High Courts11 Feb 2014Disposed Off
Shankarsan Nayak Vs New India Assurance Company Ltd. and Another
Orissa High Court · (2014) 118 CLT 296 : (2014) 1 OLR 736
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 612 of 1,624
High Courts11 Feb 2014Dismissed
Premananda Swain Vs Bidyadhar Swain
Orissa High Court · (2014) 118 CLT 145 : (2014) 1 OLR 1008
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2-A, Order 39 Rule 3Constitution of India, 1950 — Article 215
High Courts10 Feb 2014
Utkal Electro Castin Vs Industrial Promotio
Orissa High Court · (2014) 02 OHC CK 0019
High Courts10 Feb 2014
Niraj Ku. Puhan Vs C.M., Indian Bank
Orissa High Court · (2014) 02 OHC CK 0018
High Courts10 Feb 2014
Kedar Charan Sarangi Vs C.M., Urban Co. Op. Bank
Orissa High Court · (2014) 02 OHC CK 0004
High Courts10 Feb 2014
Tuhin Ranjan Das Vs ICICI Bank
Orissa High Court · (2014) 02 OHC CK 0003
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts07 Feb 2014Dismissed
Suresh Ch.Patra Vs Paradip Port Trust
Orissa High Court · (2014) 02 OHC CK 0012
High Courts06 Feb 2014
Chandra Sekhar Chinara Vs Naliniprava Sahu
Orissa High Court · (2014) CriLJ 2591
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts05 Feb 2014Partly Allowed
Mata Vs State of Orissa
Orissa High Court · (2014) 2 ILR 469 : (2014) 1 OLR 1058 Suppl.
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Feb 2014Dismissed
Baijayantibala Bhuya Vs Collector-C-District
Orissa High Court · (2014) LabIC 1935
Criminal Procedure Code, 1973 (CrPC) — Section 389 (1), 482Penal Code, 1860 (IPC) — Section 294, 323
High Courts03 Feb 2014Allowed
Gopal Das Agrawal Vs Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court and Others
Orissa High Court · (2014) 141 FLR 253 : (2014) 3 LLN 236
Industrial Disputes Act, 1947 — Section 10
High Courts03 Feb 2014Disposed Off
Raj Kishore Pradhan Vs State
Orissa High Court · (2014) 02 OHC CK 0042
High Courts03 Feb 2014Allowed
Harmohanpal Singh Kabli Vs Chief Engineer
Orissa High Court · (2014) 118 CLT 419 : (2014) 1 OLR 773
Civil Procedure Code, 1908 (CPC) — Section 3, 47
High Courts03 Feb 2014
Umakanta Dutta and Others Vs Prasanna Kumar Giri and Others
Orissa High Court · (2015) 119 CLT 293 : (2014) 1 OLR 595 Suppl.
Contract Act, 1872 — Section 16
High Courts03 Feb 2014Disposed Off
Bhagirathi Patra Vs Smt. Sovarani Deb
Orissa High Court · (2014) 118 CLT 168 : (2014) 1 OLR 586 Suppl.
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts03 Feb 2014Dismissed
Namita Parida Vs Bijay Kumar Sahoo
Orissa High Court · (2014) 118 CLT 159 : (2014) 1 OLR 583 Suppl.
Hindu Marriage Act, 1955 — Section 25
High Courts31 Jan 2014
Akshaya Kumar Samal and two Others Vs Gitipuspa Samal and four Others
Orissa High Court · (2014) 117 CLT 1052 : (2014) 1 OLR 763
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 7 Rule 11(a)
High Courts31 Jan 2014
Bidulata Mohanty Vs Sangram Kesari Nayak
Orissa High Court · (2014) 117 CLT 1132 : (2014) 2 ILR 1138 : (2014) 1 OLR 788
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 278, 281, 63
High Courts31 Jan 2014Allowed
International Society for Krishna Consciousness (ISKCON) Vs Piyush Hasmukhlal Desai
Orissa High Court · (2014) 1 OLR 768
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 3