High Courts22 Mar 2013Allowed
Bulu Alias Amulya Swain Vs State of Orissa
Orissa High Court · (2013) CriLJ 3381
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(c), 22, 42
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 636 of 1,624
High Courts21 Mar 2013Disposed Off
Rukmini Seth Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 552 : (2014) 1 DMC 385 : (2013) 2 OLR 67
Penal Code, 1860 (IPC) — Section 107, 306
High Courts20 Mar 2013
Dr. Mrs. Mayarani Devi Vs Chairman-cum-Disciplinary Authority, Paradeep Port Trust, Paradeep and four Others
Orissa High Court · (2013) 116 CLT 5 : (2013) 1 OLR 864
High Courts15 Mar 2013Allowed
Manasi Mishra Vs Union of India and Others
Orissa High Court · (2013) 116 CLT 10 : (2013) 1 OLR 859
High Courts15 Mar 2013Dismissed
Indian Red Cross Society Vs Bankanidhi Mishra
Orissa High Court · (2013) 138 FLR 513 : (2013) LabIC 2326 : (2013) 2 LLJ 730 : (2013) 3 LLN 774 : (2013) LLR 810 : (2013) 1 OLR 722
Industrial Disputes Act, 1947 — Section 2(j)Orissa Shops And Commercial Establishments Act, 1956 — Section 2(19), 2(8), 2(8)Payment of Gratuity Act, 1972 — Section 1, 1(3), 1(3)(a), 1(3)(b), 1(3)(c)
High Courts15 Mar 2013Allowed
Bhagirathi Parida Vs The Chief Manager, UCO Bank and Another
Orissa High Court · (2013) LabIC 2994 : (2013) 2 OLR 205
High Courts15 Mar 2013
Chakradhar Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 668
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1), 41(1)
High Courts15 Mar 2013Allowed
Sanghamitra Patra Vs State of Orissa and Others
Orissa High Court · (2013) 116 CLT 7 : (2013) 1 OLR 941
High Courts15 Mar 2013
Andrew Yule and Co. Ltd. Vs State of Orissa
Orissa High Court · (2013) 66 VST 510
High Courts12 Mar 2013Dismissed
Managing Director, Orissa State Co-operative Marketing Federation Ltd. Vs Mrs. Renupriya Ray and Another
Orissa High Court · (2013) LabIC 2966
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17A, 19(3), 19(6), 2(a), 25F
High Courts12 Mar 2013Dismissed
Bijaya Kerketta Vs State of Orissa
Orissa High Court · (2013) CriLJ 2856
Penal Code, 1860 (IPC) — Section 376(2)(g), 506
High Courts12 Mar 2013Dismissed
Prakash Pattnaik Vs Chairman, Punjab National Bank and Another
Orissa High Court · (2013) 138 FLR 974
High Courts12 Mar 2013Dismissed
Manager Vs Gotika Naik and Another
Orissa High Court · (2013) 3 ACC 545 : (2013) 2 AnWR 618 : (2013) 138 FLR 66 : (2013) 3 LLN 361 : (2013) LLR 648
Workmens Compensation Act, 1923 — Section 30, 4, 4(1), 4(1)(c), 4(1)(c)(ii)
High Courts07 Mar 2013
Debasis Rout Vs Manoj Kumar Parida
Orissa High Court · (2013) 2 Crimes 662 : (2013) 1 OLR 692
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts07 Mar 2013Allowed
Laxman Prusty Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1081 : (2013) 1 OLR 671
Penal Code, 1860 (IPC) — Section 466, 467, 468, 471
High Courts27 Feb 2013Allowed
Rajendra Patel Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1052 : (2013) 1 OLR 737
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 157, 366, 376
High Courts26 Feb 2013Allowed
Mian Sahataz Pir and Others Vs Sk. Ahmed and Others
Orissa High Court · AIR 2013 Ori 173 : (2013) 1 OLR 898
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 80Waqf Act, 1995 — Section 25, 25(7), 25(8), 26, 4
High Courts26 Feb 2013Dismissed
Banu @ Banamali Behera Vs State of Orissa
Orissa High Court · (2013) 115 CLT 897 : (2013) CriLJ 4783 : (2013) 1 OLR 684
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 21(c)
High Courts26 Feb 2013Dismissed
Managing Director, Western Electricity Supply Company of Orissa Limited and Others Vs Raibari Chhatria and Others
Orissa High Court · (2013) 2 ACC 775 : (2014) ACJ 1821 : (2013) 116 CLT 344
Limitation Act, 1963 — Section 6, 7