High Courts20 Aug 2010
Umesh Kumar Poddar Vs State of Orissa and Others
Orissa High Court · AIR 2011 Ori 90 : (2010) 110 CLT 785 : (2010) 2 ILR (Ori) 714 : (2010) 2 OLR 675 : (2011) 8 RCR(Civil) 2734
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 689 of 1,624
High Courts20 Aug 2010Allowed
Sri Jagdish Rai Puri Vs State of Orissa and others
Orissa High Court · (2010) 08 OHC CK 0001
Constitution of India, 1950 — Article 226, 227, 227(2), 227(3)Government of India Act, 1915 — Section 107Government of India Act, 1935 — Section 224, 224(2)
High Courts19 Aug 2010Allowed
Labangalata Mallick Vs Mandakini Mallick and Another
Orissa High Court · (2011) 111 CLT 266 : (2010) 1 OLR 73 Supp
Constitution of India, 1950 — Article 226Orissa Grama Panchayat Act, 1964 — Section 11, 147, 148
High Courts19 Aug 2010
Krushna Chandra Sahoo Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 625 : (2010) 2 OLR 378
High Courts19 Aug 2010
Pratap Chandra Patl Vs Central Electricity Supply and Utility (CESU)
Orissa High Court · AIR 2011 Ori 26 : (2010) 110 CLT 794 : (2010) 2 OLR 720
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Electricity Act, 1910 — Section 2(C)Electricity Act, 2003 — Section 2(15)
High Courts19 Aug 2010
Rabindra Patra @ Rabindranath Patra Vs Dipu Nayak and Others
Orissa High Court · (2011) 2 Crimes 204 : (2011) 1 OLR 13
Criminal Procedure Code, 1973 (CrPC) — Section 161, 177, 406, 407, 407(1)Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 341
High Courts19 Aug 2010Allowed
Smt. Manorama Mohanty Vs State of Orissa and Others
Orissa High Court · (2010) 2 OLR 773
Limitation Act, 1908 — Section 14, 14(1), 19, 20, 5Orissa Land Reforms Act, 1960 — Section 22Orissa Survey and Settlement Act, 1958 — Section 34, 35
High Courts19 Aug 2010Allowed
Sadhu Charan Behera Vs State of Orissa
Orissa High Court · (2011) 1 OLR 777
Criminal Procedure Code, 1973 (CrPC) — Section 240Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts18 Aug 2010Allowed
B. Engineers and Builders Ltd. Vs The Commissioner of Commercial Taxes and Others
Orissa High Court · (2011) 43 VST 180
Orissa Value Added Tax Act, 2004 — Section 42, 52, 54, 77Orissa Value Added Tax Rules, 2005 — Rule 59
High Courts18 Aug 2010
Hantala Endaya Vs State of Orissa
Orissa High Court · (2011) CriLJ 42 : (2011) 1 OLR 322 Supp
Penal Code, 1860 (IPC) — Section 302, 323
High Courts18 Aug 2010Allowed
Bholanath Naik Vs State of Orissa
Orissa High Court · (2011) CriLJ 1028 : (2011) 8 RCR(Criminal) 67
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts18 Aug 2010Dismissed
Dr. Anisha Mohapatra Vs State of Orissa and others
Orissa High Court · (2010) 08 OHC CK 0002
High Courts17 Aug 2010
Jindal Stainless Ltd. Vs Union of India (UOI)
Orissa High Court · (2010) 257 ELT 401 : (2011) 21 STR 326
Central Excises and Salt Act, 1944 — Section 37BCENVAT (Credit) Rules, 2004 — Rule 2
High Courts17 Aug 2010Allowed
Jagadamba Packaging Pvt. Ltd. Vs Union of India (UOI) and Others
Orissa High Court · (2011) 2 BC 413 : (2010) 110 CLT 722
Competition Act, 2002 — Section 2, 3(3)Constitution of India, 1950 — Article 14, 19, 21
High Courts16 Aug 2010Dismissed
Akhil @ Akhaya Charan Rath and Others Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 890
High Courts16 Aug 2010Dismissed
Purna Chandra Rath Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 889
High Courts13 Aug 2010Dismissed
Samaj, represented by the Joint General Manager Vs The Presiding Officer, Labour Court and Another
Orissa High Court · (2010) 08 OHC CK 0064
High Courts13 Aug 2010Dismissed
Surendranath Sahoo Vs Mahendra Samantray and Others
Orissa High Court · (2011) 111 CLT 244
Civil Procedure Code, 1908 (CPC) — Section 47Partition Act, 1893 — Section 4
High Courts13 Aug 2010
Amulya @ Kalia Behera and Others Vs State of Orissa and Another
Orissa High Court · (2011) 1 Crimes 678 : (2010) 2 ILR (Ori) 357 : (2010) 2 OLR 941 : (2011) 8 RCR(Criminal) 3242
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 482Penal Code, 1860 (IPC) — Section 294, 34, 341
High Courts12 Aug 2010Allowed
Visa Steel Ltd. Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 892 : (2010) 2 OLR 792 : (2011) 41 VST 238
Orissa Value Added Tax Act, 2004 — Section 11, 11(3), 12, 14, 16Orissa Value Added Tax Rules, 2005 — Rule 11