High Courts03 Nov 2010Allowed
Gelhei Mallick and Others Vs Dibakar Mallick and Others
Orissa High Court · (2011) 111 CLT 755 : (2011) 1 OLR 684
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 9 Rule 9, 151
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 682 of 1,624
High Courts03 Nov 2010Allowed
Gobinda Takiri and Another Vs State of Orissa
Orissa High Court · (2011) 1 OLR 807
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Nov 2010Dismissed
Prasanta Kumar Jena Vs DR. Minati Mishra and Others
Orissa High Court · (2011) 1 ILR (Ori) 253 : (2011) 1 OLR 507 : (2011) 6 RCR(Civil) 2510
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141, 151Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 217, 263, 266, 268, 280
High Courts03 Nov 2010Dismissed
Padmabati Pradhan and Another Vs Commissioner of Police and Others
Orissa High Court · (2011) 111 CLT 471 : (2010) 2 ILR (Ori) 1096 : (2011) 1 OLR 931 Supp
Environment (Protection) Act, 1986 — Section 24Noise Pollution (Regulation and Control) Rules, 2000 — Rule 2, 7Orissa Development Authorities Act, 1982 — Section 91
High Courts03 Nov 2010
Sri Aruna Kumar Mohanty Vs Branch Manager, SBI
Orissa High Court · (2011) 111 CLT 832 : (2011) 1 OLR 612
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6, Order 8 Rule 6A, 151
High Courts03 Nov 2010Allowed
Sabitri Bagh Vs Bhaji Bagh
Orissa High Court · (2011) 1 ILR (Ori) 414 : (2011) 1 OLR 936 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 480, 482Evidence Act, 1872 — Section 3Limitation Act, 1963 — Section 5
High Courts03 Nov 2010Allowed
Essel Mining and Industrial Ltd. Vs Commissioner of Sales Tax and Another
Orissa High Court · (2011) 111 CLT 562 : (2011) 1 OLR 220 : (2011) 41 VST 154
Central Sales Tax Act, 1956 — Section 10A, 7(4), 8(1)Central Sales Tax Rules, 1957 — Rule 13Orissa Value Added Tax Act, 2004 — Section 2(28), 32(3)
High Courts02 Nov 2010Allowed
Indian Oil Corporation Ltd. Vs Freedom Filling Station
Orissa High Court · (2011) 1 ILR (Ori) 93
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 14(1), 41
High Courts02 Nov 2010Dismissed
Jhulla Sahoo (Dead) his Legal Heirs Sabitri Sahoo and Others Vs Minatibala Behera and Others
Orissa High Court · (2011) 112 CLT 20 : (2011) 1 ILR (Ori) 277 : (2011) 1 OLR 917 Supp
High Courts01 Nov 2010Dismissed
Ajaya Kumar Hota Vs State of Orissa and Others
Orissa High Court · (2010) 11 OHC CK 0073
High Courts01 Nov 2010Allowed
Ratnakar Bhoi @ Ratnakar Bhoi Vs State of Orissa
Orissa High Court · (2011) 1 OLR 157
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts01 Nov 2010Allowed
Raj Kishore Prasad Vs Suresh Prasad and Another
Orissa High Court · (2011) 111 CLT 393 : (2011) 1 OLR 115
Limitation Act, 1963 — Section 5Orissa Survey and Settlement Act, 1958 — Section 12B, 15
High Courts01 Nov 2010Allowed
Basanta Kumar Pradhan and Others Vs State of Orissa and Others
Orissa High Court · AIR 2011 Ori 152 : (2011) 111 CLT 744 : (2011) 1 OLR 117 Supp
High Courts01 Nov 2010Allowed
Tipnna Kesab Reddy Vs State of Orissa and Others
Orissa High Court · (2011) 1 OLR 122 Supp : (2011) 1 RCR(Rent) 885
Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 10, 11Representation of the People Act, 1950 — Section 19
High Courts01 Nov 2010
Jagannath Das Vs Commissioner of Endowments and Another
Orissa High Court · (2010) 2 ILR (Ori) 1112
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13, 15, 9Orissa Hindu Religious Endowments Act, 1951 — Section 31, 32
High Courts01 Nov 2010
Priyatama Sahoo Vs G.M., (P), Mahanadi Coal Fields Ltd. and Others
Orissa High Court · (2011) 111 CLT 395 : (2010) 2 ILR (Ori) 1120 : (2011) 1 OLR 887
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts01 Nov 2010Dismissed
Larsen and Toubro Ltd. Vs State of Orissa and Others
Orissa High Court · (2011) 112 CLT 449
Industrial Disputes Act, 1947 — Section 2Verification of Membership and Recognition of Trade Unions Rules, 1994 — Rule 11, 13, 13(1), 13(2), 3
High Courts01 Nov 2010Dismissed
M/s. United Puri-Nimapara Central Co-operative Bank Ltd., Puri Vs State of Orissa and three Others
Orissa High Court · (2010) 11 OHC CK 0008
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts01 Nov 2010Dismissed
Jagabandhu Swain and Others Vs State of Orissa
Orissa High Court · (2011) 1 ILR (Ori) 441
Penal Code, 1860 (IPC) — Section 149, 307
High Courts29 Oct 2010Allowed
State of Orissa and Another Vs All Orissa Private Secondary Training Schools Management Association and Another
Orissa High Court · (2011) 111 CLT 683 : (2011) 1 ILR (Ori) 148 : (2011) 1 OLR 287
Orissa Education (Amendment) Act, 1989 — Section 7E, 7FOrissa Education Code — Article 437