COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 616 of 1,624

High Courts07 Jan 2014Allowed

Nalini Pradhan and Others Vs Chief Executive Officer, CESCO and Others

Orissa High Court · (2014) 118 CLT 260 : (2014) 1 OLR 546

Constitution of India, 1950 - Article 226 227 32Fatal Accidents Act, 1855 - Section 1A 3

High Courts07 Jan 2014Disposed Off

Udaya Gagarai Vs Executive Engineer, Electrical Division and Another

Orissa High Court · (2014) 2 ACC 394 : (2014) ACJ 2029 : AIR 2014 Ori 33 : (2014) 1 OLR 516 Suppl.

High Courts06 Jan 2014Dismissed

Sunil Kumar Vs Sumitra Panda

Orissa High Court · (2014) CriLJ 1293 : (2014) 3 Crimes 454 : (2014) 2 Crimes 253 : (2014) 2 DMC 436 : (2014) 1 ILR 758 : (2014) 2 JCC 1466 : (2014) 1 OLR 532 : (2014) 2 RCR(Civil) 459 : (2014) 2 RCR(Criminal) 209

Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12, 2, 2(a), 2(f), 26

High Courts03 Jan 2014Disposed Off

Santanu Kumar Panda and Others Vs State of Orissa and Another

Orissa High Court · (2014) 118 CLT 5 : (2014) 2 Crimes 307 : (2014) 1 OLR 470

Civil Procedure Code, 1908 (CPC) — Section 155(2), 156(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 202(2), 482

High Courts02 Jan 2014Dismissed

Prafulla Ku. Dora and Co. Vs R.M., Bank of Baroda

Orissa High Court · AIR 2014 Ori 73 : (2014) 3 BC 359

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17

High Courts02 Jan 2014Dismissed

Benudhar Nayak Vs State of Odisha

Orissa High Court · (2014) 117 CLT 1081 : (2014) 1 ILR 752 : (2014) 1 OLR 511 Suppl.

Orissa Hindu Religious Endowments Act, 1951 — Section 27

High Courts02 Jan 2014Disposed Off

Pradeep Kumar Sahoo Vs The State of Orissa Niranjan Sahoo and Others Vs State of Orissa and Others

Orissa High Court · (2014) 201 ECR 151

Bihar and Orissa Excise Act, 1915 - Section 14 89Constitution of India, 1950 - Article 14 21 47

High Courts02 Jan 2014Disposed Off

Subodh Chandra Dash Vs M/s. B. Engineers and Builders Ltd.

Orissa High Court · AIR 2014 Ori 50 : (2014) 117 CLT 630 : (2014) 1 OLR 391

Arbitration and Conciliation Act, 1996 — Section 34, 34(3)General Clauses Act, 1897 — Section 9Limitation Act, 1963 — Section 12

High Courts20 Dec 2013

Minaketan @ Tekaru Seth Vs State of Orissa State of Orissa Vs Minaketan @ Tekaru Seth

Orissa High Court · (2014) 1 OLR 631

High Courts20 Dec 2013Allowed

State of Orissa Vs Sukru Majhi

Orissa High Court · (2014) 1 ILR (Ori) 446

High Courts20 Dec 2013

Post Master, Head Post Office and Another Vs Susama Pradhan

Orissa High Court · (2014) 1 OLR 271

High Courts20 Dec 2013Dismissed

Sudhansu Sekhar Sabat and Others Vs State of Orissa and Others

Orissa High Court · (2013) 12 OHC CK 0006

High Courts20 Dec 2013Allowed

M/s. Mohapatra Binder Vs State of Odisha and Others

Orissa High Court · (2013) 12 OHC CK 0005

High Courts18 Dec 2013Allowed

Dr. (Smt.) Pranaya Ballari Mohanty Vs Utkal University and Others

Orissa High Court · AIR 2014 Ori 26 : (2014) 1 OLR 226

High Courts18 Dec 2013Allowed

Babita Pattnayak Vs State of Orissa and Others

Orissa High Court · (2014) 118 CLT 70 : (2014) 1 OLR 427

High Courts18 Dec 2013Dismissed

Smt. Sarojini Sahoo Vs State of Orissa and Others

Orissa High Court · (2013) 12 OHC CK 0009

High Courts16 Dec 2013Dismissed

Janata Jha Vs Assistant Director

Orissa High Court · (2014) CriLJ 2556 : (2014) 3 RCR(Criminal) 827

High Courts16 Dec 2013Dismissed

Smt. Parbati Mallick Vs Laxman Mishra and Others

Orissa High Court · (2014) 118 CLT 65 : (2014) 1 OLR 422

High Courts16 Dec 2013Dismissed

Union of India and Others Vs Smt. Kamalavati

Orissa High Court · (2014) 118 CLT 75 : (2014) 1 OLR 440

High Courts16 Dec 2013

Meena Devi Panch Vs Bina Shukla

Orissa High Court · (2014) 1 OLR 884