Girish Chandra Kar Vs Board of Secondary Education and Others
Orissa High Court · (2010) 11 OHC CK 0067
COURT ARCHIVE
32,463 judgments · page 681 of 1,624
Orissa High Court · (2010) 11 OHC CK 0067
Orissa High Court · (2010) 11 OHC CK 0072
Orissa High Court · (2011) 3 Crimes 373
Orissa High Court · (2011) 112 CLT 95 : (2011) 129 FLR 625 : (2011) 1 ILR (Ori) 70 : (2011) LLR 706 : (2011) 1 OLR 909
Orissa High Court · (2011) 1 OLR 170
Orissa High Court · (2011) 1 ILR (Ori) 197 : (2011) 1 OLR 376 Supp
Orissa High Court · (2011) 1 ILR (Ori) 222
Orissa High Court · (2011) 1 OLR 370 Supp
Orissa High Court · (2011) 111 CLT 659 : (2011) 129 FLR 627 : (2011) 1 ILR (Ori) 217 : (2011) 1 OLR 449
Orissa High Court · (2011) 1 ILR (Ori) 100 : (2011) 1 OLR 366 Supp
Orissa High Court · (2011) 111 CLT 370 : (2011) 130 FLR 26 : (2011) 1 OLR 127
Orissa High Court · (2011) 112 CLT 98 : (2011) 1 OLR 902 : (2011) 112 PLJR 98
Orissa High Court · (2011) 1 ILR (Ori) 53
Orissa High Court · (2011) 1 ILR (Ori) 356
Orissa High Court · (2011) 1 OLR 951 Supp
Orissa High Court · (2011) 1 ILR (Ori) 162
Orissa High Court · (2011) 1 ILR (Ori) 123
Orissa High Court · AIR 2011 Ori 155 : (2011) 111 CLT 701 : (2011) 1 ILR (Ori) 138
Orissa High Court · AIR 2011 Ori 74 : (2011) 112 CLT 14 : (2011) 1 OLR 949 Supp
Orissa High Court · AIR 2011 Ori 52 : (2011) 1 OLR 943 Supp : (2011) 1 RCR(Rent) 905