High Courts23 Feb 2013Dismissed
Sri Sangram Mudali and Another Vs Dr. Sukant Mohapatra and Others
Orissa High Court · (2013) 116 CLT 228 : (2013) 1 OLR 983
Civil Procedure Code, 1908 (CPC) — Section 115, 92, 92(1)Trusts Act, 1882 — Section 34
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Orissa High Court judgments
32,463 judgments · page 637 of 1,624
High Courts22 Feb 2013
Rabindra Prasad Pattnaik Vs State Pollution Control Board and Others
Orissa High Court · (2013) 3 EFLT 647
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 38(f)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 42(f)
High Courts20 Feb 2013Allowed
Sri Siba Prasad Nayak Vs The Director, Health Service and Others
Orissa High Court · (2013) 116 CLT 14 : (2013) LabIC 2350 : (2013) 1 OLR 920
Constitution of India, 1950 — Article 21
High Courts19 Feb 2013Disposed Off
Namita Swain Vs Guruprasad Saha
Orissa High Court · (2014) ACJ 1656
High Courts14 Feb 2013Disposed Off
Executive Engineer Electrical (NESCO) and Others Vs Chairperson, Permanent Lok Adalat (P.U.S.) and Another
Orissa High Court · AIR 2013 Ori 121
High Courts13 Feb 2013Allowed
Ananda Chandra Ojha Vs Ashok Sahoo
Orissa High Court · AIR 2013 Ori 115 : (2013) 115 CLT 691 : (2013) 1 OLR 575
Constitution of India, 1950 — Article 227
High Courts11 Feb 2013Allowed
Sri Ram Prasad Pattanayak Vs State of Orissa and Five Others
Orissa High Court · (2013) 115 CLT 1098 : (2013) 1 OLR 656
High Courts08 Feb 2013
Sukanti Choudhury Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1042 : (2013) 1 OLR 742
Penal Code, 1860 (IPC) — Section 24, 25, 415, 417, 420
High Courts07 Feb 2013Dismissed
Sushanta Kumar Gouda Vs Union of India and Others
Orissa High Court · (2013) 138 FLR 978
High Courts07 Feb 2013
Smt. Baijayanti Swain and Another Vs State of Odisha
Orissa High Court · (2013) 3 Crimes 89 : (2013) 1 OLR 803
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(2)
High Courts05 Feb 2013
Smt. Bindu Mohanta and Another Vs State of Orissa and Others
Orissa High Court · (2013) 115 CLT 1085 : (2013) 1 OLR 666
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(1), 156(3), 173(8)
High Courts05 Feb 2013Dismissed
Arrantaswar Deb and Others Vs Harihar Acharaya
Orissa High Court · (2013) 116 CLT 349
Civil Procedure Code Amendment Act, 1999 — Section 16, 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5, 16General Clauses Act, 1897 — Section 6
High Courts04 Feb 2013
Mideast Integrated Steels Ltd. Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1015
High Courts04 Feb 2013Allowed
Saroj Kumbhar @ Mani Kumbhar Vs State of Odisha and Another
Orissa High Court · (2013) 115 CLT 1010 : (2013) 1 OLR 717
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 363, 498A
High Courts01 Feb 2013Dismissed
Sri Alekh Rajhans Vs Joint Commissioner, Consolidation and Others and Bharat Chandra Dash and Another
Orissa High Court · (2013) 1 OLR 584
High Courts31 Jan 2013Allowed
Sri Rama Chandra Sahoo and Another Vs State of Orissa
Orissa High Court · (2013) 115 CLT 1113 : (2013) 3 Crimes 34 : (2013) 1 OLR 841
Criminal Procedure Code, 1973 (CrPC) — Section 97Penal Code, 1860 (IPC) — Section 304, 304B, 34, 498A
High Courts30 Jan 2013Allowed
Smt. Ushadevi Sukhani Vs Cuttack Development Authority and Others
Orissa High Court · (2013) 115 CLT 1059 : (2013) 1 OLR 645
Constitution of India, 1950 — Article 14
High Courts30 Jan 2013Allowed
Sarat Chandra Das Vs Orissa State Warehousing Corporation
Orissa High Court · (2014) 117 CLT 531 : (2013) 138 FLR 982 : (2013) 1 OLR 769
High Courts30 Jan 2013
Aswin Kumar Das Vs The Executive Engineer, Balasore Electrical Division and Another
Orissa High Court · (2013) 115 CLT 583 : (2013) 1 OLR 579
High Courts29 Jan 2013
Pravat Kumar Behera Vs State of Orissa
Orissa High Court · (2013) CriLJ 2512
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 376(2)(f)