High Courts28 Jul 2010
Sri Bipin Bihari Behera Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 633 : (2010) 2 OLR 412
Companies Act, 1956 — Section 529A
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 692 of 1,624
High Courts28 Jul 2010
Sunil Kumar Agarwala and Another Vs Union of India (UOI)
Orissa High Court · (2010) 2 OLR 407
Central Excises and Salt Act, 1944 — Section 14Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 193, 228
High Courts28 Jul 2010
Fhuljens Kispata Vs State of Orissa
Orissa High Court · (2010) 2 OLR 509
Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Jul 2010Allowed
Governor for the State of Orissa Vs Hyder Consulting Limited
Orissa High Court · (2011) 111 CLT 178 : (2010) 2 OLR 944
Arbitration and Conciliation Act, 1996 — Section 36Civil Procedure Code, 1908 (CPC) — Section 11, 151, 47
High Courts28 Jul 2010Allowed
Mobashar Javed Akbar and Others Vs Asian Age (Utkal) Publication (P) Ltd.
Orissa High Court · (2010) 2 ILR (Ori) 590 : (2010) 2 OLR 629 : (2011) 7 RCR(Criminal) 819
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 406, 415, 420, 467
High Courts27 Jul 2010
Sri Santosh Kumar Jena Vs Chief Manager, Power Gird Corporation of India, Eastern Region Transmission, System-ll and Others
Orissa High Court · (2010) 110 CLT 465
Telegraph Act, 1885 — Section 10
High Courts27 Jul 2010Dismissed
Vidhi Minerals and Allied Pvt. Ltd. Vs Paradip Sport Trust and Another
Orissa High Court · (2011) 111 CLT 262
Arbitration and Conciliation Act, 1996 — Section 37(1), 9Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts27 Jul 2010Dismissed
Sri Gadadhara Parida and Others Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 300
High Courts27 Jul 2010Allowed
Benu Das and Others Vs State of Orissa
Orissa High Court · (2010) 2 OLR 603
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
High Courts27 Jul 2010
Ashok Kumar Jagadev Vs Sibanarayan Jena
Orissa High Court · (2011) 111 CLT 518 : (2011) 1 OLR 663 Supp
Orissa Grama Panchayat Act, 1964 — Section 25, 35, 37
High Courts27 Jul 2010Allowed
State of Orissa and Others Vs Nabin Kumar Beura
Orissa High Court · (2011) 111 CLT 187 : (2011) 1 OLR 149
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 5, 5(8), 5(9)Orissa Education Act, 1963 — Section 10(A)(1), 10(A)(3), 5
High Courts26 Jul 2010Allowed
Bansidhar Pradhan Vs Kalinga Institute of Mining Engineering and Technology (Kimet Trust) and Others
Orissa High Court · AIR 2011 Ori 56 : (2011) 111 CLT 644
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10 , 151
High Courts26 Jul 2010Allowed
Jitendra Jha Vs State of Orissa
Orissa High Court · (2010) 2 ILR (Ori) 215
Arms Act, 1959 — Section 25, 27, 8Customs Act, 1962 — Section 111, 113, 2(39)National Security Act, 1980 — Section 4, 8
High Courts26 Jul 2010Allowed
Sri Bansidhar Pradhan Vs Kalinga Institute of Mining Engineering and Technology (KIMET Trust) and others
Orissa High Court · AIR 2011 Ori 56 : (2011) 111 CLT 644
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10 , 151
High Courts23 Jul 2010Dismissed
Trinath Naik (Ganda) Vs Commissioner, Land Reforms and Settlement and Others
Orissa High Court · (2011) 111 CLT 240
Constitution of India, 1950 — Article 226Orissa Survey and Settlement Act, 1958 — Section 15, 3(1), 4
High Courts23 Jul 2010
Prashanta Kumar Mohapatra Vs State of Orissa
Orissa High Court · (2010) 2 OLR 626
Criminal Procedure Code, 1973 (CrPC) — Section 482Orissa Agricultural Produce Markets Rules, 1958 — Rule 25(A)Penal Code, 1860 (IPC) — Section 120, 13(1), 13(2)
High Courts22 Jul 2010
Dibya Singh Rout and Another Vs State of Orissa and Another
Orissa High Court · (2010) 2 OLR 564
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Jul 2010Dismissed
Smt. Sucheta Samanta Vs Bidyutlata Nayak
Orissa High Court · AIR 2010 Ori 181
Limitation Act, 1963 — Section 5Orissa Grama Panchayat Act, 1964 — Section 31(1)
High Courts22 Jul 2010Dismissed
E.S.I. Corporation Vs Brajakishore Panigrahi and Another
Orissa High Court · (2011) 129 FLR 347 : (2010) 2 ILR (Ori) 1109
Employees State Insurance Act, 1948 — Section 85, 86
High Courts21 Jul 2010Allowed
Rashmi Ranjan Nayak Vs Manoj Kumar Meher
Orissa High Court · (2010) 07 OHC CK 0075