COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 686 of 1,624

High Courts22 Sept 2010Dismissed

Dipti Ranjan Sahoo and Another Vs Nalini Kumari Sahoo

Orissa High Court · AIR 2011 Ori 76 : (2011) 112 CLT 16 : (2011) 1 OLR 793 Supp

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3, 151Constitution of India, 1950 — Article 14

High Courts21 Sept 2010Allowed

Debaraj Mohanty Vs Union of India (UOI) and Others

Orissa High Court · (2011) 129 FLR 432

Constitution of India, 1950 — Article 14

High Courts21 Sept 2010

Kailash Chandra Mahanta Vs Chief General Manager, S.B.I. and Another

Orissa High Court · (2011) 1 ILR (Ori) 269

Constitution of India, 1950 — Article 14, 226, 227

High Courts21 Sept 2010

Pitabas Samantray Vs Union of India (UOI) and Others

Orissa High Court · (2011) 111 CLT 1 : (2010) 2 OLR 846

Railway Protection Force Rules, 1987 — Rule 153, 217

High Courts21 Sept 2010Allowed

Sri C. Subba Rao Vs Union of India and others

Orissa High Court · (2010) 09 OHC CK 0011

Constitution of India, 1950 — Article 16

High Courts20 Sept 2010Allowed

Radhakanta Juadi Vs State of Orissa and Another

Orissa High Court · (2011) 111 CLT 352 : (2011) 1 ILR (Ori) 76 : (2011) 1 OLR 781 Supp

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Grama Panchayat Act, 1964 — Section 31

High Courts20 Sept 2010Allowed

Sri Krishna Chandra Rout Vs Presiding Officer, Labour Court and Others

Orissa High Court · (2011) 111 CLT 357 : (2011) 3 LLJ 490 : (2011) LLR 354 : (2011) 1 OLR 787 Supp

Industrial Disputes Act, 1947 — Section 12(4)

High Courts17 Sept 2010Allowed

K. Rajendramany Vs Union of India (UOI) and Another

Orissa High Court · (2010) 09 OHC CK 0041

Constitution of India, 1950 — Article 226, 227

High Courts17 Sept 2010Allowed

Durga Naik ' Daroga Naik and Another Vs State of Orissa

Orissa High Court · (2011) 2 Crimes 170 : (2011) 1 OLR 31 : (2011) 7 RCR(Criminal) 493

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 302

High Courts17 Sept 2010

Sagarika Mohanty Vs Bhanu Kishore Biswal

Orissa High Court · (2010) 2 ILR (Ori) 1105

Hindu Marriage Act, 1955 — Section 13

High Courts16 Sept 2010Allowed

Narayani Sons Pvt. Ltd. and Another Vs The Orissa Minerals Development Co. Ltd. and Others

Orissa High Court · (2010) 09 OHC CK 0062

High Courts16 Sept 2010

Gagan Kumar Behera Vs Union of India (UOI) and Others

Orissa High Court · (2010) 09 OHC CK 0061

High Courts16 Sept 2010Allowed

Sudarsan Nayak and Another Vs Commissioner of Endowments and Others

Orissa High Court · (2010) 110 CLT 869 : (2011) 1 ILR (Ori) 89 : (2010) 2 OLR 754

Orissa Hindu Religious Endowments Act, 1951 — Section 27, 27(1)

High Courts16 Sept 2010Dismissed

Dibyadarshi Biswal and Others Vs State of Orissa and Others

Orissa High Court · (2010) 2 ILR (Ori) 652

All India Services Act, 1951 — Section 2, 2ACentral Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 4, 5Civil Procedure Code, 1908 (CPC) — Section 9

High Courts16 Sept 2010Dismissed

Hindustan Copper Ltd. Vs Satyanarayan Iron Works (Pvt.) Ltd. and Another

Orissa High Court · (2011) 1 ILR (Ori) 421

Arbitration and Conciliation Act, 1996 — Section 34, 6, 7

High Courts16 Sept 2010Allowed

Mrs. Prava Sinha Vs Bhabatosh Sinha and Others

Orissa High Court · (2010) 110 CLT 872 : (2010) 2 OLR 741

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 15 Rule 2, Order 15 Rule 2(1), 151

High Courts16 Sept 2010Allowed

Sri Sunaram Singh and Others Vs Smt. Saradhamani Singh and Others

Orissa High Court · (2010) 110 CLT 866 : (2010) 2 OLR 769

Civil Procedure Code, 1908 (CPC) — Section 115Orissa Land Reforms Act, 1960 — Section 15(1)(B)

High Courts16 Sept 2010Allowed

Indian Institute of Advance Studies (ITC) Vs State of Orissa and Others

Orissa High Court · (2011) 112 CLT 195

High Courts16 Sept 2010

Prabira Kumar Biswal and Others Vs State of Orissa and Others

Orissa High Court · (2011) 111 CLT 677 : (2011) 1 OLR 239

Orissa Education Act, 1969 — Section 7(C), 7(C)(4)

High Courts16 Sept 2010

Sri K.D. Singh and Another Vs Dr. Ruzanna Keshishyan and Another

Orissa High Court · (2010) 09 OHC CK 0007

Civil Procedure Code, 1908 (CPC) — Section 148, 151