Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 320, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 406

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High Courts19 Jul 2013Dismissed

State Bank of India Officer's Association and Another Vs State Bank of India and Another

Orissa High Court · (2014) 117 CLT 39 : (2014) 140 FLR 181 : (2013) 2 OLR 339

Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 14, 19(1), 226

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High Courts19 Jul 2013

M.V. Naresh Kumar Vs Axess Medicom Pvt. Ltd.

Orissa High Court · (2014) 1 BC 69 : (2013) 116 CLT 771 : (2014) 1 ILR (Ori) 768 : (2013) 2 OLR 304

Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 142(b), 18

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High Courts19 Jul 2013

Akshaya Kumar Swain Vs Dolagobinda Swain and Others

Orissa High Court · (2014) 1 ILR (Ori) 352 : (2013) 2 OLR 355

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 147, 294, 323, 34, 379

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High Courts19 Jul 2013Disposed Off

Pintu @ Ranganath Mishra Vs State of Orissa and Another

Orissa High Court · (2013) 2 OLR 372

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 34, 354, 506

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High Courts17 Jul 2013

Shrimati Basanti Jena Vs Smt. Apani Bewa

Orissa High Court · (2013) 116 CLT 505

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High Courts17 Jul 2013

Rabindranath Choubey Vs Chairman-cum-Managing Director, Mahanadi Coalfields Ltd. and Another

Orissa High Court · (2013) 116 CLT 946 : (2013) 139 FLR 527 : (2013) LabIC 3601 : (2013) 2 OLR 400

Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 4, 7, 7(3), 7(3A)

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High Courts17 Jul 2013

Antaryami Bihari Vs State of Orissa (Vigilance)

Orissa High Court · (2013) 116 CLT 499 : (2014) 1 ILR (Ori) 129 : (2013) 2 OLR 308

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 154Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7

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High Courts17 Jul 2013Allowed

Jibardhan Sahu and Others Vs Collector, Bargarh and Others

Orissa High Court · (2013) CriLJ 4115

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High Courts17 Jul 2013Dismissed

State of Orissa Vs Udayanath Pradhan

Orissa High Court · (2014) 1 ILR (Ori) 715 : (2013) 2 OLR 228

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 304, 323, 325

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High Courts16 Jul 2013Allowed

Arjuna Mohapatra Vs Dhaneswar Mohapatra and Others

Orissa High Court · AIR 2013 Ori 187 : (2013) 116 CLT 787 : (2014) 1 ILR (Ori) 561 : (2013) 2 OLR 458

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