High Courts30 Oct 2013
Satyajit Pani Vs Binita Pani and Others
Orissa High Court · (2014) 117 CLT 544 : (2014) 1 ILR (Ori) 147
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 618 of 1,624
High Courts30 Oct 2013Disposed Off
Siva Prasad Aich and Others Vs United Leasing Company and Others
Orissa High Court · AIR 2014 Ori 44 : (2014) 1 ILR (Ori) 143
High Courts30 Oct 2013Dismissed
Purna Chandra Badu Vs Ratnamani Badu
Orissa High Court · (2013) 10 OHC CK 0020
High Courts30 Oct 2013
Prafulla Behera Vs Sudhamani Behera and Others
Orissa High Court · (2014) 118 CLT 82 : (2014) 1 OLR 466
High Courts30 Oct 2013Dismissed
Niranjan Prasad Mohanty Vs Sucheta Mohanty and Others
Orissa High Court · (2013) 10 OHC CK 0012
High Courts30 Oct 2013
Bahuda Sahoo Vs State of Orissa and Others
Orissa High Court · (2013) 10 OHC CK 0011
High Courts28 Oct 2013
Sri Amulya Kumar Jena Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 266 : (2014) 1 ILR (Ori) 250 : (2013) 2 OLR 998
High Courts25 Oct 2013Allowed
Neha Goel Vs Siksha 'O' Anusandhan University, Bhubaneswar and Others
Orissa High Court · (2014) 117 CLT 491 : (2014) 1 ILR (Ori) 49 : (2014) 1 OLR 331
High Courts25 Oct 2013Allowed
Durga Prasad Agarwalla Vs Binoyendranath Banerjee
Orissa High Court · (2014) 117 CLT 1083 : (2014) 1 ILR (Ori) 101
High Courts23 Oct 2013Allowed
Ramanath Nayak Vs State Bank of India and Others
Orissa High Court · (2013) 10 OHC CK 0013
High Courts22 Oct 2013Allowed
Chitaranjan Sahoo Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 473
High Courts21 Oct 2013
Abhimanyu Pradhan Vs State of Orissa and Another
Orissa High Court · (2014) 117 CLT 277 : (2014) 1 ILR (Ori) 585 : (2013) 2 OLR 1083
High Courts10 Oct 2013Allowed
Dilip Kumar Pattanaik Vs The Bhubaneswar Development Authority
Orissa High Court · (2014) 1 ILR (Ori) 261
High Courts10 Oct 2013Dismissed
Binod Behari Panda (dead) and Others Vs Mrugeswar Dev and Another
Orissa High Court · (2014) 117 CLT 193
High Courts10 Oct 2013
Chapala Mohanty Vs Additional D.G. of Police-Cum-I.G. of Prisons and DCS
Orissa High Court · (2013) 10 OHC CK 0025
High Courts10 Oct 2013
Deepak K. Mohanty Vs Additional D.G. of Police-Cum-I.G. of Prisons and DCS and Another
Orissa High Court · (2013) 10 OHC CK 0023
High Courts10 Oct 2013Dismissed
Upendra Dhal Vs Gouranga Prasad Sahoo and Another
Orissa High Court · (2014) 117 CLT 482 : (2014) 1 ILR (Ori) 39
High Courts09 Oct 2013
Satya Narayan Mishra Vs Commissioner-cum-Secretary Govt. of Orissa, Deptt. of Water Resources and Another
Orissa High Court · (2014) 117 CLT 359 : (2014) 1 ILR (Ori) 246 : (2014) 1 OLR 53
High Courts09 Oct 2013Disposed Off
Akula Chandra Parida Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 455 : (2014) 1 ILR (Ori) 6 : (2014) 1 OLR 237
High Courts09 Oct 2013Allowed
Sushil Kumar Barik Vs Orissa Power Generation Corporation Limited and Others
Orissa High Court · (2014) 117 CLT 727 : (2014) LabIC 578 : (2014) 1 OLR 121