High Courts16 Jul 2013Dismissed
Union of India and Another Vs Ananta Prasad Sahoo
Orissa High Court · (2014) 117 CLT 170
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 630 of 1,624
High Courts12 Jul 2013Dismissed
Dasarath Mohanta (dead), after him, his L.Rs Jitbahan Mohanta and Others Vs Sri Khitish Chandra Mohanta and Others
Orissa High Court · (2014) 117 CLT 160
High Courts12 Jul 2013Dismissed
Amit Kr. Pattanayak Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 869 : (2013) 2 OLR 332
Orissa Education Act, 1969 — Section 10(c), 10C(6)
High Courts12 Jul 2013
Bibhudhendu Prasad Mohanty Vs State of Orissa (Vigilance)
Orissa High Court · (2013) CriLJ 4400 : (2013) 2 OLR 589
High Courts12 Jul 2013Dismissed
Samarendra Jena Vs Sanghamitra Biswal Sanghamitra Biswal Vs Samarendra Jena
Orissa High Court · (2013) 116 CLT 931 : (2014) 1 DMC 420 : (2013) 2 OLR 264
Constitution of India, 1950 — Article 233, 234, 236, 29Family Courts Act, 1984 — Section 10, 13, 16, 19, 3(2)(a)(d)Industrial Disputes Act, 1947 — Section 36
High Courts12 Jul 2013
Lala Sachikanta Chand Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1026 : (2013) 2 OLR 314
High Courts12 Jul 2013
S.K. Salim @ Pyara Vs State of Orissa
Orissa High Court · (2013) 2 OLR 351
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 341
High Courts12 Jul 2013
Ram Kumar Jain Vs Ramakanta Gouda and Another
Orissa High Court · AIR 2013 Ori 190 : (2014) 117 CLT 280
High Courts12 Jul 2013Disposed Off
Budhinath Moharana Vs Director of Consolidation and Others
Orissa High Court · (2013) 116 CLT 962 : (2014) 1 ILR (Ori) 173 : (2013) 2 OLR 462
High Courts12 Jul 2013
Bhagaban Shadangi and Another Vs State of Orissa
Orissa High Court · (2013) 2 OLR 673
High Courts12 Jul 2013Allowed
M/s. Skol Breweries Ltd. Vs M/s. Sriram Engineering
Orissa High Court · (2013) 116 CLT 865 : (2013) 2 OLR 555
High Courts12 Jul 2013
Laxmidhar Mahasuar and Others Vs Satyanarayan Dev and Others
Orissa High Court · (2013) 2 OLR 575
High Courts09 Jul 2013Dismissed
Biswanath Das, Secretary Krushi Adivasi Selfhelp Society (KASS) Vs Chief Engineer, World Bank Project and Others
Orissa High Court · (2014) 117 CLT 18 : (2014) 1 ILR (Ori) 1
High Courts09 Jul 2013
Sri Bhubaneswar Thakur Vs The General Manager, (OMQ), TATA Iron and Steel Co. Ltd. and Others
Orissa High Court · (2014) 117 CLT 572 : (2013) 2 OLR 239
High Courts09 Jul 2013Allowed
Sanjaya Ku.Moharana Vs Collector
Orissa High Court · (2013) 07 OHC CK 0045
Constitution of India, 1950 — Article 14
High Courts09 Jul 2013Allowed
Dr. Prahallad Charan Samal Vs Union of India and Another
Orissa High Court · (2014) LabIC 10 : (2013) 2 OLR 328
Constitution of India, 1950 — Article 14
High Courts09 Jul 2013Dismissed
Dr. Anup Kumar Nath Sharma and Others Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 958
High Courts08 Jul 2013Dismissed
M/s. Rajdhani Timber Products (P) Ltd. Vs Secretary and Another
Orissa High Court · (2013) 116 CLT 953
High Courts08 Jul 2013
Dhaneswar Nayak Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 1028 : (2013) 2 OLR 217