High Courts30 Jan 2014Dismissed
Laxmi Pradhan Vs State of Orissa
Orissa High Court · (2014) 118 CLT 184 : (2014) 1 OLR 1038 Suppl.
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304-II
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 613 of 1,624
High Courts30 Jan 2014Dismissed
National Insurance Company Ltd. Vs Prasanna Routray and Another
Orissa High Court · (2014) 1 OLR 580
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts30 Jan 2014Dismissed
State of Orissa Vs Nanku Patel
Orissa High Court · (2014) 118 CLT 162 : (2014) 3 DMC 232 : (2014) 1 OLR 1046 Suppl.
Criminal Procedure Code, 1973 (CrPC) — Section 378Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113-B
High Courts30 Jan 2014Dismissed
Santosh Yadab Vs State of Orissa
Orissa High Court · (2014) 118 CLT 189 : (2014) 1 OLR 1009 Suppl.
Penal Code, 1860 (IPC) — Section 307, 324, 34, 458
High Courts29 Jan 2014Dismissed
Kailash Nath Behera Vs Odisha State Financial Corporation
Orissa High Court · (2014) 118 CLT 353
State Financial Corporations Act, 1951 — Section 23
High Courts29 Jan 2014Allowed
Parbati Mohapatra Vs State of Odisha
Orissa High Court · (2014) 117 CLT 1140 : (2014) 1 OLR 825
Orissa Estates Abolition Act, 1951 — Section 2, 38-B, 5(1), 6, 7
High Courts29 Jan 2014
Shri Sailendra Nath Mohanty Vs Union of India and three Others
Orissa High Court · (2014) 117 CLT 1057 : (2014) 1 ILR 1070 : (2014) 1 OLR 624
High Courts29 Jan 2014Dismissed
State Government of Odisha Vs Adwaita Prasad Sahoo
Orissa High Court · (2014) LabIC 2598
High Courts29 Jan 2014Dismissed
State and Others Vs Tapan Ku. Mallick
Orissa High Court · (2014) 01 OHC CK 0018
High Courts29 Jan 2014Disposed Off
Jhadeswar Rajak Vs State of Orissa and Others
Orissa High Court · (2014) 118 CLT 81 : (2014) 1 OLR 454
High Courts29 Jan 2014Disposed Off
Jyotsnasingh Vs State of Orissa
Orissa High Court · (2014) 118 CLT 201 : (2014) 2 OLR 129 Suppl. : (2014) 2 OLR 129
Orissa Government Land Settlement Act, 1962 — Section 7-A, 7-A(3)Orissa Land Reforms Act, 1960 — Section 22, 6-A
High Courts28 Jan 2014
Commnr. of Income Tax Vs Orissa Stevedores
Orissa High Court · (2014) 01 OHC CK 0074
Income Tax Act, 1961 — Section 260A, 36(1)(va), 43B
High Courts24 Jan 2014
Sri Rabi Nayak and Others Vs State of Orissa and Others
Orissa High Court · AIR 2014 Ori 81 : (2014) 118 CLT 1 : (2014) 1 ILR 1046 : (2014) LabIC 1652 : (2014) 1 OLR 418
Constitution of India, 1950 — Article 14, 16(1)
High Courts24 Jan 2014
Rabi Nayak Vs State of Orissa
Orissa High Court · (2014) 3 AKR 295 : (2014) 4 SCT 453
Constitution of India, 1950 — Article 14, 16(1)
High Courts24 Jan 2014
Gurua Naik Vs State of Orissa
Orissa High Court · AIR 2014 Ori 51 : (2014) 3 CCR 219 : (2014) CriLJ 1630 : (2014) 1 ILR 405 : (2014) 1 OLR 672 : (2014) 3 RCR(Criminal) 125
Bihar and Orissa Excise Act, 1915 — Section 77(2), 78(3)Central Excises and Salt Act, 1944 — Section 21, 21(1), 21(2), 9Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 162, 173, 43
High Courts24 Jan 2014Dismissed
Sk. Nur Hosen Vs State of Odisha
Orissa High Court · (2014) 1 ILR 936 : (2014) 1 OLR 569 Suppl.
Bihar and Orissa Excise Act, 1915 — Section 47(a), 66, 67, 67(1), 68Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2), 397(3), 399
High Courts24 Jan 2014Dismissed
Prakash Chandra Maharana Vs State of Orissa
Orissa High Court · (2014) 117 CLT 1060 : (2014) 1 ILR 588 : (2014) 1 OLR 805 Suppl.
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 6 Rule 16, Order 6 Rule 17, Order 8 Rule 9, 80
High Courts24 Jan 2014
Laxmi Priya Panda Vs South Co.,E and M Division
Orissa High Court · (2014) 2 ACC 763
High Courts24 Jan 2014Dismissed
Oriental Insurance Co. Ltd. Vs Maina Hantal
Orissa High Court · (2014) 2 ACC 778 : (2014) 118 CLT 142 : (2014) 1 OLR 566 Suppl.
Motor Vehicles Act, 1988 — Section 163, 173
High Courts24 Jan 2014Disposed Off
Chandra Nandi Vs State of Orissa and Others
Orissa High Court · (2014) 118 CLT 282 : (2014) 1 OLR 734