High Courts04 Aug 2010
Kamab Kalyan Paikairay @ Kamalakanta Palkaray Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 910 : (2010) 2 OLR 745
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 691 of 1,624
High Courts04 Aug 2010Dismissed
Rama Chandra Gunde Vs State of Orissa
Orissa High Court · (2011) 1 OLR 312 Supp
Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Aug 2010Allowed
Madan Mohanta Vs State of Orissa
Orissa High Court · (2011) CriLJ 1331 : (2011) 1 ILR (Ori) 65 : (2011) 1 OLR 316 Supp
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts03 Aug 2010Allowed
Baba Baijnath Roller and Flour Mill Pvt. Ltd. Vs Western Electricity Supply Company of Orissa Ltd. and Others
Orissa High Court · (2011) 111 CLT 200 : (2010) 2 OLR 986
Electricity Act, 1910 — Section 26(6)Orissa Electricity Reforms Act, 1995 — Section 33, 37(1)
High Courts03 Aug 2010Dismissed
Damodar Mohanty and Others Vs Upendra Bank.
Orissa High Court · (2010) 110 CLT 740
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227
High Courts03 Aug 2010
Mami Rout Vs Srimati Rout and Others
Orissa High Court · (2010) 110 CLT 628 : (2010) 2 OLR 503
Evidence Act, 1872 — Section 35Orissa Grama Panchayat Act, 1964 — Section 11
High Courts02 Aug 2010Allowed
Sri Maya Palei and Another Vs State of Orissa
Orissa High Court · (2010) 2 OLR 491
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Jul 2010Allowed
Shri Biswaranjan Sahoo Vs Regional Officer and Others
Orissa High Court · (2010) 110 CLT 859 : (2010) 2 OLR 696
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 21(4), 31
High Courts30 Jul 2010Allowed
Sarat Chandra Pradhan Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 805 : (2010) 2 OLR 584
Orissa Pani Panchayat Act, 2002 — Section 37(3), 4, 5, 5(2), 7Orissa Pani Panchayat Rules, 2003 — Rule 42, 42(1), 42(6), 7(3)
High Courts30 Jul 2010Dismissed
Indumati Nayak Vs State of Orissa and Others
Orissa High Court · (2011) 1 OLR 245
Orissa Grama Panchayat Act, 1964 — Section 24(2)Orissa Panchayat Samiti Act, 1959 — Section 46
High Courts29 Jul 2010Dismissed
Prahallad Chandra Das Vs State of Orissa and another
Orissa High Court · (2010) 07 OHC CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 109, 34, 409
High Courts29 Jul 2010Dismissed
Manguli Majhi Vs State of Orissa and Another
Orissa High Court · (2011) 111 CLT 82
Constitution of India, 1950 — Article 226, 227Orissa Government Land Settlement Act, 1962 — Section 3, 3(2), 3(3), 7A, 7A(3)Orissa Government Land Settlement Rules, 1974 — Rule 3, 3(3), 3(4), 3(5), 3(6)
High Courts29 Jul 2010Dismissed
SRG Iron and Steel (P) Ltd. Vs Commissioner of Commercial Taxes and Others
Orissa High Court · (2011) 111 CLT 427 : (2010) 2 ILR (Ori) 288 : (2011) 1 OLR 667 Supp : (2011) 38 VST 548
Orissa Entry Tax Act, 1999 — Section 24, 25Orissa Sales Tax Act, 1947 — Section 16(A), 16(A)(A)Orissa Sales Tax Rules, 1947 — Rule 94(C)
High Courts29 Jul 2010Dismissed
Naran Nayak Vs State of Orissa and Another
Orissa High Court · (2010) 110 CLT 743
Constitution of India, 1950 — Article 226, 227Orissa Government Land Settlement Act, 1962 — Section 3(2), 3(3), 3(5), 7A(3)Orissa Government Land Settlement Rules, 1974 — Rule 3(3), 3(4), 3(5)
High Courts29 Jul 2010Dismissed
Pair Nayak ' Panu Vs State of Orissa and Another
Orissa High Court · (2010) 110 CLT 752
Orissa Government Land Settlement Act, 1962 — Section 3(2), 3(3), 7A(3)Orissa Government Land Settlement Rules, 1974 — Rule 3, 3(3), 3(4), 3(5)
High Courts28 Jul 2010Allowed
Bijay Kumar Sahoo Vs Central Electricity Supply
Orissa High Court · (2011) 3 LLJ 378
Industrial Disputes Act, 1947 — Section 2, 25(G), 25(H), 4(4)(2)
High Courts28 Jul 2010Dismissed
Pradeep Kumar Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2010) 07 OHC CK 0066
High Courts28 Jul 2010Allowed
Pabitra Mohan Bagh Vs The State
Orissa High Court · (2010) 07 OHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts28 Jul 2010Dismissed
Epari Sadasiv and Sons Vs Asst. Commissioner of Sales Tax and Others
Orissa High Court · (2010) 110 CLT 766 : (2011) 42 VST 124
Orissa Value Added Tax Act, 2004 — Section 3(2), 41(1), 41(2)Orissa Value Added Tax Rules, 2005 — Rule 41
High Courts28 Jul 2010Dismissed
Purvi Bharat Steels Ltd. Vs Union of India (UOI) and Others
Orissa High Court · (2010) 110 CLT 760 : (2011) 39 VST 74