COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 696 of 1,624

High Courts24 Jun 2010

Board of Secondary Education Vs Joint Commissioner, Consolidation and Settlement and Others

Orissa High Court · (2010) 110 CLT 153 : (2010) 2 OLR 685

Limitation Act, 1963 — Section 5Orissa Survey and Settlement Act, 1958 — Section 12B, 15Transfer of Property Act, 1882 — Section 48

High Courts24 Jun 2010

David Edison ' Adison Lima and Others Vs Additional Dist. Magistrate and Others

Orissa High Court · (2010) 110 CLT 589 : (2010) 2 OLR 422

Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 2, 3(A)

High Courts24 Jun 2010

Smt. Tanuja Swain Vs State of Orissa and Others

Orissa High Court · (2010) 110 CLT 586 : (2010) 2 OLR 731

High Courts24 Jun 2010Dismissed

Juma Masjid Bije Mirzapur and Another Vs Sk. Mohammad Alli and Others

Orissa High Court · (2010) 110 CLT 829

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 90Waqf Act, 1995 — Section 55, 56

High Courts24 Jun 2010Dismissed

Ramesh Chandra Samantaray Vs State of Orissa

Orissa High Court · (2010) 2 ILR (Ori) 209

High Courts24 Jun 2010Dismissed

Sukanti Sahoo Vs Vice Chancellor, Utkal University and Others

Orissa High Court · (2010) 110 CLT 571 : (2010) 1 ILR (Ori) 112

High Courts24 Jun 2010Dismissed

Sri Mangala Thakurani Bije. and Others Vs State of Orissa and Others

Orissa High Court · (2010) 110 CLT 574

Orissa Estates Abolition Act, 1951 — Section 6, 7

High Courts24 Jun 2010Allowed

Ganga Pradhan and Others Vs Madan Pradhan and Another

Orissa High Court · (2010) 110 CLT 848 : (2010) 2 ILR (Ori) 501 : (2010) 2 OLR 715

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 2, 100

High Courts24 Jun 2010Dismissed

Padia ' Pradeep Kumar Sahu and Another Vs Republic of India

Orissa High Court · (2010) 06 OHC CK 0012

Evidence Act, 1872 — Section 114, 8Penal Code, 1860 (IPC) — Section 34, 372(2)

High Courts24 Jun 2010Dismissed

Banamali Ojha Vs Musi Mallick and Others

Orissa High Court · (2010) 110 CLT 582

Constitution of India, 1950 — Article 226, 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37Registration Act, 1908 — Section 17, 49

High Courts24 Jun 2010

Surendra Puhan Vs State of Orissa and Another

Orissa High Court · AIR 2011 Ori 320 : (2011) 1 BC 165 : (2011) 3 Crimes 383 : (2010) 2 OLR 141 : (2011) 3 RCR(Criminal) 606 : (2011) 3 RCR(Criminal) 606

Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 482Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts24 Jun 2010Dismissed

Khitramoni @ Khiramani Sahu and Others Vs Joint Commissioner of Settlement and Consolidation and Others

Orissa High Court · (2010) 110 CLT 446

Constitution of India, 1950 — Article 226, 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 11, 36

High Courts24 Jun 2010Dismissed

Smt. Bharati Ray Vs Mr. E. Abraham

Orissa High Court · (2010) 110 CLT 450 : (2011) 1 Crimes 653 : (2010) 2 OLR 709

Contempt of Courts Act, 1971 — Section 12, 2

High Courts23 Jun 2010Dismissed

Union of India (UOI) and Another Vs Sri Ramakrishna Constructions and Another

Orissa High Court · (2010) 110 CLT 593

Arbitration Act, 1940 — Section 20, 39(1), 8Limitation Act, 1963 — Article 137

High Courts23 Jun 2010Dismissed

Raghunath Sahoo and Others Vs State of Orissa and Others

Orissa High Court · (2010) 4 CivCC 387 : (2010) 110 CLT 249 : (2010) 2 ILR (Ori) 767 : (2010) 2 OLR 152 : (2011) 1 RCR(Civil) 767 : (2011) 1 RCR(Civil) 767

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 8

High Courts23 Jun 2010Allowed

Ranendra Pratap Swain and Rabindra Nath Rout Vs Ramesh Rout

Orissa High Court · (2010) 2 ILR (Ori) 340 : (2010) 2 OLR 1

Representation of the People Act, 1951 — Section 36, 36(5), 82

High Courts23 Jun 2010Allowed

Padmalava Memorial Trust and Others Vs Mahavir Educational and Empowerment Trust of India

Orissa High Court · (2010) 1 OLR 316 Supp

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17

High Courts23 Jun 2010Dismissed

Kashinath Jena Vs State of Orissa and others

Orissa High Court · (2011) 1 OLR 612 Supp

Orissa Grama Panchayat Act, 1964 — Section 24(2)

High Courts23 Jun 2010

Bharat Chandrad Baliarsingh and Others Vs State of Orissa and Others

Orissa High Court · (2010) 2 OLR 122

Orissa Grama Panchayat Act, 1964 — Section 44(3)

High Courts23 Jun 2010Allowed

Satyabadi Rout Vs State of Orissa and Others

Orissa High Court · (2010) 2 ILR (Ori) 586 : (2010) 2 OLR 225

Orissa Grama Panchayat Act, 1964 — Section 25(1), 25(2)