High Courts30 Apr 2013Allowed
Basanti Mukhi Vs Naresh Chandra Sahoo and Another
Orissa High Court · (2013) 04 OHC CK 0028
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 634 of 1,624
High Courts30 Apr 2013
Tribal Development Co-operative Corporation of Orissa Ltd. Vs Registrar, Co-operative Tribunal and Another
Orissa High Court · (2013) LabIC 3564
Industrial Disputes Act, 1947 — Section 2
High Courts30 Apr 2013Disposed Off
Management of Directorate of Printing Vs All Orissa Technical Printing Employees Association
Orissa High Court · (2013) 138 FLR 256 : (2014) 1 ILR (Ori) 1090 : (2013) 4 LLJ 32 : (2013) 4 LLN 373 : (2013) LLR 967
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(j), 2(s)
High Courts30 Apr 2013Allowed
Chhakei Sethi Vs Naresh Chandra Sahoo and Another
Orissa High Court · (2013) 04 OHC CK 0013
Motor Vehicles Act, 1988 — Section 173
High Courts30 Apr 2013
Jyoti Ranjan Mohanty Vs Alok Ranjan Mohanty and Others
Orissa High Court · (2013) 116 CLT 600
High Courts26 Apr 2013Disposed Off
Pitambara Das Vs Ranjan Kumar Behera and Another
Orissa High Court · (2013) 116 CLT 521 : (2013) 2 OLR 44
Constitution of India, 1950 — Article 227Orissa Grama Panchayat Act, 1964 — Section 31(1), 39(2), 41
High Courts25 Apr 2013
Manoj Kumar Nayak and Another Vs Guna Mohanty and Others
Orissa High Court · (2013) 116 CLT 209 : (2013) 2 OLR 102
High Courts25 Apr 2013Disposed Off
The Deity Raghunath Mahaprabhu installed at Raghunath Math Vs Kashinath Dalai and Others
Orissa High Court · (2013) 116 CLT 525 : (2013) 2 OLR 89
High Courts25 Apr 2013
Mitu @ Rabindra Suar and Another Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 412 : (2013) 1 OLR 1086
High Courts24 Apr 2013Allowed
North Eastern Electricity Supply Company of Orissa Ltd. Vs Union of India and Others
Orissa High Court · (2013) 139 FLR 410 : (2013) 3 LLJ 775 : (2013) 2 OLR 28
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(1)(c), 17, 2(f), 7A
High Courts24 Apr 2013
Sudhakar Nayak and Another Vs State of Orissa
Orissa High Court · (2013) CriLJ 3891
High Courts24 Apr 2013Allowed
Anand Dash Vs State of Orissa
Orissa High Court · (2014) 1 ILR (Ori) 459
High Courts24 Apr 2013
Smt. Kamala Biswal and Others Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 414 : (2013) 1 OLR 1047
High Courts23 Apr 2013
Sebati Padhi and Another Vs Child Welfare Committee, Cuttack and Others
Orissa High Court · (2013) CriLJ 3500 : (2014) 2 ILR (Ori) 568 : (2013) 2 OLR 171
Criminal Procedure Code, 1973 (CrPC) — Section 254Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(d), 2(d)(i), 2(d)(ii), 29, 31
High Courts22 Apr 2013
The Commissioner Kendriya Vidyalaya Sangathan, New Delhi and Others Vs V. Satya Narayan Murty
Orissa High Court · (2014) 2 ESC 1171 : (2013) LabIC 4593
High Courts22 Apr 2013Allowed
Pinkey Naik Vs Branch Manager, ICICI Lombard General Insurance Co. Ltd. and Others
Orissa High Court · (2014) 1 ACC 768 : (2014) ACJ 1776 : (2014) 117 CLT 140 : (2013) 2 OLR 445
High Courts18 Apr 2013
Pranab Kumar Pradhan and Another Vs State of Orissa
Orissa High Court · (2013) 116 CLT 532 : (2013) 2 OLR 126
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 34, 379, 394, 411, 414
High Courts17 Apr 2013
Balaram Dixit and Others Vs Tadit Kumar Rout
Orissa High Court · (2013) 116 CLT 527 : (2013) 1 OLR 988
High Courts17 Apr 2013
Mir Masuk Alli and Others Vs State of Orissa
Orissa High Court · (2013) CriLJ 3427 : (2013) 2 OLR 24
Criminal Procedure Code, 1973 (CrPC) — Section 216, 228Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304, 34, 406, 498(A)
High Courts17 Apr 2013Allowed
Smt. Laxmibala Bohidar Vs Janaki Pattanaik
Orissa High Court · (2014) 117 CLT 143 : (2013) 2 OLR 436