High Courts09 Oct 2013Dismissed
Sri Janman Behera Vs Chief District Veterinary Officer and Others
Orissa High Court · (2013) 10 OHC CK 0007
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 619 of 1,624
High Courts09 Oct 2013Allowed
Hrudananda Sahu Vs State of Orissa (Vigilance)
Orissa High Court · (2014) 117 CLT 550 : (2014) 1 ILR (Ori) 157
High Courts09 Oct 2013Allowed
Jayasen Patra and Others Vs Orissa Power Generation Corporation Limited and Others
Orissa High Court · (2014) 117 CLT 473 : (2014) 1 ILR (Ori) 29
High Courts08 Oct 2013Disposed Off
Babool Agencies Vs RTO, Cuttack
Orissa High Court · (2013) 10 OHC CK 0004
High Courts07 Oct 2013
Binaya Bhashan Kumar Biswasi Vs State of Orissa (Vigilance)
Orissa High Court · (2014) 117 CLT 728 : (2014) 1 OLR 129
High Courts03 Oct 2013Disposed Off
Abit Piloo Mody College of Architecture Vs State of Odisha
Orissa High Court · (2014) 1 ILR (Ori) 279
High Courts03 Oct 2013
Brundaban Samal Vs Krishna Prasad Samal Nalini Samal and Another Vs Brundaban Samal
Orissa High Court · (2014) 117 CLT 539 : (2014) 1 OLR 301
High Courts01 Oct 2013Dismissed
Sunakar Baliarsingh and Another Vs Guru Charan Jena and Others
Orissa High Court · (2014) 1 ILR (Ori) 572
High Courts01 Oct 2013Dismissed
Smt. Droupadi Jain and Others Vs Ananda Kumar Agrawal and Others
Orissa High Court · (2014) 117 CLT 578
High Courts01 Oct 2013Dismissed
Debakanta Ray Vs Secretary, Rotary Club
Orissa High Court · (2013) 10 OHC CK 0008
High Courts01 Oct 2013Allowed
Indira English Medium School Vs Sub-Collector and Others
Orissa High Court · (2013) 10 OHC CK 0006
High Courts30 Sept 2013
Sobhagini Tripathy Vs Subhashini Tripathy and Others
Orissa High Court · (2014) 117 CLT 1 : (2013) 2 OLR 732
High Courts27 Sept 2013Dismissed
Centurion University of Technology and Management Vs State of Odisha and Others
Orissa High Court · (2013) 09 OHC CK 0063
High Courts27 Sept 2013
Sri Sri Jagannath Mahaprabhu Bije Vs Radha Pankaj Das and Others
Orissa High Court · (2014) 117 CLT 938
High Courts27 Sept 2013
Narayan Sahoo and Others Vs State of Orissa
Orissa High Court · (2014) 1 OLR 98
High Courts27 Sept 2013Allowed
Natabar Pradhan (dead) after him, his L.Rs. Kulamani Pradhan and Another Vs Smt. Chudamani Dei (dead) after her, her L.Rs. Sarbeswar Giri and Others
Orissa High Court · (2014) 117 CLT 201
High Courts27 Sept 2013
Kamalakanta Modi and Another Vs State of Orissa and Others
Orissa High Court · (2014) 1 Crimes 410 : (2014) 1 ILR (Ori) 363 : (2014) 1 OLR 165
High Courts27 Sept 2013
Biswanath Mohanty and Another Vs Kailash Ch. Mohanty and Others
Orissa High Court · (2014) 1 ILR (Ori) 951 : (2014) 1 OLR 57
High Courts27 Sept 2013Dismissed
Chairman, Odisha Joint Entrance Examination Committee Vs Rajashree Nayak
Orissa High Court · (2014) 1 ILR (Ori) 254
High Courts27 Sept 2013Allowed
Smt. Sarada Devi Vs Cuttack Development Authority
Orissa High Court · (2014) 1 ILR (Ori) 516