High Courts22 May 2010Dismissed
Kasinath Mallick Vs Hemalata Dalai
Orissa High Court · (2010) 110 CLT 599
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 698 of 1,624
High Courts21 May 2010
Anil Kumar Mohapatra Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 87
Orissa Zilla Parishad Act, 1991 — Section 36, 36(2), 9(3), 9(4)
High Courts21 May 2010Dismissed
N. Satyanarayan Rao Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 131
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts21 May 2010Dismissed
Divisional Manager, Boudh Commercial Division, Orissa Forest Development Corporation Ltd. Vs Sri Godabarish Badajena and Another
Orissa High Court · (2010) 110 CLT 380 : (2010) 127 FLR 371
Constitution of India, 1950 — Article 137, 32Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 25F
High Courts21 May 2010
Nayan Sundari Bewa (dead) by L.Rs. Vs Subash Chandra Behera and Others
Orissa High Court · (2010) 2 ILR (Ori) 435 : (2010) 2 OLR 305
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 95Evidence Act, 1872 — Section 101, 102, 103, 104, 32
High Courts19 May 2010Dismissed
Goli Laxminarayan Vs Yeleti Veerbhadra Rao
Orissa High Court · (2010) 05 OHC CK 0057
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 5, Order 39 Rule 1, Order 39 Rule 2
High Courts19 May 2010
Allahabad Bank, Industrial Estate Branch and Others Vs Smt. Arati Mishra and Another
Orissa High Court · (2010) 110 CLT 493
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 106, 109
High Courts19 May 2010Allowed
Gangadhar Mangual Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 475 : (2010) 127 FLR 367 : (2010) 2 OLR 592
High Courts19 May 2010Dismissed
Orissa Power Generation Corporation Ltd. Vs Conciliation Officer-Cum-Asst. Labour Commissioner, BBSR and Another
Orissa High Court · (2010) 110 CLT 656 : (2011) 1 LLJ 467
Industrial Disputes Act, 1947 — Section 10, 11, 11A, 12, 22
High Courts19 May 2010
Ranjeet Kishan Vs Sumitra Kishan and Another
Orissa High Court · (2011) 1 DMC 740 : (2010) 2 ILR (Ori) 805
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 128, 397(3)Family Courts Act, 1984 — Section 19(4)Limitation Act, 1963 — Section 6, 7, 8
High Courts19 May 2010
Mukul Kumar Verma and Chandra Sekharan Nair Vs State of Orissa
Orissa High Court · (2011) 1 Crimes 27 : (2010) 2 OLR 243 : (2011) 8 RCR(Criminal) 2887
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 190(1), 239, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 405, 406, 415, 420
High Courts19 May 2010Allowed
The Orissa Printers and Binders Mahasangha Vs State of Orissa and Others
Orissa High Court · (2010) 2 OLR 265
Constitution of India, 1950 — Article 39, 41Micro, Small and Medium Enterprises Development Act, 2006 — Section 11
High Courts19 May 2010
Union of India (UOI) and Others Vs Amiya Kanti Pattnaik
Orissa High Court · (2010) 110 CLT 507
Constitution of India, 1950 — Article 226, 227, 311(2)
High Courts19 May 2010Allowed
Sridhar Pradhan Vs Secretary, Co-operation, Government of Orissa and Others
Orissa High Court · (2010) 110 CLT 514
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 29Penal Code, 1860 (IPC) — Section 409, 477A
High Courts19 May 2010Allowed
Babaji Sahoo (dead) and after him Purnamasi Sahoo and Another Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 501 : (2010) 2 OLR 458
Penal Code, 1860 (IPC) — Section 380, 403
High Courts18 May 2010Dismissed
Sidheswar Kanungo Vs Food Corporation of India and Others
Orissa High Court · (2010) 110 CLT 520
High Courts18 May 2010
Sasmita Sahoo Vs State of Orissa
Orissa High Court · (2010) 110 CLT 650 : (2010) 2 OLR 188
Constitution of India, 1950 — Article 14, 16, 16(2), 162, 309
High Courts18 May 2010
Sri Surendra Kumar Srichandan and Others Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 603 : (2010) 2 OLR 558
Orissa Grama Panchayat Act, 1964 — Section 148, 149Orissa Grama Panchayat Rules, 1968 — Rule 219
High Courts18 May 2010Dismissed
Smt. Lili Behera ' Mani Ghos Vs Premalata Mailick and Others
Orissa High Court · AIR 2011 Ori 9 : (2010) 110 CLT 607 : (2010) 2 OLR 566
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Orissa Grama Panchayat Election Rules, 1965 — Rule 47Orissa Panchayat Samiti (Election) Rules, 1991 — Rule 15(3), 18, 30, 30(2)
High Courts18 May 2010
Sri Ganesh Chandra Mrig Vs The Superintendent (Prev.), Commissionerate of Central Excise, Customs and Service Tax
Orissa High Court · (2010) 110 CLT 526 : (2010) 2 ILR (Ori) 520
Central Excises and Salt Act, 1944 — Section 11A, 14, 9, 9AACivil Procedure Code, 1908 (CPC) — Section 132, 133Constitution of India, 1950 — Article 14