High Courts28 Jun 2013Disposed Off
Raghunath Satpathy Vs Management, Aska Co-operative Sugar Industries Ltd. and Another
Orissa High Court · (2013) 139 FLR 419 : (2014) LabIC 1039
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 632 of 1,624
High Courts28 Jun 2013
Dayanidhi Sahu Vs The Presiding Officer, Labour Court and Others
Orissa High Court · (2013) 116 CLT 1040 : (2013) 139 FLR 747 : (2013) LabIC 4599 : (2013) 4 LLJ 51 : (2013) 2 OLR 235
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F
High Courts28 Jun 2013Disposed Off
Pravakar Rout Vs M.D., Industrial Development Corporation of Orissa Ltd.
Orissa High Court · (2014) 1 ILR (Ori) 266
High Courts27 Jun 2013Disposed Off
Basil Lakra Vs State of Orissa
Orissa High Court · (2013) 116 CLT 509 : (2013) 2 OLR 214
Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts27 Jun 2013
Sri Bhimsen Gochhayat Vs The Zonal Manager, Bank of India and Others
Orissa High Court · (2013) 116 CLT 661 : (2014) 1 ILR (Ori) 320 : (2014) LabIC 890
High Courts26 Jun 2013
M/s. Divine Construction Vs State of Odisha and Others
Orissa High Court · (2013) 2 OLR 325
High Courts25 Jun 2013
State of Odisha Vs Rama Chandra Hansda
Orissa High Court · (2013) 2 OLR 252
Penal Code, 1860 (IPC) — Section 302
High Courts21 Jun 2013Allowed
Khirod Chandra Behera and Others Vs State of Orissa and Others
Orissa High Court · (2013) 06 OHC CK 0013
Orissa General Clauses Act, 1937 — Section 2(28), 26Orissa Survey And Settlement Act, 1958 — Section 15, 15(b), 25, 33, 47
High Courts21 Jun 2013Dismissed
Satyabrata Sahoo Vs Commissioner of Endowments and Three Others
Orissa High Court · AIR 2013 Ori 169 : (2013) 116 CLT 878 : (2014) 1 ILR (Ori) 314
High Courts20 Jun 2013
Dinabandhu Jani Vs Hemanta Kanhar and Others
Orissa High Court · (2013) 116 CLT 657
High Courts18 Jun 2013
L.P. Electronics (Orissa) Pvt. Ltd. and Others Vs Tirupati Electro Marketing Pvt. Ltd.
Orissa High Court · (2013) 116 CLT 776 : (2014) 1 ILR (Ori) 136 : (2013) 2 OLR 318
Companies Act, 1956 — Section 291, 292Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142(a)
High Courts31 May 2013Dismissed
Laxmi Narayan Mohapatra and Others Vs Rotary Club, Bhadrak and Others
Orissa High Court · (2014) 117 CLT 797
High Courts31 May 2013Dismissed
Lalita Dashi Vs Achyutanada Das and Others
Orissa High Court · (2014) 117 CLT 677
High Courts31 May 2013
N. Bijaya Kumar Choudhury Vs B.S. Murty, Inspector, Supplies
Orissa High Court · (2013) CriLJ 4137
High Courts17 May 2013Allowed
Pragnyadipta Panda Vs Ranjan Kumar Panda and Others
Orissa High Court · (2013) 2 OLR 64
Orissa Hindu Religious Endowments Act, 1951 — Section 9
High Courts17 May 2013Allowed
Shri Ashok Kumar Prusty Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 133 : (2013) 2 OLR 451
High Courts17 May 2013
Smt. Jyotsna Rani Tripathy Vs State of Orissa and Another
Orissa High Court · (2014) 117 CLT 269 : (2013) 2 OLR 681
High Courts17 May 2013
Abinash Samal Vs Gitipuspa Samal
Orissa High Court · AIR 2013 Ori 181 : (2013) 2 OLR 612
High Courts17 May 2013
Dr. Ch. Nagendra Nath Mishra Vs M/s. Tata Refractories Ltd. and Another M/s. Tata Refractories Ltd. Vs Government of Odisha and Others
Orissa High Court · (2013) 116 CLT 512 : (2013) 139 FLR 1059 : (2013) 2 OLR 52
Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 2(s)
High Courts16 May 2013
Sri Dayanidhi Pradhan Vs Mahanadi Coalfields Limited and Others
Orissa High Court · (2013) 116 CLT 1044 : (2013) 2 OLR 324