High Courts05 Jul 2013
Orissa State Handloom Weavers' Co-operative Society Ltd. Vs Bhagaban Rout
Orissa High Court · (2013) 116 CLT 1152 : (2014) LabIC 1082
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 631 of 1,624
High Courts05 Jul 2013Allowed
Bipin Panigrahi and Another Vs Johones Palo and Another
Orissa High Court · (2013) 116 CLT 1157 : (2013) 2 OLR 465
High Courts05 Jul 2013
Management of M/s. Tata Sponge Iron Ltd. Vs G.C. Mohanta and Another
Orissa High Court · (2013) 139 FLR 405 : (2013) 5 LLN 708
High Courts05 Jul 2013Disposed Off
M/s. Steel Authority of India Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (2013) 116 CLT 1165 : (2013) 139 FLR 751 : (2014) 1 ILR (Ori) 699 : (2014) LabIC 163 : (2014) 1 LLN 776
High Courts05 Jul 2013Partly Allowed
The Utkal Co-operative Banking Society Ltd. Vs Utkal Co-operative Banking Society Ltd. Employees' Association
Orissa High Court · (2014) 117 CLT 22 : (2013) 139 FLR 980 : (2014) 2 ILR (Ori) 557 : (2013) LabIC 4138
High Courts05 Jul 2013
Raj Kishore Rao Vs Orissa State Cooperative Agricultural and Rural Development Bank Ltd. and Others
Orissa High Court · (2013) 139 FLR 977
High Courts04 Jul 2013
Aswini Kumar Aich and Others Vs Paramananda Aich and Others
Orissa High Court · (2013) 116 CLT 666
High Courts04 Jul 2013
Damodar Lenka Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 782 : (2013) 2 OLR 395
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 202, 203, 379(3)Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 120B, 323, 324, 34, 341
High Courts04 Jul 2013
Dillip Kumar Baral Vs Biju Pattnaik University and Technology (BPUT) and Another
Orissa High Court · (2013) 116 CLT 1029 : (2013) 2 OLR 210
Constitution of India, 1950 — Article 14, 16
High Courts02 Jul 2013Disposed Off
Kunja Bihari Patra Vs Public Information Officer and Another
Orissa High Court · (2014) 117 CLT 149 : (2013) 2 OLR 546
High Courts02 Jul 2013Dismissed
Suresh Kumar Agrawal Vs Binodini @ Bimala Bhue and Others
Orissa High Court · (2014) 117 CLT 188
High Courts02 Jul 2013
Sk. Gulam Jaweed Vs Union of India and Others
Orissa High Court · (2013) LabIC 4001
High Courts01 Jul 2013
Padmabati Naik Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1033 : (2013) 2 OLR 316
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 294, 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts01 Jul 2013Disposed Off
Girish Chandra Mohanty Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 697 : (2013) 2 OLR 166
Orissa Government Land Settlement Act, 1962 — Section 3, 7A, 7A(3)
High Courts28 Jun 2013Disposed Off
Bay Exploration Project, Oil India Ltd. Vs Presiding Officer, Central Govt. Industrial Tribunal and Another
Orissa High Court · (2014) LabIC 1088
High Courts28 Jun 2013
M/s. Akshaya Kumar Pattnaik Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1035 : (2013) 2 OLR 222
Orissa Electricity Reforms Act, 1995 — Section 23, 24, 55
High Courts28 Jun 2013Disposed Off
Rabi @ Rabinarayan Jena and Others Vs State of Orissa
Orissa High Court · (2013) 116 CLT 774 : (2014) 1 ILR (Ori) 126 : (2013) 2 OLR 262
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114(b), 30Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jun 2013
Tachhu @ Kachhu Rout and Others Vs Jayanti Biswal and Another Radhashyam Biswal and Others Vs Tachhu @ Kachhu Rout and Another
Orissa High Court · (2013) 116 CLT 404 : (2013) 2 OLR 163
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 34
High Courts28 Jun 2013Dismissed
Orissa Air Products Ltd. Vs Government of Orissa, Department of Labour and Employment and Others
Orissa High Court · (2013) 139 FLR 532
High Courts28 Jun 2013Disposed Off
Rajesh Kumar Agarwal Vs Smt. Satyabhama Behera and Another
Orissa High Court · (2013) 116 CLT 875