High Courts12 Sept 2013Dismissed
Smt. Purnima Swain Vs State of Orissa and Others
Orissa High Court · (2013) 09 OHC CK 0041
Orissa Education Act, 1969 — Section 24C
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 622 of 1,624
High Courts12 Sept 2013Disposed Off
M/s. Trafalgar House Construction (T) Satyam Shankarnarayan Joint Venture (TSSJV) and Another Vs Government of Orissa, Department of Energy and Others
Orissa High Court · (2014) 117 CLT 467 : (2014) 1 ILR (Ori) 18 : (2014) 1 OLR 287
High Courts12 Sept 2013Disposed Off
Arun Kumar Vs N. Nirmala Devi and Others
Orissa High Court · (2014) 117 CLT 107
High Courts12 Sept 2013Disposed Off
M/s. Auroglobal Comtrade Pvt. Ltd. Vs The Senior Manager, SBI and Chairman, Paradip Port Trust
Orissa High Court · (2014) 117 CLT 251
High Courts11 Sept 2013Dismissed
Tilottama Bhola Vs Collector J.S. Pur
Orissa High Court · (2013) 09 OHC CK 0056
High Courts06 Sept 2013Allowed
Sudarshan Mohanta Vs Gurubari
Orissa High Court · (2014) 1 ILR (Ori) 177
High Courts05 Sept 2013Dismissed
The Deputy General Manager (HR), Indian Oil Corporation Ltd. (M.D.) and Another Vs Sri Anup Kumar Panda and Another
Orissa High Court · (2014) 1 ILR (Ori) 233
High Courts05 Sept 2013
Radheshyam Bhoi and Others Vs State of Orissa
Orissa High Court · (2014) 1 CCR 44 : (2013) 116 CLT 697 : (2014) 1 ILR (Ori) 64
High Courts04 Sept 2013Dismissed
Manjurani Thanapati Vs Anandini Pujahari
Orissa High Court · (2013) 09 OHC CK 0055
High Courts04 Sept 2013Disposed Off
N.I.A. Co. Ltd. Vs Md. Minatullah
Orissa High Court · (2013) 09 OHC CK 0054
High Courts04 Sept 2013Disposed Off
B.M., B.A.G.I. Co. Ltd. Vs Manika @ Manab Hansdah
Orissa High Court · (2013) 09 OHC CK 0053
High Courts04 Sept 2013Disposed Off
O.I. Co. Ltd. Vs Sabita Pradhan
Orissa High Court · (2013) 09 OHC CK 0052
High Courts04 Sept 2013
Suman Panigrahi Vs Board of Secondary Education and Another
Orissa High Court · (2014) 117 CLT 520 : (2013) 2 OLR 706
High Courts04 Sept 2013Dismissed
Korada Vijaya Vs Sub Collector, Rayagada
Orissa High Court · (2013) 09 OHC CK 0042
High Courts04 Sept 2013Disposed Off
Abhimanyu Tripathy Vs State and Others
Orissa High Court · (2013) 09 OHC CK 0013
High Courts04 Sept 2013Partly Allowed
Birabara Kandi Vs State of Orissa
Orissa High Court · (2014) 117 CLT 555
High Courts03 Sept 2013Allowed
Kamal Prasad Bondia Vs State of Orissa (G.A. Department)
Orissa High Court · (2014) 117 CLT 210 : (2014) 1 Crimes 330 : (2014) 1 OLR 115
High Courts02 Sept 2013
Itihas Samantray Vs Tata Motors Finance Ltd.
Orissa High Court · (2014) 117 CLT 512 : (2013) 2 OLR 1055
High Courts02 Sept 2013
Saraju Behera Vs The Collector, Dhenkanal and Others
Orissa High Court · (2013) 2 OLR 730
High Courts02 Sept 2013Disposed Off
Jayram Mohapatra Vs Debts Recovery Appellate Tribunal and Others
Orissa High Court · AIR 2014 Ori 12 : (2014) 2 BC 614