High Courts31 Jul 2013Allowed
Orissa Private Engineering College Association Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 72
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 628 of 1,624
High Courts31 Jul 2013Disposed Off
Asish Mohapatra and Others Vs Priyadarsini Barik
Orissa High Court · (2014) 117 CLT 166 : (2014) 2 DMC 100
High Courts30 Jul 2013Allowed
Makar Gochhi and Another Vs Union of India
Orissa High Court · (2014) ACJ 1981 : (2013) 116 CLT 847 : (2013) 2 OLR 507
High Courts30 Jul 2013Dismissed
Dr. Tirupati Panigrahi Vs State of Orissa
Orissa High Court · (2014) 117 CLT 678 : (2014) 2 Crimes 120 : (2013) 2 OLR 519
High Courts30 Jul 2013Dismissed
Narayan Chandra Pradhan and Others Vs The Tahasildar and Another
Orissa High Court · (2013) 116 CLT 852 : (2014) 2 ILR (Ori) 139 : (2013) 2 OLR 490
High Courts30 Jul 2013Dismissed
Madhusudan Panigrahi Vs State of Orissa
Orissa High Court · (2013) 116 CLT 834
High Courts29 Jul 2013Disposed Off
Pratibha Rani Tripathy and Another Vs Binod Bihari Tripathy and Others
Orissa High Court · AIR 2014 Ori 74 : (2014) 117 CLT 150
High Courts29 Jul 2013
Binod Bihari Tripathy and Another Vs Pravati Rani Tripathy and Others
Orissa High Court · (2014) ALLMR(Cri) 33 : (2013) CriLJ 4937 : (2014) 1 Crimes 21 : (2014) 1 ILR (Ori) 231 : (2013) 2 OLR 596
High Courts29 Jul 2013Dismissed
Jagabandhu Bank Vs Smt. Kumudini Nayak
Orissa High Court · (2014) 117 CLT 220
High Courts26 Jul 2013Disposed Off
Madhusudan Sahu and Another Vs State of Orissa and Another
Orissa High Court · (2014) 117 CLT 117 : (2014) 1 Crimes 5 : (2013) 2 OLR 449
High Courts26 Jul 2013
Sarat Chandra Panda Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 767 : (2013) 2 OLR 374
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts26 Jul 2013
Susanta Kumar Moharana and Others Vs State of Orissa
Orissa High Court · (2013) 116 CLT 759 : (2014) 1 ILR (Ori) 356 : (2013) 2 OLR 385
Criminal Procedure Code, 1973 (CrPC) — Section 309, 311, 315Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Jul 2013
Kamalakanta Sahoo and Another Vs State of Orissa
Orissa High Court · (2013) 116 CLT 754 : (2013) CriLJ 4087 : (2013) 2 OLR 391
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 6A, 6A(1), 7
High Courts26 Jul 2013
Narayan Chandra Muduli Vs Mahendra Kumar Mishra and Another
Orissa High Court · (2013) 116 CLT 1142 : (2013) 2 OLR 669
High Courts25 Jul 2013
Ganapati Sunani Vs Divisional Manager, LIC of India, Berhampur Division and Others
Orissa High Court · (2014) 1 ILR (Ori) 242 : (2013) 2 OLR 378
High Courts25 Jul 2013
Jitendra Kumar Choudhury Vs Banku Sahoo
Orissa High Court · (2014) 117 CLT 127 : (2013) 2 OLR 501
High Courts25 Jul 2013Partly Allowed
Krushna Chandra Samal Vs State of Orissa
Orissa High Court · (2014) 117 CLT 673
High Courts24 Jul 2013
State of Orissa and Others Vs Sabitamayee Singh and Others
Orissa High Court · (2014) 117 CLT 51
High Courts24 Jul 2013Dismissed
Gagan Jena and Others Vs Rama Chandra Parida and Others
Orissa High Court · (2014) 117 CLT 162
High Courts24 Jul 2013
Branch Manager, Bajaj Allianz General Insurance Co. Ltd. Vs Kumari Podha and Others
Orissa High Court · (2014) 1 AnWR 275 : (2013) 116 CLT 858 : (2013) 2 OLR 359
Motor Vehicles Act, 1988 — Section 147(1), 166