High Courts27 Sept 2013Partly Allowed
United India Insurance Company Ltd. Vs Smt. Sunita Naik and Others
Orissa High Court · (2014) 117 CLT 632 : (2014) 1 ILR (Ori) 299 : (2014) 1 OLR 405
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 620 of 1,624
High Courts26 Sept 2013Dismissed
M/s. Marine Diesel Service Vs Bharat Petroleum Corporation Ltd. and Others
Orissa High Court · (2013) 09 OHC CK 0064
High Courts25 Sept 2013
Bidhu Bhushan Swain Vs Mamata Mayee Jena
Orissa High Court · AIR 2014 Ori 31 : (2014) 1 ILR (Ori) 532
High Courts25 Sept 2013Partly Allowed
Sukra Munda Vs State of Odisha
Orissa High Court · (2014) CriLJ 275
High Courts25 Sept 2013Allowed
Hindustan Lever Limited and Another Vs The Collector and District Magistrate, Sundargarh
Orissa High Court · (2014) 117 CLT 99 : (2013) 2 OLR 803
Essential Commodities Act, 1955 — Section 6(A), 6(B)Sales of Goods Act, 1930 — Section 51
High Courts25 Sept 2013Allowed
Rajani Kanta Acharya and Another Vs Smt. Jyotshna Rani Tripathy and Another
Orissa High Court · AIR 2014 Ori 21 : (2014) 117 CLT 648 : (2014) 2 DMC 579 : (2014) 1 ILR (Ori) 270 : (2014) 1 OLR 314
High Courts25 Sept 2013
Union of India Vs Ashok Kumar Sahoo
Orissa High Court · (2014) 2 ACC 88 : (2014) 2 ACC 524 : AIR 2014 Ori 46 : (2014) 117 CLT 356 : (2014) 1 ILR (Ori) 881 : (2013) 2 OLR 1020
High Courts24 Sept 2013Allowed
Arjuna Chandra Jena @ Arjuna Jena and Others Vs Commissioner, Consolidation Orissa, Cuttack and Others
Orissa High Court · (2014) 117 CLT 642 : (2014) 1 OLR 263
High Courts24 Sept 2013Allowed
Basanti Mallick Vs Narayan Chandra Mallick
Orissa High Court · (2013) 116 CLT 1110 : (2014) 1 ILR (Ori) 190 : (2013) 2 OLR 877
High Courts24 Sept 2013Dismissed
Tilottama Bhola @ Tilotama Bhol Vs Collector, Jagatsinghpur and Others
Orissa High Court · (2014) 117 CLT 3 : (2013) 2 OLR 820
High Courts24 Sept 2013Allowed
Susanta Kumar Samantray Vs State of Orissa and Another
Orissa High Court · (2014) 117 CLT 312 : (2014) 1 ILR (Ori) 377 : (2013) 2 OLR 916
High Courts24 Sept 2013Dismissed
Bijay Mishra and Others Vs Union of India and Others
Orissa High Court · (2013) 09 OHC CK 0039
High Courts24 Sept 2013Allowed
Dr. Sukadev Nanda Vs Dr. Kasturi Sahoo
Orissa High Court · (2013) 09 OHC CK 0012
High Courts24 Sept 2013
Sri Prasanta Kumar Rout and Another Vs Gourahari Sethy
Orissa High Court · (2014) 117 CLT 444 : (2013) 2 OLR 1005
High Courts24 Sept 2013Dismissed
Shri Niranjan Sethi Vs Union of India and Others
Orissa High Court · (2013) 09 OHC CK 0003
High Courts23 Sept 2013Allowed
Smt. Bimala Bissoi and Others Vs State of Orissa and Another
Orissa High Court · (2013) 116 CLT 1115 : (2013) 2 OLR 923
High Courts23 Sept 2013Dismissed
Basudev Pujari and Others Vs State of Orissa
Orissa High Court · (2014) 117 CLT 272 : (2013) 2 OLR 960
High Courts23 Sept 2013
Sri Pradeep Kumar Patra Vs Sri Radhamohan Padhi
Orissa High Court · (2014) 117 CLT 322 : (2014) 1 ILR (Ori) 373 : (2013) 2 OLR 902
High Courts20 Sept 2013Allowed
Kunimani Mallik Vs Collector,Puri
Orissa High Court · (2014) 2 OLR 177
High Courts20 Sept 2013Allowed
Kiran Sadangi Vs Tapan Kumar Khadenga
Orissa High Court · AIR 2014 Ori 18 : (2014) 117 CLT 246 : (2014) 2 DMC 226