Criminal Procedure Code, 1973 (CrPC) — Section 216, 217, 313, 465Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

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High Courts16 Jan 2013Allowed

Jayanta Kumar Sahu Vs Laxmidhar Sahu

Orissa High Court · (2013) 115 CLT 680

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 6 Rule 17, Order 6 Rule 2, 89

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High Courts16 Jan 2013Allowed

Rail Vikash Nigam Ltd. (RVNL) and Another Vs Harish Chandra (India) Ltd. and Another

Orissa High Court · AIR 2013 Ori 162 : (2013) 3 ARBLR 499 : (2014) 2 BC 401 : (2013) 115 CLT 694 : (2013) 1 OLR 423

Arbitration and Conciliation Act, 1996 — Section 37, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts16 Jan 2013Dismissed

Sri Shiba Prasad Das Vs Vysa Teli Jatiya Samiti

Orissa High Court · AIR 2013 Ori 118 : (2013) 115 CLT 1067 : (2013) 1 OLR 601

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1), Order 14 Rule 2(2), 115Specific Relief Act, 1963 — Section 34, 42

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High Courts16 Jan 2013Allowed

Nirupama Swain and three Others Vs State of Orissa and Another

Orissa High Court · (2013) 115 CLT 1057 : (2013) 1 OLR 735

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 354

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High Courts11 Jan 2013Disposed Off

Braja Gopal Das Vs State of Orissa and Others

Orissa High Court · (2013) 2 OLR 94

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High Courts10 Jan 2013Dismissed

Shri Prafulla Kumar Nayak Vs State of Orissa and Others

Orissa High Court · (2013) 115 CLT 742 : (2013) 137 FLR 108 : (2013) 2 LLJ 694 : (2013) 2 LLN 262

Industrial Disputes Act, 1947 — Section 10(1)(d), 12(4), 2(ra), 22, 25(T)

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High Courts10 Jan 2013Allowed

Md. Moinuddin Vs Presiding Officer, Labour Court, Bhubaneswar and Another

Orissa High Court · (2013) 115 CLT 685 : (2013) 138 FLR 62 : (2013) LabIC 1691 : (2013) 2 LLJ 538 : (2013) LLR 501 : (2013) 1 OLR 427

Industrial Disputes Act, 1947 — Section 25B, 25B(1), 25B(2)(a)(ii), 25F

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High Courts09 Jan 2013

Sri Harihar Kharasudha Pattnaik Vs The State of Orrisa

Orissa High Court · (2013) 115 CLT 1167 : (2013) CriLJ 3528

Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 34, 467, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts08 Jan 2013

Kishore Kalet Vs State of Orissa and Others

Orissa High Court · (2013) 115 CLT 1174

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 363, 366

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High Courts07 Jan 2013

Rathi Udyog Ltd. Vs Chief Commr. of C.E. and Cus.

Orissa High Court · (2013) 298 ELT 715

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High Courts07 Jan 2013

Smt. Neha Garcha Vs Captain Sukhinder Singh Garcha and Another

Orissa High Court · (2013) 1 OLR 522

Criminal Procedure Code, 1973 (CrPC) — Section 125, 97Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 323, 406, 420, 498A

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High Courts04 Jan 2013

Miss Gitanjali Harichandan Vs Chintamani Harichandan and Others

Orissa High Court · (2013) 115 CLT 290

Civil Procedure Code, 1908 (CPC) — Section 151

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