High Courts16 Dec 2013Disposed Off
Inspector General of Registration-cum-Stamp Collector and Others Vs M/s. Bright Projects Pvt. Ltd.
Orissa High Court · AIR 2014 Ori 38 : (2014) 1 ILR (Ori) 221 : (2014) 1 OLR 496 : (2014) 123 RD 235
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 617 of 1,624
High Courts13 Dec 2013Disposed Off
Saraswati Sishu Mandir Vs The Regional Provident Fund Commissioner and Others
Orissa High Court · (2014) 1 OLR 559
High Courts12 Dec 2013Dismissed
Swadesh Ranjan Swain Vs State of Orissa
Orissa High Court · (2014) 1 OLR 276
High Courts11 Dec 2013Dismissed
Damodar Prasad Mohanty Vs Biranchi Kar
Orissa High Court · (2014) 1 ILR (Ori) 565
High Courts11 Dec 2013Disposed Off
Abdul Rashid Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 202
Code of Criminal Procedure, 1973 — Section 125, 126, 127, 128, 357, 3553(a)(7), 3553(c), 357A, 545, 545(1)Family Courts Act, 1984 — Section 7(2)(a)Constitution of India, 1950 — Article 21, 39A, 38, 41, 51A
High Courts10 Dec 2013Dismissed
Lokanatha Sahu Vs State of Orissa
Orissa High Court · (2014) 1 ILR (Ori) 1096
High Courts10 Dec 2013Disposed Off
Santosh Kumar Sahoo and Others Vs The State of Orissa and Another
Orissa High Court · (2014) 1 OLR 444
High Courts09 Dec 2013Disposed Off
Anup Kumar Jain Vs Collector, Bolangir and Another
Orissa High Court · (2014) 117 CLT 702 : (2014) 1 OLR 202
High Courts05 Dec 2013Allowed
Kabita Swain Vs State of Orissa and Others
Orissa High Court · (2014) 117 CLT 719 : (2014) 1 OLR 194
High Courts02 Dec 2013Dismissed
Mrutyunjaya N. Jena Vs Republic of India
Orissa High Court · (2014) 1 ILR (Ori) 336
High Courts28 Nov 2013Disposed Off
Smt. Susanti Paikray and Another Vs GRID Corporation of Orissa Ltd. and Others
Orissa High Court · (2014) 118 CLT 79 : (2014) 1 OLR 452
High Courts27 Nov 2013
Sri Gopal Alias Sankarsan Satpathy and Another Vs Debendra Nayak and Others
Orissa High Court · (2014) 1 OLR 269
High Courts27 Nov 2013
Anupama Panda Vs State of Orissa and Others
Orissa High Court · (2014) 141 FLR 62
High Courts25 Nov 2013Disposed Off
Sri Sri Sri Radhagovinda Jew Vs Sri Rama Chandra Patra and Others
Orissa High Court · (2014) 1 OLR 358
High Courts22 Nov 2013
Amrut Kumar Mallik Vs State of Odisha and Another
Orissa High Court · (2014) 1 OLR 219
High Courts20 Nov 2013Partly Allowed
State of Orissa Vs Pradeep Dalei
Orissa High Court · (2014) 1 ILR (Ori) 422
High Courts20 Nov 2013
Basudev Samantaray Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 154 : (2014) 1 OLR 670
High Courts19 Nov 2013Dismissed
Sabita Swain Vs Nirupama Swain
Orissa High Court · (2014) 1 ILR (Ori) 196