CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Orissa High Court

COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 621 of 1,624

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1935
High Courts20 Sept 2013Dismissed

M/s. Hotel Hans Coco Palms Vs Sri Milan Das @ Milan Krishna Das

Orissa High Court · (2013) 09 OHC CK 0049

Read judgment
High Courts20 Sept 2013Partly Allowed

Snehalata Jagati Vs PG (Medical/Dental) Selection Committee and Others

Orissa High Court · (2014) 1 ILR (Ori) 89

Read judgment
High Courts20 Sept 2013

Santosh Kumar Moharana @ Dillip Moharana Vs State of Orissa

Orissa High Court · (2014) 117 CLT 448 : (2014) CriLJ 333 : (2013) 2 OLR 1030

Read judgment
High Courts20 Sept 2013Disposed Off

Asit Kumar Behera and Another Vs State of Orissa

Orissa High Court · (2013) 116 CLT 1120 : (2014) 1 ILR (Ori) 581 : (2013) 2 OLR 827

Read judgment
High Courts19 Sept 2013

Satyanarayan Dash Vs Rankanidhi Sethi

Orissa High Court · (2014) 1 ILR (Ori) 1138 : (2013) 2 OLR 717

Read judgment
High Courts19 Sept 2013Dismissed

Smt. Shipra Kumar Vs State of Orissa

Orissa High Court · (2014) CriLJ 994 : (2014) 1 ILR (Ori) 180 : (2013) 2 OLR 928 : (2014) 2 RCR(Criminal) 926

Read judgment
High Courts18 Sept 2013Allowed

Dr. Manoj Kumar Vs State of Odisha and Others

Orissa High Court · (2014) 117 CLT 560 : (2014) 1 OLR 137

Read judgment
High Courts18 Sept 2013Dismissed

Umakanta Panda Vs Commnr. Consolidation

Orissa High Court · (2013) 09 OHC CK 0036

Read judgment
High Courts18 Sept 2013Dismissed

Smt. Krushna Priya Panda Vs State of Orissa and Others

Orissa High Court · (2013) 09 OHC CK 0028

Read judgment
High Courts18 Sept 2013

State of Orissa and Others Vs Baidyanath Jena (since dead) represented through his legal heirs and Others

Orissa High Court · (2013) 116 CLT 805

Read judgment
High Courts17 Sept 2013

Jaya Narayan Satapathy Vs State of Orissa

Orissa High Court · (2014) 117 CLT 656

Read judgment
High Courts16 Sept 2013Dismissed

Kishore Ch. Behura Vs Ajay Ku. Behura

Orissa High Court · (2013) 09 OHC CK 0060

Read judgment
High Courts16 Sept 2013Dismissed

Anirudha Das Vs Ranjit Prasad Das and Others

Orissa High Court · (2014) 117 CLT 234

Read judgment
High Courts13 Sept 2013Dismissed

Iswar Panigrahi Vs State of Orissa and Others

Orissa High Court · (2013) 09 OHC CK 0059

Read judgment
High Courts13 Sept 2013

Mamita Thati Vs Nepura Pradhan and Another

Orissa High Court · (2013) 116 CLT 593

Read judgment
High Courts13 Sept 2013Dismissed

Bira Kishore Raj Vs Utkal University

Orissa High Court · (2014) 1 ILR (Ori) 686

Read judgment
High Courts13 Sept 2013

Smt. Tejaswini Panigrahi Vs Government of Odisha and Others

Orissa High Court · (2014) 117 CLT 504 : (2013) 2 OLR 984

Read judgment
High Courts12 Sept 2013Dismissed

Lili Lata Sahoo Vs State of Odisha and Others

Orissa High Court · (2014) 117 CLT 479 : (2014) 1 ILR (Ori) 36

Read judgment
High Courts12 Sept 2013Allowed

Bankim Chandra Dey Vs Pulin Bihari Dey and Others

Orissa High Court · (2014) 117 CLT 206 : (2014) 1 OLR 64

Read judgment
High Courts12 Sept 2013Dismissed

Goma Khan Vs Haidar Khan and Others

Orissa High Court · AIR 2014 Ori 68

Read judgment
Previous1…619620621622623…1,624Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions