High Courts17 Jan 2014Dismissed
M/s. Kalinga Order Supplier Vs State of Orissa and Others
Orissa High Court · (2014) 1 ILR 382
Constitution of India, 1950 - Article 14 226
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 615 of 1,624
High Courts17 Jan 2014Disposed Off
Manas Kumar Sahu Vs State of Orissa
Orissa High Court · (2014) CriLJ 2147
Criminal Procedure Code, 1973 (CrPC) - Section 161 190(1)(c) 323 482Penal Code, 1860 (IPC) - Section 109 294 316 323 34
High Courts17 Jan 2014Allowed
William Michael Hurtubise Vs State of Odisha and Others
Orissa High Court · (2014) 117 CLT 303 : (2014) 1 ILR 732 : (2014) 1 OLR 350
Arms Act, 1959 - Section 25 25(1-B) 3 45(d)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2) 156(1) 482
High Courts16 Jan 2014Dismissed
Ram Prasad Behera Vs Nandi Kishore Pujhari and Others
Orissa High Court · (2014) 118 CLT 270 : (2014) 1 OLR 582
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts16 Jan 2014Allowed
Smt. Manorama Chhotray Vs Sri Prafulla Kumar Chhotray and Another
Orissa High Court · (2015) 120 CLT 785 : (2015) 2 ILR 302 : (2014) 1 OLR 575
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 4
High Courts16 Jan 2014Dismissed
State of Orissa Vs M. Rajamani
Orissa High Court · (2014) 142 FLR 144 : (2014) 141 FLR 952
High Courts15 Jan 2014Disposed Off
Anjana Babulal Darabad Vs Commissioner
Orissa High Court · (2014) 117 CLT 1073 : (2014) 1 ILR 595 : (2014) 1 OLR 534 Suppl.
Cattle Trespass Act, 1871 — Section 20Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 2(n), 468
High Courts13 Jan 2014Dismissed
Binati Samal Vs Bank of Baroda
Orissa High Court · AIR 2014 Ori 67 : (2014) 3 BC 340
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17(1)
High Courts13 Jan 2014Allowed
Rama Chandra Rana and Others Vs Purusottam Rana and Others
Orissa High Court · (2015) 119 CLT 793
Orissa Estates Abolition Act, 1951 - Section 36, 6, 7
High Courts13 Jan 2014Dismissed
Surya Narayan Rana and Others Vs Addl. Commissioner, Consolidation and Others
Orissa High Court · (2015) 119 CLT 732
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 9(3) — Transfer of Property Act, 1882 - Section 122
High Courts10 Jan 2014Allowed
Essel Mining and Industries Ltd. Vs Barnabas Dang and Another
Orissa High Court · (2015) 120 CLT 1128 : (2014) 141 FLR 244 : (2015) 1 ILR 1016 : (2014) 3 LLN 496 : (2014) LLR 583
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 11A
High Courts10 Jan 2014
Dr. Trilochan Baral Vs Sri Bankanidhi Mahapatra and Another
Orissa High Court · (2014) 117 CLT 958 : (2014) CriLJ 1930 : (2014) 1 ILR 550 : (2014) 1 OLR 368
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 197, 197(1), 200Penal Code, 1860 (IPC) — Section 304(1), 304A, 504, 80, 88
High Courts10 Jan 2014Allowed
Namita Mohanty and Another Vs Pankaja Kumar Mohanty and Others
Orissa High Court · (2014) 3 Crimes 484 : (2014) 1 Crimes 594 : (2014) 2 DMC 343 : (2014) 1 OLR 782
Protection of Women From Domestic Violence Act, 2005 - Section 12 12(1) 14
High Courts09 Jan 2014
Rudra Mohan Pradhan Vs State of Orissa (Vigilance)
Orissa High Court · (2014) 1 OLR 666
Criminal Procedure Code, 1973 (CrPC) — Section 482Orissa Survey and Settlement Act, 1958 — Section 34, 40Penal Code, 1860 (IPC) — Section 120B
High Courts09 Jan 2014Allowed
Jagannath Sethi Vs Adikanda Palata and Others
Orissa High Court · AIR 2014 Ori 69 : (2014) 117 CLT 624 : (2014) 1 OLR 521
High Courts09 Jan 2014Dismissed
Oriental Insurance Co. Ltd. Vs Sumitra Sahoo
Orissa High Court · (2014) 3 ACC 583 : (2014) 1 OLR 524 Suppl.
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173(1)
High Courts09 Jan 2014Dismissed
Chittaranjan Sahoo Vs Collector, Khurda and Others
Orissa High Court · (2014) 117 CLT 809 : (2014) 2 ILR 740 : (2014) 1 OLR 602
ORISSA ESTATES ABOLITION ACT, 1951 - Section 38B 5 6 7 8ORISSA HINDU RELIGIOUS ENDOWMENTS Act, 1951 - Section 19 3(xii)
High Courts09 Jan 2014Allowed
Makardhwaja Mohanty Vs Dharmabira Kanungo
Orissa High Court · (2014) 117 CLT 393 : (2014) 1 OLR 378
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3Orissa Grama Panchayat Act, 1964 - Section 150 27 37 39 40
High Courts08 Jan 2014
Divisional Manager, National Insurance Co. Ltd. Vs Babaji Dalai and Others
Orissa High Court · (2014) 1 AnWR 776 : (2014) 117 CLT 500 : (2014) 1 OLR 327
Limitation Act, 1963 — Section 5
High Courts07 Jan 2014Allowed
Sarthak Beura Vs Secretary, Board of Secondary Education and Others
Orissa High Court · AIR 2014 Ori 48 : (2015) 120 CLT 1138 : (2015) 1 ILR 1012 : (2014) 1 OLR 513 Suppl.