others Vs State of Orissa

Orissa High Court · (2011) 1 OLR 327 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34

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High Courts15 Sept 2010Allowed

Mrs. Rutuparna Mohanty, Managing Trustee, Maa Ghar Foundation and Others Vs State of Orissa and Others

Orissa High Court · (2010) 2 ILR (Ori) 633

Constitution (Seventy-Fourth Amendment) Act, 1992 — Article 243WConstitution of India, 1950 — Article 14, 19, 19(1), 21, 21AOrissa Municipal Corporation Act, 2003 — Section 482, 485, 486, 497, 498

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High Courts15 Sept 2010Dismissed

Bibhuti Bhusan Jena Vs Union of India (UOI) and Others

Orissa High Court · AIR 2011 Ori 31 : (2011) 111 CLT 169 : (2010) 2 OLR 918

Cinematograph Act, 1952 — Section 13, 4, 5A, 5B(2), 5CPenal Code, 1860 (IPC) — Section 302

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High Courts15 Sept 2010Dismissed

Kashinath Behera ' Kandra Vs State of Orissa and Others

Orissa High Court · (2011) 111 CLT 162 : (2010) 2 ILR (Ori) 1086 : (2010) 2 OLR 956

National Security Act, 1980 — Section 3(2)

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High Courts14 Sept 2010Allowed

K. Gopal ' Khola Gopal Vs Union of India (UOI) and Others

Orissa High Court · (2010) 110 CLT 876

Central Industrial Security Force Rules, 1969 — Rule 29(A), 34, 35, 36, 37Central Industrial Security Force Rules, 2001 — Rule 39Constitution of India, 1950 — Article 311, 311(3)

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High Courts14 Sept 2010Dismissed

Chanchala Sahu and Others Vs D.M., New India Assurance Company and Another

Orissa High Court · (2011) 1 ILR (Ori) 451 : (2011) 1 OLR 286 Supp

Motor Vehicles Act, 1988 — Section 163A, 166, 171

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High Courts14 Sept 2010Allowed

Narada Munda Vs State of Orissa

Orissa High Court · (2010) 2 OLR 968

Penal Code, 1860 (IPC) — Section 302

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High Courts14 Sept 2010

Sri Gouranga Rout Vs State of Orissa and Others

Orissa High Court · (2010) 110 CLT 883 : (2010) 2 OLR 727

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High Courts14 Sept 2010Dismissed

Kulamani Das Vs State of Orissa and Others

Orissa High Court · (2011) 1 OLR 325 Supp

Orissa Weights and Measures (Enforcement) Act, 1958 — Section 39Penal Code, 1860 (IPC) — Section 265, 324, 420

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High Courts13 Sept 2010Allowed

Sunita Jha Vs State of Jharkhand and Another

Orissa High Court · (2011) 1 OLR 328

Penal Code, 1860 (IPC) — Section 498A

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High Courts06 Sept 2010Dismissed

State of Orissa and Another Vs Sarada Prasanna Mohapatra and Another

Orissa High Court · (2011) 111 CLT 601 : (2011) 1 OLR 775 Supp

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8(2)Orissa Education Act, 1969 — Section 24C, 3

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High Courts04 Sept 2010Dismissed

Sterlite Energy Ltd. Vs State of Orissa and Others

Orissa High Court · (2011) 129 FLR 56 : (2010) 2 ILR (Ori) 420 : (2011) 3 LLJ 349 : (2011) LLR 322 : (2011) 1 OLR 761 Supp

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 14, 2(1), 24, 3, 3(1)Building and Other Construction Workers Welfare Cess Rules, 1998 — Rule 12, 13, 14, 3, 3(3)Factories Act, 1948 — Section 112, 2, 2(1), 6

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High Courts04 Sept 2010Allowed