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Orissa High Court judgments

32,463 judgments · page 684 of 1,624

High Courts25 Oct 2010Allowed

Raj Kishore Mohapatra Vs Tahasildar Pipili and Others

Orissa High Court · (2011) 111 CLT 673 : (2011) 1 OLR 259

Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948 — Section 2Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 22(2)Orissa Estates Abolition Act, 1951 — Section 38, 8(1)
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High Courts08 Oct 2010Allowed

Priya Ranjan Mohanty Vs State of Orissa and Others

Orissa High Court · (2011) 1 OLR 860 Supp : (2011) 1 RCR(Rent) 896

Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 4(6)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 58Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 — Rule 3, 4
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High Courts08 Oct 2010Dismissed

Rabindranath Ojha Vs State of Orissa and Others

Orissa High Court · (2010) 110 CLT 711

Constitution of India, 1950 — Article 226, 227, 300, 300(A)Orissa Estates Abolition Act, 1951 — Section 3, 3(A), 8, 8(1)Orissa Survey and Settlement Act, 1958 — Section 15, 22
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High Courts08 Oct 2010Allowed

Chirantan Sahu Vs State of Orissa

Orissa High Court · (2011) 1 ILR (Ori) 242

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 399, 402
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High Courts05 Oct 2010

State of Orissa Vs Ardhu Chendreya

Orissa High Court · (2010) 10 OHC CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 354(3), 354(5)Penal Code, 1860 (IPC) — Section 302, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
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High Courts01 Oct 2010

Sanu Das and Another Vs State of Orissa

Orissa High Court · (2011) 1 OLR 194

Criminal Procedure Code, 1973 (CrPC) — Section 482Foreigners Act, 1946 — Section 14, 2, 3, 3(2), 7Registration of Foreigners Act, 1939 — Section 3, 5
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