High Courts15 May 2013
Dillip Kumar Sahu Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 307 : (2013) 2 OLR 191
Bihar and Orissa Excise Act, 1915 — Section 22, 27, 28, 29, 89Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 633 of 1,624
High Courts15 May 2013Dismissed
Sudhamayee Dash Vs Chief Secretary and Others
Orissa High Court · (2014) 2 ESC 1147 : (2013) LabIC 4583
Constitution of India, 1950 — Article 226
High Courts15 May 2013
Benudhar Jena Vs Sujata Sahoo
Orissa High Court · (2013) 2 AnWR 892 : (2013) 139 FLR 413 : (2013) 3 LLJ 734 : (2013) 5 LLN 375
High Courts14 May 2013
Satsangha Kendra at Baramunda Housing Board Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 518 : (2014) 1 ILR (Ori) 577 : (2013) 2 OLR 58
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts14 May 2013Dismissed
Harihar Jena Vs Sulochana Sahoo and Others
Orissa High Court · (2013) 116 CLT 884
High Courts14 May 2013Dismissed
Sri Prasanna Kumar Ram Vs Sri Nabakishore Ram and Others
Orissa High Court · (2014) 1 ILR (Ori) 343 : (2013) 2 OLR 183
Hindu Succession Act, 1956 — Section 4, 8
High Courts10 May 2013Dismissed
National Insurance Company Ltd. Vs Maheswar Das and Others
Orissa High Court · (2013) 3 ACC 905 : (2014) ACJ 1682
High Courts10 May 2013Allowed
Divisional Manager, National Insurance Company Ltd. Vs Smt. Basanti Sahu and Six Others Smt. Basanti Sahu and Five Others Vs Manas Ranjan Patra and Another
Orissa High Court · (2013) 05 OHC CK 0021
Motor Vehicles Act, 1988 — Section 170
High Courts10 May 2013
M/s. New India Assurance Co. Ltd. Vs Nim Indrajit Singh and Another
Orissa High Court · (2014) 3 ACC 32 : (2014) 117 CLT 786 : (2013) 3 LLJ 746
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 145(g), 147, 147(1), 147(1)(b), 147(2)Workmens Compensation Act, 1923 — Section 3, 4A, 4A(3)
High Courts10 May 2013Dismissed
The Oriental Insurance Co. Ltd. Vs Sanjukta Das and Four Others
Orissa High Court · (2013) 2 ACC 831 : (2014) 1 AnWR 26
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 8 Rule 8Motor Vehicles Act, 1988 — Section 173
High Courts08 May 2013Allowed
Sarat Pradhan Vs State of Orissa
Orissa High Court · (2014) 1 ILR (Ori) 163
High Courts06 May 2013Dismissed
Smt. Smita Singh Vs Smt. Bishnu Priya Singh and Others
Orissa High Court · (2013) CriLJ 4826 : (2014) 1 DMC 365
High Courts06 May 2013Allowed
Amiya Kumar Sahu Vs Ajit Kumar Sahu
Orissa High Court · AIR 2013 Ori 178 : (2013) 116 CLT 792 : (2013) 2 OLR 476
High Courts06 May 2013
Sri Satya @ Atulya Tripathy Vs Union of India
Orissa High Court · (2014) 2 ACC 319 : (2013) 116 CLT 1046 : (2013) 2 OLR 299
Railways Act, 1989 — Section 124A
High Courts03 May 2013Dismissed
Bishnu Charan Mohanty and Another Vs Rahas Bihari Das and Others
Orissa High Court · AIR 2013 Ori 165 : (2013) 116 CLT 889
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99, 115Limitation Act, 1963 — Section 17, 17(1)(b), 18(1)(d), 5
High Courts02 May 2013
Siba Prasad Kanhar Vs State of Odisha
Orissa High Court · (2013) 2 OLR 62
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 37, 50, 52, 57
High Courts02 May 2013
Batakrushna Sethy and Others Vs Muktilata Kar and Others
Orissa High Court · AIR 2013 Ori 141 : (2013) 116 CLT 605
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Court Fees Act, 1870 — Section 12
High Courts02 May 2013
Md. Qaisar Iqbal Ali Vs State of Odisha and Others
Orissa High Court · (2013) LabIC 3096
Orissa Development Authorities Act, 1982 — Section 4
High Courts01 May 2013Disposed Off
Miss Anita Kumari Panda and Others Vs Controller of Examinations, C.H.S.E., Odisha and Another
Orissa High Court · (2013) 116 CLT 494 : (2013) 1 OLR 1014
High Courts30 Apr 2013Disposed Off
Executive Engineer, Lift Irrigation Division Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2013) 116 CLT 406 : (2013) 138 FLR 260 : (2013) 4 LLJ 382 : (2013) 3 LLJ 511 : (2013) 1 OLR 1027
Industrial Disputes Act, 1947 — Section 25F