High Courts14 Jul 2010Allowed
Ramakanta Patel Vs State of Orissa
Orissa High Court · (2011) CriLJ 600 : (2010) 2 ILR (Ori) 743 : (2010) 2 OLR 757 : (2011) 8 RCR(Criminal) 503
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 694 of 1,624
High Courts14 Jul 2010
Geomin Minerals and Marketing (P) Ltd Vs State of Orissa and Others
Orissa High Court · (2010) 2 ILR (Ori) 251
Constitution of India, 1950 — Article 14, 19, 226Mineral Concession Rules, 1960 — Rule 12, 26, 35, 54, 58Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11(2), 11(3), 11(5), 2
High Courts09 Jul 2010Allowed
Netrananda Naik Vs State of Orissa
Orissa High Court · (2011) CriLJ 813 : (2010) 2 OLR 416
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Evidence Act, 1872 — Section 145, 154, 27, 3Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Jul 2010Dismissed
Adivasis for Social Human Rights Action Vs Union of India (UOI) and Others
Orissa High Court · (2010) 110 CLT 396 : (2011) 1 ILR (Ori) 24
Constitution of India, 1950 — Article 14, 19(1), 21, 226, 244Delimitation Act, 2002 — Section 9(1)
High Courts08 Jul 2010Allowed
Dr. Rebatikanta Das Vs State of Orissa and Others
Orissa High Court · (2010) 07 OHC CK 0041
High Courts08 Jul 2010Allowed
Muktamanjari Sahoo Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 645 : (2010) 2 OLR 473
Orissa Grama Panchayat Act, 1964 — Section 24, 24(2), 26(3)Orissa Panchayat Samiti Act, 1959 — Section 46B(2)
High Courts08 Jul 2010Dismissed
Arjun Charan Rout and others Vs State of Orissa and others
Orissa High Court · (2010) 07 OHC CK 0009
Orissa Hindu Religious Endowments Act, 1951 — Section 27, 42
High Courts08 Jul 2010Dismissed
Sanghamitra Singh Vs Indian Oil Corporation and Another
Orissa High Court · (2011) 2 OLR 589
High Courts07 Jul 2010Allowed
Bijay Nanda ' Bijaya Kumar Nanda Vs State of Orissa
Orissa High Court · (2010) 4 Crimes 71 : (2010) 2 OLR 192 : (2011) 6 RCR(Criminal) 2186
Criminal Procedure Code, 1973 (CrPC) — Section 313, 318, 341Penal Code, 1860 (IPC) — Section 324, 326
High Courts07 Jul 2010Allowed
Madhaba Benia Vs State of Orissa
Orissa High Court · (2010) 2 OLR 228
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 299, 302, 304
High Courts07 Jul 2010Dismissed
State of Orissa Vs Balakrishna Das and Others
Orissa High Court · (2011) 1 DMC 154
Penal Code, 1860 (IPC) — Section 198A, 201, 30, 302, 304B
High Courts06 Jul 2010
Madhusudan Sahu and Another Vs Pabani Behera and Another
Orissa High Court · (2010) 110 CLT 401 : (2010) 2 ILR (Ori) 361
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 227
High Courts05 Jul 2010Dismissed
Kumatlal Majhi and Others Vs Additional District Magistrate and Others
Orissa High Court · (2010) 110 CLT 405
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Constitution of India, 1950 — Article 227Orissa Land Reforms Act, 1960 — Section 22, 23, 59
High Courts05 Jul 2010Dismissed
Sada Nanda Mohanta Vs Dusmanta Patra and Others
Orissa High Court · (2010) 110 CLT 411
Limitation Act, 1963 — Section 5Orissa Land Reforms Act, 1960 — Section 23
High Courts02 Jul 2010Dismissed
Surendranath Ghosh, Trust Estate Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 770
Orissa Government Land Settlement Act, 1962 — Section 15, 2, 3, 3(4), 5Orissa Government Land Settlement Rules, 1983 — Rule 2(2), 3, 5BRegistration Act, 1908 — Section 17
High Courts02 Jul 2010
Bhikeram Mehera Vs State of Orissa
Orissa High Court · (2010) 2 ILR (Ori) 794 : (2010) 2 OLR 441
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7Orissa Forest Act, 1972 — Section 27, 27(2), 45, 46, 73
High Courts02 Jul 2010
Rajani Kanta Padhi Vs State of Orissa and Others
Orissa High Court · (2011) CriLJ 381 : (2010) 2 ILR (Ori) 608 : (2010) 2 OLR 386
Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 471Dowry Prohibition Act, 1961 — Section 4, 6Limitation Act, 1963 — Section 5
High Courts02 Jul 2010
Siksha "O" Anusandhan Vs Commissioner of Income Tax and Others
Orissa High Court · (2010) 110 CLT 415 : (2011) 244 CTR 515 : (2011) 336 ITR 112
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1922 — Section 22(4), 37(1)Income Tax Act, 1961 — Section 12A, 132, 132(1), 132(5), 139
High Courts02 Jul 2010
The State of Orissa and Others Vs Balaram Das
Orissa High Court · (2011) 111 CLT 443 : (2011) 1 OLR 625 Supp
Civil Procedure Code, 1908 (CPC) — Section 34, 34(1)
High Courts02 Jul 2010
Jai Jagannath Marble Vs The Commissioner of Commercial Taxes and Others
Orissa High Court · (2011) 111 CLT 434 : (2010) 2 ILR (Ori) 226 : (2010) 39 VST 312
Central Excises and Salt Act, 1944 — Section 11AC(2)Orissa Value Added Tax Act, 2004 — Section 101, 74(5)