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Orissa High Court judgments

32,463 judgments · page 624 of 1,624

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High Courts26 Aug 2013

Sk. Asiruddin Vs Collector, Jajpur and Others

Orissa High Court · (2013) 2 OLR 728

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High Courts26 Aug 2013

Roop Kumar Naik and Another Vs State of Orissa

Orissa High Court · (2013) 116 CLT 1141 : (2013) 2 OLR 649

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High Courts23 Aug 2013Partly Allowed

Executive Engineer (Electrical), SOUTHCO Vs Smt. R. Wara Laxmi and Others

Orissa High Court · (2014) 2 ACC 118 : (2014) 1 AnWR 327 : (2014) 117 CLT 325 : (2014) 140 FLR 175 : (2014) 1 ILR (Ori) 289 : (2013) 2 OLR 858

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High Courts23 Aug 2013

Sudhir Kumar Panda Vs State of Orissa

Orissa High Court · (2014) 2 CCR 34 : (2013) CriLJ 4779 : (2013) 2 OLR 606

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High Courts23 Aug 2013

Sarat Chandra Behera and Others Vs State of Orissa

Orissa High Court · (2014) CriLJ 214 : (2013) 2 OLR 677

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High Courts23 Aug 2013Dismissed

Tanulata Pradhan and Another Vs Mahendra Prasad and Another

Orissa High Court · (2013) 116 CLT 821 : (2014) 1 ILR (Ori) 542 : (2013) 4 LLJ 452

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High Courts22 Aug 2013

Sandhya Rani Pradhan Vs Sandhya Bati Putel and Another

Orissa High Court · (2014) 117 CLT 453 : (2013) 2 OLR 1042

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High Courts22 Aug 2013Disposed Off

Gopalpur Port Employee Vs Exe. Engnr Port and INLA

Orissa High Court · (2013) 08 OHC CK 0023

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High Courts21 Aug 2013Allowed

National Carbon Products Vs Chief Manager, Union Bank of India and Others

Orissa High Court · (2014) 117 CLT 320 : (2013) 2 OLR 899

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High Courts21 Aug 2013Dismissed

Shiva Pardia Vs Rambha Mahananda and Others

Orissa High Court · (2013) 08 OHC CK 0090

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High Courts21 Aug 2013Allowed

State of Orissa Vs Santosh Kumar Swain and Others

Orissa High Court · (2013) 08 OHC CK 0089

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High Courts21 Aug 2013Dismissed

Dibya Kishore Patel Vs Smt. Tanoj Kumari Patel and Another

Orissa High Court · (2014) 117 CLT 535 : (2014) 1 ILR (Ori) 60

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High Courts21 Aug 2013

Bhaba Krishna Mishra Vs State of Odisha

Orissa High Court · (2013) 116 CLT 1023 : (2014) CriLJ 286 : (2013) 2 OLR 645

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High Courts21 Aug 2013

Gobinda Soren Vs State of Odisha

Orissa High Court · (2014) CriLJ 197

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High Courts21 Aug 2013

Bishnupriya Devi Vs Ashoka Crokeries Ltd. and Another

Orissa High Court · (2013) 116 CLT 732 : (2013) 2 OLR 786

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High Courts21 Aug 2013

Sarat Ku. Raj and Others Vs State of Orissa and Others

Orissa High Court · (2014) 117 CLT 584

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High Courts21 Aug 2013Allowed

Smt. Satyabhama Satpathy and Another Vs Sri Narana Mishra

Orissa High Court · (2014) 117 CLT 463 : (2014) 1 ILR (Ori) 14

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High Courts21 Aug 2013Allowed

M/s. Paradeep Phosphates Ltd. Vs The Land Acquisition Officer, Jagatsinghpur and Others

Orissa High Court · (2013) 116 CLT 918 : (2014) 1 ILR (Ori) 330

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High Courts21 Aug 2013Dismissed

Pradeep Kumar Sahani and Others Vs Sanjukta Hota and Others

Orissa High Court · (2013) 116 CLT 916 : (2013) 2 OLR 882

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High Courts20 Aug 2013Dismissed

Pandav Samal and Two Others Vs State of Odisha and Six Others

Orissa High Court · (2013) 08 OHC CK 0087

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