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Orissa High Court judgments

32,463 judgments · page 623 of 1,624

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High Courts02 Sept 2013Disposed Off

Superitending Engin. Vs P.O. Labour Court

Orissa High Court · (2013) 09 OHC CK 0018

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High Courts30 Aug 2013Dismissed

Biswamohan Mishra Vs Radharani Mishra and Another

Orissa High Court · (2013) 08 OHC CK 0097

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High Courts30 Aug 2013Allowed

State of Odisha and Others Vs Manoj Kumar Panda and Others Bhaskar Charan Nayak Vs State of Odisha and Another

Orissa High Court · (2014) 117 CLT 663 : (2013) 2 OLR 760

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High Courts30 Aug 2013

Binaya Bhusan Pattnaik Vs Smt. Sujata Pattnaik

Orissa High Court · (2014) 117 CLT 441 : (2013) 2 OLR 964

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High Courts30 Aug 2013

M/s. Rajat Kumar Biswal Vs State of Orissa and Others

Orissa High Court · (2014) 117 CLT 10

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High Courts29 Aug 2013Dismissed

Odisha State Road Transportation Corporation Vs Lokanath Hota

Orissa High Court · (2014) 1 ACC 797 : (2014) 1 AnWR 283 : (2014) 117 CLT 29 : (2014) 140 FLR 275 : (2014) 1 ILR (Ori) 720 : (2013) 4 LLJ 341

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High Courts29 Aug 2013Dismissed

The Oriental Insurance Company Ltd. Vs Sri Umakanta Sethi and Others

Orissa High Court · (2014) 117 CLT 226

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High Courts29 Aug 2013Disposed Off

Minati Das Vs Bichitra Parida

Orissa High Court · (2013) 08 OHC CK 0022

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High Courts27 Aug 2013

Bhalu Sahu @ Narayana Sahu and Others Vs State of Orissa and Others

Orissa High Court · (2013) 116 CLT 1020

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High Courts27 Aug 2013Disposed Off

Biswajit Dash Vs Smt. Milan Dash

Orissa High Court · (2013) 116 CLT 905 : (2013) 2 OLR 774

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High Courts27 Aug 2013Dismissed

Dibya Kishore Patel Vs Tanoj Kumari Patel

Orissa High Court · AIR 2014 Ori 15 : (2013) 116 CLT 1130 : (2014) 2 DMC 121 : (2013) 2 OLR 771

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High Courts27 Aug 2013Dismissed

Minati Dash Vs State of Orissa and Others

Orissa High Court · (2014) 117 CLT 217 : (2013) CriLJ 4407 : (2014) 1 ILR (Ori) 25 : (2013) 2 OLR 912

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High Courts27 Aug 2013Dismissed

Kishori Ranjan Dash Vs State of Odisha and Others

Orissa High Court · (2013) 116 CLT 1123 : (2013) 2 OLR 780

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High Courts27 Aug 2013

Raghunath Behera Vs Debendranath Sahoo and Others

Orissa High Court · (2014) 117 CLT 439 : (2013) 2 OLR 1040

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High Courts27 Aug 2013

Rasika Chandra Tiria Vs State of Odisha and Others

Orissa High Court · (2013) 116 CLT 704

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High Courts27 Aug 2013

Smt. Nibedita Dash and Others Vs Sri Biranchi Narayan Satpathy and Others

Orissa High Court · (2013) 116 CLT 711 : (2014) 1 DMC 99 : (2013) 2 OLR 852

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High Courts27 Aug 2013

Miss Moumita Roychoudhury Vs Abhijit Chattarjee

Orissa High Court · AIR 2014 Ori 5 : (2013) 116 CLT 716 : (2014) 1 DMC 161

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High Courts27 Aug 2013Disposed Off

Susanta Kumar Mahapatra Vs Indira Dash @ Mahapatra and Another

Orissa High Court · (2013) 116 CLT 909 : (2014) 1 DMC 458 : (2013) 2 OLR 905

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High Courts26 Aug 2013Disposed Off

D.M., O.I. Co. Ltd. Vs Irma Tirkey

Orissa High Court · (2013) 08 OHC CK 0091

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High Courts26 Aug 2013

Nanda Sethi and two Others and A. Dilesu Dora Vs State of Orissa

Orissa High Court · (2013) 116 CLT 727 : (2014) CriLJ 536 : (2013) 2 OLR 754

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